Kerala High Court
Sreeja Kumari vs Union Of India on 28 February, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 1152 OF 2018
PETITIONER/S:
1 K.R. SHINE
AGED 45 YEARS
S/O.K.G.RAMACHANDRAN,AGED 45 YEARS,M/S.WEIGHT HOUSE, PP XIII -
1038-CKOLLAKA, PANMANA, KARUNAGAPPALLY,KOLLAM DISTRICT.
2 HAREESH KUMAR.G
S/O.GOPALAKRISHNAN, AGED 52 YEARS,M/S.ALERT AUTHOMATION, TPC
9/189 E,MATHILIL, THRIKKADAVOOR, B WARD,KOLLAM.
3 ANSAR.M
S/O.MOHAMMEDKOYA MUSLIAR,AGED 45 YEARS, M/S.DIGITALY SCALES &
SYSTEMS,MUKKADA BAZAR, XVII/1784,PARRY & CO. JUNCTION, KOLLAM 691
001.
4 S.VIJAYAKUMAR
S/O.SADASIVAN NAIR.K,AGED 50 YEARS,TAKYON SYSTEMS, SP-
XVII/524,PALLISSERICKAL, SASTHAMCOTTA P.O.,KOLLAM 690 521.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SMT.APARNA UDAYAKUMAR
SRI.BIJITH S.KHAN
SRI.T.K.DEVARAJAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CONSUMER AFFAIRS,NEW
DELHI.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 2
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM - 695 033.
BY ADV SMT.SREEKALA K.L., CGC
OTHER PRESENT:
SMT.DEEPA NARAYANAN, SR.GP, SRI.S.MANU, ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).472/2021, 1289/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 472 OF 2021
PETITIONER/S:
1 THAMPI T JOY,
AGED 52 YEARS
PROPRIETOR M/S. T J SCALE, KALEEKKAL THEKKETHIL, ANGADICKAL
SOUTH P.O. CHENGANNUR.
2 RAJANI VIJAYKUMAR,
PROPRIETOR, M/S. KIRAN SCALES, BUILDING NO. VII/345-B,
CHERUMOODU P.O. 690 505.
3 VASUDEVAN.M.,
PROPRIETOR, CITY SCALES AND TRADING , 5/274-5, KTS TOWER
HOSPITAL ROAD, PERINTHALMANNA, MALAPPURAM 679 322.
4 SHANAVAS,
PROPRIETOR, MODERN INSTRUMENTS, 3/877, M/S. MODERN INSTRUMENTS,
MINARVAPADY, CNG ROAD, NILAMBUR, MALAPPURAM.
5 HASKAR ALI,
PROPRIETOR, MODERN SCALES, 8/40 C, CNG ROAD, PALATHINGAL,
EDAKKARA P.O.
6 OMANA V.G,
PROPRIETOR, S AND S WEIGHING SYSTEMS AND S WEIGHING SYATEM,
21/721, NEELIMA COMPLEX, MANGATTU KAVALA, THODUPUZHA EASY P.O.
IDUKKI.
7 SATHEESH KUMAR .S,
PROPRIETOR, VAISHNAVI ENTERPRISES, BUILDING NO. PTA 22/8,
KIZHEKKEDETH ELSA BUILDING, MAKKAMKUNNU PATHANAMTHITTA 689 645.
8 SUBEENA A C,
PROPRIETOR,
M/S. KBR SCALES AND MECHINES, 18/2022 B, REC ROAD KODUVALLY
P.O. KOZHIKODE.
9 ALICE THAMPI,
PROPRIETOR ,
GIHON SCALES, MC ROAD KULANADA, PATHANAMTHITTA .
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 4
10 SHOUKATH,
PROPRIETOR, ROYAL METERS, ENGINEERS ARCADE, NANMINDA P.O.
KOZHIKODE.
11 BOBEESH K.C.,
PROPRIETOR, XPERT SCALES AND ELECTRONICS D 3095, 2/415,CHAICHAN
VALAVU, KARUVANTHURUTHU P.O. FAROOK KOZHIKODE.
12 BEJAY GEORGE,
PROPRIETOR,
M/S. GEE YES SCALES AND EQUIPMENT, MALANKARA ARCADE, VI/105/H8,
KULANGAPARA, SULTHAPATHERI.
13 HAMZ M P,
PROPRIETOR, M/S. WYNAD HARDWARES, PANCHAYATH SHOPPING CENTRE,
CHUNGAM, SULTHAN BATHERY.
14 SHAJI.P.,
PROPRIETOR, M/S. PERFECT WEIGHING SYSTEMS, BPXIV 450B, NEAR SUB
TREASURY, VELLARIKUND, KASARGOD 671 533.
15 RATHEESH GOPI,
PROPRIETOR,
M/S HINDUSTAN WEIGHING G SYSTEMS, 28/103, PADINJAREKARA
BUILDING, OPPOSITE MUNDAMATTOM PETROL PUMP, MUVATTUPUZHA ROAD,
THODUPUZHA.
16 AMBILI M.,
PROPRIETOR, M/S QUALITY THRASS, XII/196-G, POOCHAKKAL P.O.
PANAVALLY, CHERTHALA, ALAPPUZHA.
17 NAYANA GHOSH,
PROPRIETOR, MOOLEPPALLY JUNCTION, CHERTHALA P.O.ALAPPUZHA .
18 SUJA PRADEEP,
PROPRIETOR, M/S. INTER TECH 210 F, O.N.K. BUILDING, MARKET
ROAD, KAYAMKULAM.
19 G.V. PRADEEP KUMAR,
PROPRIETOR,
M/S DEV ELECTRONIC SYSTEMS, P.B. NO. 3, XVIII/149, KEERIKKAD
P.O. ALAPPUZHA.
20 SUJA PRADEEEP.
PROPRIETOR, M/S INTECH SCALES, PPX/261B, P.B. NO. 3,
KEERIKKADU, ALAPPUZHA.
21 C. MANOJ,
PROPRIETOR, M/S PULSE TECHNOLOGY, TPX/410, KAVINTE VADAKKETHIL
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 5
BUILDING, NEAR POST OFFICE, VETTIYAR P.O. MAVELIKKARA.,
22 SARTH KUMAR,
PROPRIETOR, M/S. S.K. INNOVATION, KP-IV 52A, NEAR AKG JUNCTION,
PARAYAKAD P.O. CHERTHALA, ALAPPUZHA.
23 JAYAPRAKASH B,
PROPRIETOR, M/S SREE VIGNESWARA SCALES, 3/309, PILAPPUZHA,
HARIPAD P.O. ALAPPUZHA DISTRICT 690 514.
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SHRI.BABU M.
SMT.ANCY THANKACHAN
SHRI.NIDHIN RAJ VETTIKKADAN
SRI.HAARIS MOOSA
SMT.DEVYANI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI 110 001.
2 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
4 CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN P.O. THIRUVANANTHAPURAM 695 033.
BY ADV SRI.T.V.VINU, CGC, SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 1289 OF 2022
PETITIONER/S:
1 S.VIJAYAKUMAR
AGED 52 YEARS
S/O.K.SADASIVAN NAIR, PROPRIETOR, TAKYON SYSTEMS, 46/1668,
BEACH ROAD, KOLLAM - 691001.
2 VASUDEVAN M
AGED 63 YEARS
S/O.C.M. ACHUTHAN NAIR, PROPRIETOR, CITY SCALES AND TRADING,
12.123-3 MOONNAKKIL HOUSE, PALLI ROAD, PATHAIKKARA,
PERINTHALMANNA - 679322, MALAPPURAM DISTRICT.
3 AJI T
AGED 46 YEARS
S/O.K. THANKACHAN, PROPRIETOR, NATIONAL SCALES AND SERVICE,
XXXIV/492, 493, GROUND FLOOR, REVENUE TOWER, THIRUVALLA -
689101.
4 AJITHKUMAR C
AGED 48 YEARS
S/O. GOVINDAN C, PROPRIETOR, SREYAS SCALE SERVICE, W.NO. AND
D.NO. 1/326(OLD 1/146) VIA CHERUKUNNU P.O, THAVAM, KANNUR -
670301.
5 SUMITH K ANISHKUMAR
AGED 21 YEARS
S/O. ANISHKUMAR, PROPRIETOR, MALANADU WEIGHING SYSTEM, XIV/148,
THAMARASSERIL BUILDING, MAMUKKU PAZHAVANGADI P.O, RANNY, PIN -
689673.
6 SUBRAHMANYA PAI B,
AGED 37 YEARS
S/O. RAMDAS PAI, PROPRIETOR, MAHALASA SCALE CENTRE, 22/339,
ANIL PAI COMPLEX, TEMPLE ROAD, KUMBALA, KASARAGOD - 671321.
7 RANJITH PARAMESWARAN
AGED 49 YEARS
S/O. N. PRAMESWARAN NAIR, PROPRIETOR, EMINENT TECHNOLOGIES,
BUILDING NO.21/210 (OLD NO.24/350) MARKET ROAD, TRIPUNITHURA,
ERNAKULAM, PIN - 682301.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 7
8 DINESAN V.P
AGED 51 YEARS
S/O. CHANDUKKUTTY, PROPRIETOR, THRASS WORLD, 10/673-C,
MALAPPATTU BUILDING, NADUVANNUR, KOZHIKODE, PIN - 673614.
9 HAFSAL HAMEED,
AGED 31 YEARS
S/O. T.M. HAMEED, PROPRIETOR, SCALE TECH DIGITAL WEIGHING
SYSTEM,, V/603, ST.JOHN THE BAPTIST CHURCH, KARUKACHAL, PIN -
686539.
10 VIJAYAKUMAR A
AGED 66 YEARS
S/O. A. NARAYANAN NAIR, PROPRIETOR, SHARP SYSTEMS, NEW BUILDING
NO.14/633, (OLD NO.AP/VII/979-B) LEO BUILDING, CALICUT ROAD,
ANGADIPPURAM, MALAPPURAM DISTRICT, PIN - 679321.
11 RAJESH SCARIA
AGED 47 YEARS
S/O. KURIAN SCARIA, PROPRIETOR, PONKUNNAM THRAS KADA, 5/232,
MANJAPPALIKUNNU, CHIRAKKADAVU, PONKUNNAM, KOTTAYAM, PIN -
686506.
12 RASHEED
AGED 45 YEARS
S/O. ABDULLA, PROPRIETOR, GK SCALES, VI/441 B, ULLIYERI,
KOZHIKODE, PIN - 673620,
13 MUHAMMED K.M.
AGED 57 YEARS
S/O. MOOSA, PROPRIETOR, GK. ELECTRONICS, 16/170 B, SAFA
COMPLEX, KOONANCHERY, KOKKALLUR P.O, KOZHIKODE - 673612.
14 HASNA M
AGED 25 YEARS
D/O. HAMZAKUTTY, PROPRIETOR, THASSCO SOLUTIONS, 22/47L, KPKH
TOWER, NEAR SABEEL SUPER MARKET, TIRUR, PIN - 676101.
15 JAYAKRISHNAN S
AGED 54 YEARS
S/O. SIVARAMAN NAIR, PROPRIETOR, TRIOMAX SCALES, BUILDING NO.
19/372 (OLD 12/944), PUTHUPPARAMBIL BUILDING, MES JUNCTION,
NEAR RELIANCE TRENDS, ERATTUPETTA P.O, KOTTAYAM, PIN - 686121.
16 Y. SAMUEL
AGED 76 YEARS
S/O.K. YOHANNAN, PROPRIETOR, SARA SCALES, BUILDING NO.
KO.9/475, KALAYAPURAM P.O, KOTTARAKKARA, KOLLAM DISTRICT, PIN -
691560.
17 A SHAHUBANATH
AGED 69 YEARS
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 8
PROPRIETOR, CHOICE SCALES AND METERS, NAZARTH BUILDING, PP VI
1362, POTHENCODE JUNCTION, KAZHAKUTTAM BYPASS ROAD, POTHENCODE
P.O, THIRUVANANTHAPURAM, PIN - 695584.
18 SHAIS K.R
S/O.K.G. RAMACHANDRAN, PROPRIETOR, MICRO WEIGHING SYSTEM, PP-
XI/299, NEAR MULLUVILA DEVI TEMPLE, MUDAVOORPARA,
BALARAMAPURAM, TRIVANDRUM, PIN - 695501.
19 NARAYANAN K
AGED 48 YEARS
S/O. MUTHAPPA POOSARI, PROPRIETOR, MANJUNATHA SCALE, 17/801 A,
PARAKKILA, ULIYATHADUKKA, MADHUR, KASARGOD, PIN - 676305.
20 K.R. SHINE
AGED 48 YEARS
S/O. K.G. RAMACHANDRAN, PROPRIETOR, WEIGH HOUSE THRASS KADA,
32/2968-223, AYATHIL P.O, BYPASS NH 66, AYATHIL JUNCTION,
KOLLAM, PIN - 691017.
21 JINESH A
AGED 41 YEARS
S/O. SREENIVASAN A, PROPRIETOR, M/S. M.S. SCALES AND SERVICE,
49.86-A, KARUVAMBRAM, WEST MANJERIM, MALAPPURAM, PIN - 676123.
22 JAYAKRISHNAN G
AGED 33 YEARS
S/O. GOPALAKRISHNA PILLAI, PROPRIETOR, UDAYATHAMBURAN SCALES
SERVICES, BUILDING NO. IX/702, GOPALAYAM, EDAVATTOM, KARUVELIL
P.O, KOLLAM - 691505.
BY ADVS.
C.S.AJITH PRAKASH
T.K.DEVARAJAN
BABU M.
NIDHIN RAJ VETTIKKADAN
HAARIS MOOSA
ANCY THANKACHAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
KRISHI BHAWAN, NEW DELHI - 110001.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
3 THE SECRETARY,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 9
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN, VIKAS BHAVAN P.O, THIRUVANANTHAPURAM - 695033.
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 1901 OF 2019
PETITIONER/S:
1 ABDULLA.C
AGED 59 YEARS
S/O.HUDRU, PROPRIETOR, M/S. NILGIRI SCALES AND
MACHINERIES,V/1036-D (NEW NO.II/1658-B) KALLUVAYAL, SULTHAN
BATHERY WAYANAD-673 592.
2 MUHAMMED SHERIEF P.,
PROPRIETOR, M/S.BEETA SCALES, M.P.1/578, MAIN ROAD, MEENANGADI,
WAYANAD- 673 591.
3 MUHAMMED NADEEM SAIT S.
PROPRIETOR, CITIZEN SCALES, T.C. - 48/215(13), PARUTHIKUZHI,
POONTHURA P.O., THIRUVANANTHAPURAM - 695 009.
4 PRAJEED K.,
PROPRIETOR, M/S.CAPITAL WEIGH SYSTEM, 17/1397 KIA, PULIMOOTTIL
BUILDING, C.P.BAZAR, M.M.ALI ROAD, CALICUT-1.
5 RAGESH R.,
ROPRIETOR, MUDRA SCALES, K.P.-15/153B, PAVANDOOR P.O., KAKKUR,
KOZHIKODE- 673 613.
6 ATHIRA S.,
ARYA SCALES, 17/1261-B1, RAM MOHAN ROAD, VPB COMPLEX,
KOZHIKODE-673 613.
BY ADVS.
C.S.AJITH PRAKASH
SRI.M.B.SOORI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI-110001.
2 STATE OF KERALA,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 11
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
4 CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM -695 033.
BY ADV GOVERNMENT PLEADER, SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 2405 OF 2019
PETITIONER/S:
1 P.SURESH
AGED 55 YEARS
PROPRIETOR, M/S. P.S.SCALES, CHAKKULATH HOUSE, 17/572 A
,KAVUMBHAM WEST P.O., MALAPPURAM
2 SHERIF P.M.,
PROPRIETOR, P.S.AGENCIES, ROOM NO.31/304-A,MINI BYE PASS,
NILAMBOOR P.O.
3 MANOJ KUMAR,
PROPRIETOR,M/S. GOODWIL ENGINEERS CORPORATION, 12/62,22-MILE
MANJERI, MALAPPURAM-676 121
4 SHIFANA V.K.,
PROPRIETRIX, V.K.CITY METER SCALES AND SERVICES, 21215-5,OOTTY
ROAD, PERINTHALMANNA, MALAPPURAM
5 SAFOOR .K.,
PROPRIETRIX, MARKET SCALES, ROOM NO.17/23,PONNANI ROAD, POLICE
LINE, TIRUR
6 MOHAMMED NIYAS,
PROPRIETOR,KAIRALI METER SCALES, 6/189(OLD .NO.7561),
CHANDAPPADI, THIRURANGADI P.O., MALAPPURAM-676 306
7 RAFEEKH K.M.,
PROPRIETOR, NEW INDIA SCALES, 5/25M ASAD NAGAR, CHEMMANAD,
THIRURANGADI P.O., MALAPPURAM-676 306
8 ANSAR A.K.,
PROPRIETOR, MINAR SCALE EDAVANNA, EDAVANNA, MALPPURAM
9 ABDUL GAFOOR.N.,
PROPRIETOR, EDAKKARA SCALES, EPVII/1081-G, 1ST FLOOR NEW BUS
STAND COMPLEX, EDAKKARA, EDAKKARA PANCHAYATHU,
NILAMBUR,MALAPURAM-679 331
10 ABOOSHAKIR A.K.,
PROPRIETOR, MAPTOL TRADING,9/1519,PERINTHALMANNA ROAD,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 13
VALANCHERI, MALAPPURAM-676 552
11 SAJAN P.,
PROPRIETOR,RIGHT AUTO FARE METER, DOOR NO.XXVIII/381,
PARABILANGADI,KOTTAKKAL, KOTTAKKAL MUNICIPALITY, MALAPPURAM-676
503
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SRI.M.B.SOORI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI-110 001
2 STATE OF KERALA
REPRESENTED BY IS CHIEF SECRETARY,GOVERNMENT SECRETARIAT,
THIRUVANATHAPURAM-695 001
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS,GOVERNMENT SECRETARIAT,
THIRUVANATHAPURAM-695 001
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-695 033
BY ADVS.
SMT.SREEKALA K.L., CGC
GOVERNMENT PLEADER,SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 12431 OF 2021
PETITIONER/S:
KERALA LEGAL METROLOGY LICENCEES AND EMPLOYEES ASSOCIATION,
REGISTRATION NO. ER-196/09, 62/4450, MANJOORAN BUILDING,
MULLASSERY CANAL ROAD, ERNAKULAM, PIN-682011, REPRESENTED BY
ITS SECRETARY, SHAJI ABRAHAM, AGED 50 YEARS, S/O. K.M. ABRAHAM,
RESIDING AT GARLAND 3, VATTAKUNNAM, KALAMASSERY P.O., PIN-
682024.
BY ADV JOHN MATHEW (THEREZHATH)
RESPONDENT/S:
1 STATE OF KERALA,
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY.
2 THE DEPARTMENT OF LEGAL METROLOGY,
LEGAL METROLOGY BHAVAN, VRINDAVAN GARDENS, PATTOM,
THIRUVANANTHAPURAM, REPRESENTED BY THE CONTROLLER OF LEGAL
METROLOGY.
3 THE CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-685033.
4 UNION OF INDIA,
MINISTRY OF FOOD, CIVIL SUPPLIES AND CONSUMER AFFAIRS,
REPRESENTED BY THE DIRECTOR, LEGAL METROLOGY DEPARTMENT OF
CONSUMER AFFAIRS, 461-A, KRISHI BHAVAN, NEW DELHI.
BY ADVS.
GOVERNMENT PLEADER,SMT.VIDYA KURIAKOSE
SMT.SINDHUMOL.T.P., CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 1037 OF 2017
PETITIONER/S:
1 C.A.MICHAELSON
AGED 50 YEARS
AGED 50 YEARS, S/O. C.O.ANTHAPPAN, PROPRIETOR OF M/S.SHARP
SCALE SERVICE CENTRE, ROOM NO.XII/503, KOTTAPPURAM P.O.,
KODUNGALLUR, RESIDING AT CHERAMANTHURUTHIL HOUSE, KOTTAPURAM
P.O., KODUNGALLUR, THRISSUR DISTRICT.
2 REESA MICHAELSON
AGED 41 YEARS
W/O.C.A.MISCHAELSON, PROPRIETOR OF MASTER SYSTEMS, MAVOOR ROAD,
KOZHIKODE,RESIDING AT CHERAMANTHURUTHIL HOUSE, KOTTAPURAM
P.O.,KODUNGALLUR, THRISSUR DISTRICT.
3 JAYAPRAKASH KAMMATH
AGED 52 YEARS
S/O.K.N.NARAYAN KAMMATH, PROPRIETOR OF POPULAR AGENCIES,
111/701(1), MARKET, NORTH PARAVUR, ERNAKULAM, RESIDING AT
KANGOLIKATTU VEEDU, VIII/159, KIZHAKUMPURAM, CHENNAMANGALAM,
ERNAKULAM.
4 K.N.JAYAPRAKASH
AGED 52 YEARS
S/O.K.N.NARAYANA KAMMATH, PARTNER OF POPULAR AGENCIES,
VIII/160, KIZHAKKUMPURAM, CHENNAMANGALAM P.O., ERNAKULAM,
RESIDING AT KANGOLIKATTU VEEDU, VIII/159, KIZHAKUMPURAM,
CHENNAMANGALAM, ERNAKULAM.
5 SHENOY T.S.
AGED 48 YEARS
S/O.SUDHAKARAN, MANAGING PARTNER OF M/S.SUNRISE WEIGHING
SYSTEM, X/709-A, MANJALY, KARUMALOOR P.O., KANAKAPADY,
PARAVOOR, ERNAKULAM, RESIDING AT THODATHARA HOUSE, ERIYAD P.O.,
THRISSUR.
6 KANNAN K.S.
AGED 26 YEARS
S/O.SUBRAMANIAN, PROPRIETOR OF EXPERT SYSTEMS, DOOR NO.XIII/425
AA, BAHADURMALL, KARA P.O., KODUNAGLLUR, THRISSUR, RESIDING AT
KUNJUMAKKANPURAKKAL HOUSE, KARA P.O., KODUNGALLUR, THRISSUR.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 16
BY ADVS.
SRI.B.RENJITHKUMAR
SMT.D.K.NOORJAHAN
SRI.K.T.SEBASTIAN
SMT.K.S.SAMEERA
SRI.D.THILAKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-1.
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-1.
3 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-695033.
4 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF FOOD AND CIVIL
SUPPLIES, NEW DELHI-1.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 27505 OF 2020
PETITIONER/S:
1 K. SURESH BABU
AGED 48 YEARS
PROPRIETOR, M/S VPROTEK COMPUTERS, 10-498, NEAR GOVT. HOSPITAL,
OTTUPARA, WADAKANCHERY, THRISSUR - 680 582.
2 M/S VPROTEK SCALES AND SERVICES
REPRESENTED BY ITS MANAGING PARTNER, X/499, NEAR GOVT.
HOSPITAL, OTTUPARA, WADAKANCHERY, THRISSUR - 680 582.
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SHRI.BABU M.
SMT.ANCY THANKACHAN
SHRI.NIDHIN RAJ VETTIKKADAN
SRI.HAARIS MOOSA
SMT.DEVYANI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI - 110 001.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P. O., THIRUVANANTHAPURAM - 695 033.
BY ADVS.
SMT.O.M.SHALINA
GOVERNMENT PLEADER, SMT.VIDYA KURIAKOSE
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 18
MANU S., ASG OF INDIA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 28426 OF 2021
PETITIONER/S:
1 JITHIN RAJ J.
AGED 28 YEARS
PROPRIETOR, MICRO WEIGH EQUIPMENTS AMC-III/149-1,
ALAMCODE, ATTINGAL, THIRUVANANTHAPURAM.
2 SHAJI M.K.
PROPRIETOR, M/S.WEIGH TECH, 14/1931, C-5, 1ST FLOOR, BUS
STAND, MUKKOM, KOZHIKODE.
3 KRISHNAJA K.
PROPRIETOR, M/S.INDIAN SCALE, 3/800, INDIAN SCALE,
POOLADIKUNNU, ERANHIKKAL.
4 RAJESH ROSHAN
PROPRIETOR, M/S.NIRMAL SCALE AGENCIES, T.P.VIII/1508,
KARADI, THAMARASSERY, KOZHIKODE - 673 573.
5 SHANOB
PROPRIETOR, M/S.DIYA TECHNOLOGIES, ROOM NO.NP6/80D,
NANMINDA 14, NANMINDA P.O., KOZHIKODE - 673 613.
6 SHARIF K.
PROPRIETOR, M/S.KBR SCALES KARANTHUR, 19/20, KARANTHUR
MEDICAL COLLEGE ROAD, KARANTHUR P.O., KOZHIKODE.
7 SHARIF M.
PROPRIETOR, M/S.AYISHAS WEIGHING INDUSTRIES, 18/671A,
18/672A, AYISHA WEIGHING INDUSTRIES, T T BUILDING, REC
ROAD, KODUVALLY, KOZHIKODE.
8 SHAHANA BANU T.K.
PROPRIETOR, M/S.ARROW SCALE, PP 18/552, ENGAPUZHA
PUTHUPPADI, PUTHUPPADI P.O., KOZHIKODE.
9 MUNEER
PROPRIETOR, M/S.ROYAL, VARSHA BYPASS, NIRMALYAM BUILDING,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 20
PERAMBRA, KOZHIKODE.
10 SONY OSSY
PROPRIETOR, M/S.BEAST WEIGH TECHNOLOGIES, 60/1125, GH
ROAD, PALAYAM, KOZHIKODE - 673 001.
11 FAISAL A.K.
PROPRIETOR, M/S.YESWEIGH TECHNOLOGIES PRIVATE LIMITED,
47/2169, 2170, 1ST FLOOR, DOWN TOWN COMPLEX, MANGALORE
ROAD, THALAP, KANNUR - 670 002.
12 NEETHU C.
PROPRIETOR, M/S.YESWEIGH THRASSKADA, 61/8411H, MALAYIL
BUILDING, 1ST FLOOR, VALIYANGADI, KOZHIKODE - 673 001.
13 JISHA BABUJI
PROPRIETOR, M/S.WEIGHRIGHT WEIGHING SYSTEM X/1043,
KAITHADI JUNCTION, ANCHAL, ANCHAL P.O., KOLLAM.
14 KARTHIK S.
PROPRIETOR, M/S.ASPER WEIGHING SYSTEM, AP-XVII/225,
KOLAKKODU JUNCTION, ERINCHAYAM P.O., NEDUMANGAD.
15 NAZIM A.K.
PROPRIETOR, M/S.JHT ELECTRONICS, BUILDING NO.MP III/222D,
CHEMPAKAMANGALAM, KORANI P.O., THIRUVANANTHAPURAM - 695
104.
16 S.SASIDHARAN NAIR
PROPRIETOR, M/S.ARAVIND STORES, NP-IX/854, KIZHAKKE ROAD,
VENJARAMOODU, THIRUVANANTHAPURAM - 695 607.
17 NAZIM A.K.
PROPRIETOR, M/S.TRUEWAY ELECTRONICS, 2/169, TRUEWAY
ELECTRONICS, OPP.GOVT HIGH SCHOOL, KALLARA, KALLARA P.O.
18 AMEERJAN
PROPRIETOR, M/S.INSIGHT SCALES, 13/123, PADINJARATHARA
ROAD, THARUVANA POST, WAYANAD.
19 VINODKUMAR K.
PROPRIETOR, M/S.THRASS WORLD, C.S.BUILDING, ROOM NO.26-
1714, DOWN BAZAR, MANANTHAVADY POST, WAYANAD - 670 645.
20 E.J.DAVID
PROPRIETOR, M/S.PHOENIC ENTERPRISES, KM-VIII/186(3B),
PHOENIXE ENTERPRISES, UJALA COMPLEX, GUDALLAI, KALPETTA
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 21
P.O., WAYANAD - 673 121.
21 P.T.HAMZA
PROPRIETOR, M/S.EXCEL ELECTRICAL AND ELECTRONICS, 15/206
B,ONGALLUR, KALLADIPATTA P.O., PATTAMBI, PALAKKAD
DISTRICT.
22 MUHBAMMED JABIR ALI M.
PROPRIETOR, M/S.TECHNO SYSTEMS, DOOR NO.1/5O01, MANGODE,
OTTAPALAM.
23 ANEESH K.
PROPRIETOR, M/S.MEEZAN WORLD, 10/120,MUNDUPARAMBA,
MALAPPURAM - 676 509.
24 MANIKANDAN P.
PROPRIETOR, M/S.WEIGHING TECH, 8/394, ERAKKOOTE BUILDING,
PULAMANTHOLE, MALAPPURAM - 679 340.
25 SHYLESH K.
PROPRIETOR, M/S.THRASS INDIA TRADING CORPORATION, 18/745,
AK ROAD, DOWN HILL, OPP. POLICE STATION, MALAPPURAM.
26 SHYLESH K.
PROPRIETOR, M/S.THRASS INDIA TRADING CORPORATION, 3/411
O.P.Q (NEW 42/1193, 194,195), DARUSSALAM BUILDING, BYE-
PASS JUNCTION, THURAKKAL, MANJERI, MALAPPURAM.
27 PRAJEESH V.P.
PROPRIETOR, M/S.VINAYAKA SCALES, 4/77, PPM COMPLEX, OOTTY
ROAD, PERINTHALMANNA, MALAPPURAM DISTRICT.
28 SANTHOSH K.M.
PROPRIETOR, M/S.YESWEIGH SOLUTIONS LLP, KMC W 14/1481,
AMOOLYA BUILDING, OPP. HEAD POST OFFICE, KANHANGAD P.O.,
KASARGOD - 671 315.
29 ATHUL BABU P.
PROPRIETOR, M/S.YESWEIGH SYSTEM, V/304, MM COMPLEX,
MASJID ROAD, P.O.PALLIKUNNU, THALAP, KANNUR DISTRICT, PIN
- 670 004.
30 RAJEEV T.
PROPRIETOR, M/S.SBN WEIGHING EQUIPMENTS, BUILDING
NO.1/532, THIRUMUKKU, CHATHANNOOR P.O., KOLLAM.
31 RAVISANKAR B.S.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 22
PROPRIETOR, M/S.SCANGLE RETAIL PVT.LTD., 20-1898/19,
KOLLAM BYE PASS ROAD, KILIKOLLOOR, MANGAD P.O., KOLLAM.
32 SINDHU R.G.
PROPRIETOR, M/S.TRANS DIGITAL SYSTEMS AND EQUIPMENTS
PMC/XVI/511(1), T.B.JUNCTION, CHENKOTTA ROAD, PUNALUR,
KOLLAM.
33 VIDHYA SANKAR R.S.
PROPRIETOR, M/S.TRANSWORLD WEIGHING SYSTEMS, XX/1897/19,
MANGAD, KOLLAM BYEPASS.
34 RAVISANKAR B.S.
PROPRIETOR, M/S.TRANSWORLD SCALES SERVICES,
V.M.C.XVII/244, PUTHENCHANDA, VARKALA.
35 SIRAJUDEEN M.I.
PROPRIETOR, M/S. HI-TECH SCALES SERVICES, BUILDING
NO.6/515, KOVILKADAVU, KANJIRAPPALLY P.O., KOTTAYAM.
36 K.B.SREEJITH
PROPRIETOR, M/S.S.V.SCALES, 14/163-G & 14/163-F, S V
SCALES, VALIYAKAVALA, VAIKOM P.O., VAIKOM.
37 BABU M.T.
PROPRIETOR, M/S.SCANGLE RETAIL PVT.LTD., 14/445A,
KODIMATHA, KOTTAYAM.
BY ADVS.
C.S.AJITH PRAKASH
T.K.DEVARAJAN
FRANKLIN ARACKAL
PAUL C THOMAS
M.B.SOORI
BABU M.
ANCY THANKACHAN
NIDHIN RAJ VETTIKKADAN
HAARIS MOOSA
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER
AFFAIRS, NEW DELHI - 110 001.
2 STATE OF KERALA
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 23
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 6895 001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM - 695 033.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 28658 OF 2020
PETITIONER/S:
1 K.V.ANEESH
AGED 37 YEARS
PROPRIETOR, M/S.A ONE ENTERPRISES, IX-525, NEAR KAYYUR ROAD,
CHERUVATHUR, KASARGOD - 671 313.
2 ANOOP ALIYAR
PROPRIETOR, M/S.NATIONAL SCALE SERVICE, VII/94B, PERUMPILICHIRA
P.O., THODUPUZHA, IDUKKI DISTRICT.
3 P.RAJAN
PROPRIETOR, M/S.HIGH RANGE SCALES, 5/857, PEZHUMKAVALA,
KATTAPPANA P.O., IDUKKI DISTRICT.
4 BIJU VARGHESE
PROPRIETOR, M/S.INDIAN HARDWARE, 17/625, PADINJAREKAVALA,
NEDUMKANDAM P.O., IDUKKI DISTRICT.
5 K.M.SATHEESAN
PROPRIETOR, M/S.THRASS WORLD, K P XIV/514, KOLLAMPATTADA,
KUMILY P.O., IDUKKI DISTRICT.
6 BIJU JOSEPH
PROPRIETOR, M/S.THRASS BAZAR, 20/293, AISWARYA THEATRE COMPLEX,
KATTAPPANA P.O., IDUKKI DISTRICT.
7 SATHEESHKUMAR K.
PROPRIETOR, M/S.MICRO TECH, 32/338, KOLANI P.O., THODUPUZHA.
8 SOMESH P.S.
PROPRIETOR, M/S THRASS WORLD, 4/460 B C , RAJAKKAD P.O., IDUKKI
DISTRICT.
9 SANTHOSH P.K.
PROPRIETOR, M/S BHARATH SCALES AND SERVICES, 15/1511,
KALLARKUTTI ROAD, ADIMALY, IDUKKI DISTRICT.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 25
10 SANTHOSH P.K.
PROPRIETOR, M/S BHARATH SCALES AND SERVICES, AGP-8/334(10),
MAREENA PARK COMPLEX, ADIMALY, IDUKKI DISTRICT.
11 ARUN SOY
PROPRIETOR, M/S S AND S WEIGHING SYSTEM, 15/559, PARAKKAL
BUILDING, MUNDAKKAYAM ROAD, KANJIRAPPILLY, KOTTAYAM DISTRICT.
12 ISMAIL K.K.
PROPRIETOR, FATHIMA MANZIL, KIZHAKKEKKARA, MUVATTUPUZHA,
ERNAKULAM DISTRICT.
13 OMANA V.G.
PROPRIETOR, M/S S AND S WEIGHING SYSTEM, 22/184, NEELIMA
COMPLEX, MANGATTUKAVALA, THODUPUZHA EAST P.O., IDUKKI DISTRICT.
14 OMANA V.G.
PROPRIETOR, 21/123A, NADAMA, THRIPUNITHURA, ERNAKULAM DISTRICT.
15 SILLAH K.GEORGE
M/S. GEO SCALES, 8/19 KUZHIVELITHADATHIL, PULIYAN MALA ROAD,
KATTAPPANA, IDUKKI DISTRICT.
16 REJI KUMAR K.K.
PROPRIETOR, M/S SARATHI SCALES AND SERVICES, 21/76-A6(15/476
NEW NO.), MANGATTUKAVALA, THODUPUZHA EAST P.O., IDUKKI
DISTRICT.
17 AROMAL SIVAN
PROPRIETOR, M/S.MICRO WEIGH EQUIPMENTS, VIII-210-A, EDAPPARA
BUILDING, NH49, ADIMALY, IDUKKI DISTRICT.
18 RAJESH MATHEW
PROPRIETOR, M/S.GEO SCALES SERVICES, 8/16, KUZHIVELITHADATHIL,
PULIYAN MALA ROAD, KATTAPPANA, IDUKKI DISTRICT.
19 DILEEP J.NAIR
PROPRIETOR, M/S.TRAVENCORE SCALES SERVICES, TC 39/1245(31),
ATTAKKULANGARA, BYPASS ROAD, THIRUVANANTHAPURAM.
20 ABOOBAKARKUNJU
PROPRIETOR, M/S.CHOISE ELECTRONICS SYSTEMS, ROSELAND BUILDING,
TC/33/872/1, NETTAYAM JUNCTION, NETTAYAM P.O.,
THIRUANANTHAPURAM.
21 SHAHUBANATH
PROPRIETOR, M/S.CHOISE SCALES AND METERS, KP XVII/750 PNM ROAD,
KATTAKKADA P.O., THIRUVANANTHAPURAM.
22 VIJAYAKUMAR S.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 26
PROPRIETOR, M/S.TYKON SYSTEMS, SPXVII/524, PALLISSERIKKAL,
SASTHAMCOTTA P.O., KOLLAM.
23 VIJAYAKUMAR S.
PROPRIETOR, M/S.TYKON SYSTEMS, 46/1668, BEACH ROAD, KOLLAM.
24 LISSY AUGUSTINE
PROPRIETOR, M/S.APPOLO AGENCY, 17/184, HOUSING BOARD SHOPPING
COMPLEX, KATTAPPANA P.O., IDUKKI DISTRICT.
25 SAJEEB A.S.
PROPRIETOR, M/S.ISHARA ENTERPRISES, 3/68 HISHAM COMPLEX, OLD
POST, PARALI, PALAKKAD.
26 SAJITHA A.
PROPRIETOR, M/S. PALAKKAD METROLOGY SHOP, 23/591(4), VIKAS
TOWER, NEAR STADIUM GROUND, STADIUM BYE-PASS, PALYAPPETTA ROAD,
PALAKKAD.
27 SAKEER HUSSAIN
PROPRIETOR, M/S.STANES METER SERVICES, 17/754, DIARA STREET,
PALAKKAD.
28 SAIFUDHEENUL AMEEN K.K.
PROPRIETOR, M/S.AL AMEEN ELECTRONIC WEIGHING SCALE, 15/1210,
MANJALINGAL BUILDING, CHERUPULACHERRY, PALAKKAD.
29 S.P.RASHEED
PROPRIETOR, M/S.OTTAPALAM METERS, 24/27-2, EAST OTTAPALAM,
PALAKKAD.
30 SUCHITHRA P.K.
PROPRIETOR, M/S.ROYAL SCALES, M.K.COMPLEX, MAIN ROAD, OTTAPALAM
P.O., PALAKKAD.
31 PREETHA P.A.
PROPRIETOR, M/S.LAKSHMI WEIGHING WORLD, OPPOSITE DHANALAKSHMI
BANK, KOPPAM, PALAKKAD.
32 AZHAR JAMAN P.A.
PROPRIETOR, M/S.PERFECT SCALES, 1/284, THRITHALA ROAD,
KOOTTANAD P.O., PALAKKAD.
33 ABBAS K.
PROPRIETOR, M/S.SCALE PACK SYSTEMS, 46/657, NEAR VEGETABLE
MARKET, MELAMURI, PALAKKAD.
34 ABOOBAKARSIDHEEK P.K.
PROPRIETOR, M/S.E WAY SOLUTIONS, 26/755, 756, RADHADEVI
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 27
BUILDING, KAVUVATTAM, CHERUPULASSERY, PALAKKAD.
35 SHABU GOPALAN
PROPRIETOR, KP 11/328, THIRUMALABHAGOM P.O., THURAVOOR,
CHERTHALA.
36 LITTY SHAJI
PROPRIETOR, M/S.S.L.WEIGHING SCALES, 1/302, MUNDAKATHIL
BUILDING, KURATTISSERIL VILLAGE, PAVUKKARA, MELPADOM P.O.,
CHENGANNUR, ALAPPUZHA.
37 SREEJISH T.
PROPRIETOR, M/S.SONIC SYSTEMS, 18/190A1, JAIL ROAD, NEAR SPAN
HOSTEL, PUTHIYARA, KOZHIKODE.
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SRI.M.B.SOORI
SHRI.BABU M.
SMT.ANCY THANKACHAN
SHRI.NIDHIN RAJ VETTIKKADAN
SRI.HAARIS MOOSA
SMT.DEVYANI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI - 110 001.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695001.
3 SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM - 695033.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 29304 OF 2021
PETITIONER/S:
1 SREEJA KUMARI
AGED 45 YEARS
PROPRIETOR,
M/S ARJUNS IDEAL POWERTECH,
11/253-A,
THURAVOOR P O, CHERTHALA.
2 PRASAD P R
PROPRIETOR, M/S KALATHOOR AGENCIES, 1/462, PALACHUVADU,
PULIYOOR P O, CHENGANNUR, ALAPPUZHA.
3 HARIKUMAR C
PROPRIETOR, M/S GAYATHRI ENTERPRISES, 6/398, KADUVINAL,
THECKATHIL, ERAVAKARA JUNCTION, KALLIMEL P O, MAVELIKKARA.
BY ADVS.
C.S.AJITH PRAKASH
T.K.DEVARAJAN
FRANKLIN ARACKAL
PAUL C THOMAS
M.B.SOORI
BABU M.
ANCY THANKACHAN
NIDHIN RAJ VETTIKKADAN
HAARIS MOOSA
RICHU THERESA ROBERT
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI-110001.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE SECRETARY
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 29
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P O, THIRUVANANTHAPURAM-695033.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 35302 OF 2014
PETITIONER/S:
1 ALL KERALA LEGAL METROLOGY LICENCIES AND EMPLOYEES UNION
REG.NO.02.10/97, AITUC, H.O.SUGATHAN SMARAKOM,MOSQUE ROAD,
THAMPANOOR, TRIVANDRUM - 1REPRESENTED BY ITS GENERAL
SECRETARYMR.A.MURALEEDHARAN.
2 A.MURALIDHARAN
AGED 54 YEARS
S/O.N.APPUKUTTAN, MANAGING PARTNER OF UNIVERSALSCALES
MANUFACTURING COMPANY, SITUATED AT KUREEPUZHAKOLLAM - 3,
RESIDING AT MURALI MANDIRAM, KUREEPUZHAKOLLAM - 691 003.
3 RAMAKRISHNAN H
AGED 49 YEARS
S/O.HARIHARAN, PROPRIETOR OF M/S.PENTRAX SYSTEMS ANDAUTOMATION'
& M/S.PENTONIC SYSTEMS' AT 39/6080ALAPPAT ROAD, RAVIPURAM,
KOCHI - 16, AND PROPRIETOROF 'M/S.PENTONICS AT P.B.NO.2311,
TEMPLE VIEW,RAVIPURAM ROAD, RAVIPURAM, KOCHI - 16RESIDING AT
'SUDARSAN', 39/3294, ALAPATT ROAD,RAVIPURAM, COCHIN - 16.
4 V.S.SURAJ
AGED 45 YEARS
S/O.V.K.SUGATHAN, PARTNER OF 'V.S.EQUIPMENTS',SCALES INDIA
CORPORATION AND M/S.DELTON SCALESMANUFACTURING COMPANY, AT
BUILDING NO.VII/401ACHANAYIL, EROOR SOUTH, THRIPUNITHURA,
KOCHI682 306.
5 AJITH KUMAR A
AGED 46 YEARS
S/O..T.K.ARJUNAN, PROPRIETOR OF 'M/S.ADD TECHWEIGHTING SYSTEMS'
AT PERINAD PANCHAYATH,P.P. IV-737 C, CHERUMOOD, VELLIMON
P.O.KOLLAM - 691 511, RESIDING AT THAYYIL VEEDU,THATTAMALA
P.O., KOLLAM - 691020.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SRI.P.S.SYAMKUTTAN
RESPONDENT/S:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 31
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, DEPARTMENT OFCONSUMER AFFAIRS,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM.
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OFCONSUMER AFFAIRS,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM.
3 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM 695 033.
SRI.S.MANU, ASGI
SMT.DEEPA NARAYANAN, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 33508 OF 2019
PETITIONER/S:
WESLEY DANIEL
AGED 64 YEARS
PROPRIETOR,NISHA WEIGHTING AND MEASURING SERVICES,43/585 D
(63/1169),VALIYAPARAMBIL, CEMETRY JUNCTION, ERNAKULAM,COCHIN-
682 018
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SMT.T.N.SREEKALA
SRI.FRANKLIN ARACKAL
SRI.M.B.SOORI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI-110 001
2 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
4 THE CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-695 033
BY ADV SRI.T.V.VINU, CGC
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 39573 OF 2017
PETITIONER/S:
1 MANIKANDAN.M
AGED 33 YEARS
S/O. S MUTHURAMALINGAM, M/S. GEMINI SCALE CARE,27/512-4, ASHIK
WEIGHBRIDGE BUILDING, MELAMURI,PALAKKAD.
2 SETHUMADHAVAN R
S/O.JANAKI AMMA, BASE SCALES AND FARE METERS, 6/261,KALPAKA,
SHORNUR ROAD, MELE PATTAMBI, PALAKKAD - 6.
3 T MURALIKRISHNAN
S/O. BALAKRISHNAN K, HI-TECH TRADERS, 7/61, KINASSERY
P.O,PALAKKAD - 678 701.
4 V. JAYARAMAN
S/O. VELAYUDHAN, JAYA TRADERS, ANNAMPILLY, CHITTOOR - 678 101.
5 ABUBACKER SIDHI P
S/O. ALI, M/S. SONIC SYSTEMS, 18/1521, A, POOVATHINGAL ARCADE,
PUTHIYAPALAM, KOZHIKODE -2.
6 JITHESH T.T
S/O. RAJAN M, SURYA SCALES, ROOM NO.PP-3/288-C, MUNDAKKAL
BUILDING, KUNNAMANGALAM ROAD, MUNDAKKAL, POOVATTUPARAMBA P.O,
KOZHIKODE - 673 008.
7 TOMY JOHN
S/O. JOHN,PROPRIETOR, HILL TOP SCALES, XXVIII/186, OPP.
MUNDAMATTAM PUMP, THODUPUZHA, IDUKKI - 685 581.
8 ANOOP ALIYAR
S/O. ALIYAR, NATIONAL SCALE SERVICES, XXIII/299 - B1,
VENGALLOOR, THODUPUZHA, IDUKKI.
9 SUNIL KUMAR T
S/O.THANKAPPAN PILLAI, NANDANA SCALES, 14/353, KAREEPRA,
VAKKANAD P.O, KOLLAM.
10 SUNIL KUMAR V
S/O. VARMADEVAN K, M/S. DIGITAL CARE, BUILDING NO.C.P VII/1422,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 34
CHATHANNOOR P.O, CHATHANNOOR, KOLLAM.
11 GIRISH CHANDRAN C.L
S/O.CHANDRABOSE M, G.C INTERNATIONAL M.C XIII -
888,THUNDAZHIKAM, KOLLAM.
12 IRSHAD A.S
S/O. ABDUL SAMAD, RUBY SCALES, VP - VII/38-B, VADAKKEVILA P.O,
KOLLAM - 691 010.
13 HISHAM E
S/O. MUHAMMED ASHRAF, M/S. EXATA BALANCE COMPANY, DOOR NO. VM-
21/406-B, MURINGATHAZAM ROAD, VATTAPPARA, VALANCHERY P.O,
VALANCHERY, TIRUR, MALAPPURAM - 676 552.
14 SATHEESH P
S/O. SIVASANKARAN, PROPRIETOR, KRISHNA SCALES AND
SERVICES,17/339-E, MELAKKAM, MANJERI MUNICIPALITY, ERANAD
TALUK,MALAPPURAM - 676 123.
15 MAHROOF A.K
S/O. ABDUL AZEEZ, AMANA INSTRUMENTS E.P XI/649, OPPOSITE NAYA
NAIR HOSPITAL, MANJERI ROAD, JAMALANGADI, EDAVANNA, MALAPPURAM.
16 SAHEER M
S/O. HAMSA, CHOLAS SCALES, 9/487, PANDIKASALA, PAINKANNUR P.O,
KUTTIPURAM (VIA), THIRUR, MALAPPURAM - 679 571.
17 RATHEESH U
S/O. GOPALAKRISHNAN, UDAYA TECHNOLOGY, CP - 14/578, MIKHWAH
COMPLEX, CHUNGATHARA, MALAPPURAM - 679 334.
18 MOHAMED HASSAN K.P
S/O. MOHAMED SHAFI, CHIP DOT SCALES, DOOR NO.21/265-B(OLD
NO.19/265-B),1ST FLOOR,KALAPPADAN TOWER, NEAR POST OFFICE,
TIRUR ROAD, ERANAD TALUK, MALAPPURAM - 676 519.
19 SUBHASH KALARIKKAL
S/O. P.K SANKARAN NAIR, THREE STAR ELECTRONICS,
8/512,.VALARINGAL, PUNNAPPALAM P.O, WANDOOR(VIA), MALAPPURAM -
679 328.
20 HARIKUMAR T
M/S. ELECTRO SERVICES XIII /7,THATTARAMBALAM P.O, MAVELIKKARA,
ALAPPUZHA.
21 SUNIL KUMAR T
S/O. THANKAPPAN, KURIATTUPARAMB, THIRUVAMBADI, ALAPPUZHA.
22 K.J ABOOBACKER MUNAVIR
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 35
S/O. C SALEEM,M/S, METALEX GLASS AND PLY, M.P -VI-675-G4,
MYSORE ROAD, MANATHAVADY, WAYANAD.
23 K. VINODKUMAR
S/O. VELAYUDHAN NAIR, THRASS WORLD, ROOM NO. II/543- SBM, CITY
CENTRE SHOPPING COMPLEX, SULTHAN BATHERY WAYANAD - 673 592.
24 C. SALIM
S/O. ABOOBACKAR, M/S. METALEX, MYSORE ROAD,MANANTHODY, WAYANAD.
25 SUNIL KUMAR K
S/O. RAGHAVAN, POWER METER SERVICE, 9/998-B,CHUNGAM-KAIPPANJERI
ROAD, SULTHANBATHERI, WAYANAD
26 JAYADEVAN NAMBOODIRI S.P
S/O. SUBRAMANYAN NAMBOOTHIRI S.P, M/S. METRO SCALE CENTRE,
KOVALPALLY. K.M.C 12.65 B, KANJANGOD, KASARKOD.
27 SIRAJ K
THRASS BAZAR, 17/1625 A, PAVAMANI ROAD,NEAR CHEST HOSPITAL,
KOZHIKODE -1
28 N. MANOJ
S/O. JAYACHANDRAN, PROPRIETOR, MICRO SCALES,A.P VIII.357,
POOTHAPPARA, AZHIKODE P.O, PIN - 67009
29 DINOY GEORGE
S/O. GEORGE, SONIC SYSTEMS, 35/3381-S, TOPLAND GRAND
BAZAR,BELLARD ROAD, KANNUR.
30 K. SASIKUMAR
S/O. KANARAN, PROPRIETOR, ATHIRA SCALES, X/238-B(NEW NO,K.P
XIII/464), PAVANDOOR, NANMANDA P.O, KOZHIKODE - 673 613.
31 K. SASIKUMAR
S/O. KANARAN, PROPREITOR, ARYA SCALES, 17/1323, RAM MOHAN ROAD,
CHINTHAVALAPPU, KOZHIKODE.
32 ANOOP P.V
S/O. BABU, THRASS CITY, KP - 14/194, BOOPATHI BUILDING,MUKKAM
ROAD, KUNNAMANGALAM P.O, KOZHIKODE - 673 571.
33 D.THANKAMANI
W/O. RENJITH K, DEVI ELECTRONICS SCALES AND SERVICES SYSTEMS,
NEAR N.T.P.C MAIN GATE, CHINGOLI, ALAPPUZHA.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SMT.APARNA UDAYAKUMAR
SRI.BIJITH S.KHAN
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 36
SRI.T.K.DEVARAJAN
SRI.A.TJOSE
SRI.PAUL C THOMAS
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
3 SECRETARY
DEPARTMENT CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O, THIRUVANANTHAPURAM - 695 033.
BY ADV GOVERNMENT PLEADER, SMT.VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 39850 OF 2017
PETITIONER/S:
1 P.A.MOHAMED RAFEEK NAINA
AGED 50 YEARS
S/O AHAMED NAINA,M/S IDEAL SCALES,7/201,
CHAKKAMADAM,COCHIN-2.
2 KRISHNAKUMAR.S.G,
S/O S.V.GIRIJAN,GANGA CORPORATION,
37/1463 A190,KUMARANASAN NAGAR,
KADAVANTHRA.P.O, KOCHI-682020.
3 SREEKUMAR.S.G,
S/O.S.V.GIRIJAN,M/S SLINTEC,VI-531,
KUNDALYOOR.P.O, THRISSUR-680616.
4 BINUSANKAR.K,
S/O SHANMUGHAN NAIR,M/S VIPROTECH SYSTEMS,DOOR NO.XII/628-
A,MAIN ROAD,
OTTUPARA,WADAKKANCHERRY,THRISSUR-680590.
5 MANOJKUMAR.T.S,
S/O.T.U.SUBRAHMANIAN,M/S THAIPARAMBIL SCALES AND
SERVICES,THAIPARAMBIL HOUSE,
EROOR WEST.P.O, TRIPUNITHURA.
6 E.R.SATHEESH,
S/O RAMAN SANKU,M/S EXCLLENT SCALES AND SERVICES,ERUVAIKKAL
VEEDU,NO.211,WARD NO.X,THRIKKARIYOOR.P.O, KOTHAMANGALAM.
7 I.R.SEBASTIAN,
S/O RAPHEL,M/S WEIGHTECH SERVICES,
DOOR NO.35/1047,ALAPPATT ROAD,
RAVIPURAM,KOCHI-682016.
8 PAULOSE.V.G,
S/O GEORGE,M/S DEEPA WEIGHING SERVICES,
48/910,POTTAKUZHI,MAMANGALAM ROAD.
9 ANTONY NIXON,
S/O.T.P.RAPHEL,M/S NIXON WEIGHING SERVICE,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 38
36/3038,THOTTAPPILLY (HOUSE),AZAD ROAD,
KALOOR,KOCHI-17.
10 C.P.THOMAS,
M/S CHITTILAPPILLY,HARDWARES,X/1759,
HIGH ROAD,TRICHUR.
11 K.A.DEVASSY,
M/S KOKKAN AGENCIES,HIGH ROAD,
THRISSUR.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SMT.APARNA UDAYAKUMAR
SRI.BIJITH S.KHAN
SRI.T.K.DEVARAJAN
SRI.A.TJOSE
SRI.PAUL C THOMAS
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI.
2 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY,GOVERMENT
SECRETARAITE,THIRUVANANTHAPURAM.
3 SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
4 CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN.P.O, THIRUVANANTHAPURAM-695033.
BY ADV SRI.JAISHANKAR V.NAIR, CGC, SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 39860 OF 2017
PETITIONER/S:
1 OBI R.K
AGED 75 YEARS
M/S.BOBBY WEIGHING SERVICES, 13/244, ELOOR,UDYOGAMANDAL,
ERNAKULAM DISTRICT.
2 SREEKUMAR M.S.
M/S SANKUNNY NAIR, CLOTH BAZAR ROAD,ERNAKULAM.
3 A.VIJAYAKUMAR
M/S LEO SCALES & SERVICES,PLOT NO.LIG-275, BUILDING
NO.38/1663,GANDHI NAGAR, ERNAKULAM.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SMT.APARNA UDAYAKUMAR
SRI.BIJITH S.KHAN
SRI.T.K.DEVARAJAN
SRI.A.TJOSE
SRI.PAUL C THOMAS
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,PIN 695 001.
2 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS,GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM,PIN 695 001.
3 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM - 695033.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 40612 OF 2016
PETITIONER/S:
1 K A JOHNSON
AGED 57 YEARS
PROPRIETOR, AJ SCALES & SERVICES,MANIPUZHA, III/227A,
PODIYADI.P.O.,THIRUVALLA, PATHANAMTHITTA-689 101.
2 K.K.RAGHAVAN
PROPRIETOR, LUCKY SCALE INDUSTRIES,PODIYADI.P.O.,
THIRUVALLA,PATHANAMTHITTA-689 110.
3 M.K.SANTHOSH KUMAR
PROPRIETOR, MAILAMANNIL SCALES & SYSTEMS,11/517 J, MUTTITHODATHIL
BUILDING,MALLAPPALLY, PATHANAMTHITTA-689 581.
4 AJI T
PROPRIETOR, NATIONAL SCALES & SERVICES,ROOM NO.32, GROUND FLOOR,
REVENUE TOWER,THIRUVALLA, PATHANAMTHITTA.
5 SANTHOSH G.P
PROPRIETOR, FELIX WEIGHING SYSTEM,INDIRA JUNCTION, NEAR CHITRA
HOSPITAL,PANDALAM.P.O., PATHANAMTHITTA-689 501.
6 SINI THOMAS
PROPRIETOR, SINI SCALES,XII/77A, CHIRST VILLA, INDIRA
JUNCTION,PANDALOM.P.O., PATHANAMTHITTA-689 501.
7 S.SREEDHARAN
PROPRIETOR, SURYA METRIC WORKS,LEKSHMI BHAWAN, ANGADICKAL
SOUTH,KODUMON, ADOOR, PATHANAMTHITTA.
8 SUDHAKARAN V
PROPRIETOR, ADOOR SCALES,PANNIVIZHA, PARAKKODU, ADOOR,PATHANAMTHITTA-
691 523.
9 S.VASUNDHARAN
PROPRIETOR, VARUVIL SCALES,17/514, CENTRAL, ADOOR,PATHANAMTHITTA.
10 MATHEW GEORGE
PROPRIETOR, TRADE LINKS, JOYS BUILDING, ONE WAY ROAD,ADOOR,
PATHANAMTHITTA-691 523.
11 SAJITH P.SOMAN
PROPRIETOR, SUNLIBRA SCALES,LAKOOR ROAD, CHINE JUNCTION,KONNY,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 41
PATHANAMTHITTA.
12 DINESH KUMAR C.K
PROPRIETOR, SHARP SCALES,KOTTACKAL JUNCTION, PATHANAMTHITTA.
13 SAJAN VARGHESE
PROPRIETOR, MET-TECH WEIGHING SERVICES,ROOM NO.105, KEEPANAL
BUILDING,PERUMPUZHA, RANNI, PATHANAMTHITTA.
14 VINOD G.KOSHY
PROPRIETOR, AUTOMATION SOLUTIONS,22/623, COLLEGE JUNCTION,
MAKKAMKUNNU,PATHANAMTHITTA-689 645.
15 SATHEESH KUMAR S
PROPRIETOR, VAISHNAVI ENTERPRISES,KIZHAKKEDATHU BUILDING,
MAKKAMKUNNU,PATHANAMTHITTA.
16 JISHA BABUJI
PROPRIETOR, EMGEE SCALES,COLLEGE JUNCTION, PATHANAMTHITTA.
17 BABUJI
PROPRIETOR, EMGEE SCALES & SERVICES,KANNANKARA, PATHANAMTHITTA.
18 P.T.KUNJUMUHAMMED
PROPRIETOR, SAJEER SCALE SERVICES,OTTAPPALAM, PALAKKAD.
19 MUHAMMED SHAHID
PROPRIETOR, PROMPT WEIGHING SYSTEMS,KUMARANELLOOR.P.O., PALAKKAD.
20 ABDUL MAJEED P
PROPRIETOR, PERFECT SCALE SERVICES,AMAYUR.P.O., PALAKKAD.
21 P.M.HAREESH
PROPRIETOR, LAKSHMI TIMER,AMAYUR, PATTAMBI, PALAKKAD.
22 A.BABU
PROPRIETOR, BABU SCALE SERVICES,POLPULLI, PALAKKAD.
23 K.PRADEEP KUMAR
MANAGING PARTNER, PRADEEP SCALE SERVICES,11/127, THENKURISSI POST,
PALAKKAD.
24 K.PRASEEJA
PROPRIETOR, THENKURRISHI P.O.,ALATHUR TALUK, PALAKKAD-678 534.
25 NOOR MUHAMMED S
PROPRIETOR, NOORANI METER SERVICE,SHORNUR ROAD, NOORANI P.O.,PALAKKAD.
26 BINU B
PROPRIETOR, BALAJI BROTHERS METER SERVICE,KALMANDAPAM, PALAKKAD.
27 SAJITHA BEEGUAM A
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 42
PROPRIETOR, NEW NURANI METER SERVICE,12/232, U.K.BUILDING,
OTTAPPALAM,PALAKKAD.
28 MOHAMMED SHADIQ T.S
MANAGING PARTNER, MINAR SCALE SERVICES,KANNARA STREET, PALAKKAD.
29 SHADIK ALI
PROPRIETOR, MINAR SCALES,BIG BAZAR, PALAKKAD-12.
30 AAMMED KABEER E
PROPRIETOR, SAFE WEIGHING SYSTEM,DIARA STREET, PALAKKAD.
31 P.SHABIL MAJEED
PROPRIETOR, VISHWAS MARKETING,MELAMURI, PALAKKAD.
32 T.MURALIKRISHNAN
PROPRIETOR, HIGH TECH INSTRUMENTS,CHANDRA NAGAR P.O., PALAKKAD.
33 RATHEESH M
PROPRIETOR, METRO ENTERPRISES,MANNARKKAD, PALAKKAD.
34 YASHEF RAHIMAN M.Y
PROPRIETOR, WEIGHTEK INDIA,COURT ROAD, PALAKKAD.
35 N.P.SURESH
MANAGING PARTNER, B & R HOT LINK SYSTEMS,SULTANPETTU, PALAKKAD.
36 V.K.NISHCHALANANDAN
PROPRIETOR, EAST INDIA TRADERS,MARKET ROAD, PALAKKAD-678 006.
37 V.K.ACHUDANANDAN
PROPRIETOR, EAST INDIA SCALES,MARKET ROAD, PALAKKAD.
38 P.SUDHEER
PROPRIETOR, SUDHEER TIME CENTRE,SULTANPETTU, PALAKKAD.
39 MANIKANDAN M
PROPRIETOR, GEMINI SCALE CARE,VADAKANTHARA P.O., PALAKKAD.
40 PREMALATHA P
PROPRIETOR, METRO AGENCIES,12/303, NADAVATHUPARA.P.O.,PALAKKAD.
41 G.SANDEEP
PROPRIETOR, VADAKKANTHARA ROAD,PALAKKAD.
42 P.RATHEESH
PROPRIETOR, SASTHA AGENCIES,MEPPARAMBA, PALLIPURAM POST,PALAKKAD-678
006.
43 MURALIDHARAN K.V
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 43
PADMA ENGINEERING WORKS,KALLEKKADU.P.O., PALAKKAD.
44 K.V.SASIDHARAN
PROPRIETOR, SOUTHERN SCALE SERVICES,STATE BANK ROAD, PALAKKAD.
45 ABDUL HAQUE M
PROPRIETOR, VIKAS MARKETING & VIKAS SCALE SERVICE,KANNARA STREET,
PALAKKAD.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SRI.M.B.SOORI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CONSUMER AFFAIRS,NEW
DELHI.110 001.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM.695 001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS,GOVERNMENT
SECRETARIATE,THIRUVANANTHAPURAM.695 001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM.695 033.
BY ADV SRI.S.VAIDYANATHAN, CGC
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 28.02.2022, ALONG
WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 40732 OF 2016
PETITIONER/S:
1 B.S.RAVISANKAR
AGED 47 YEARS
PROPRIETOR, TRANSWORLD SCALES SERVICES, SREESAVIDHAM, MUNDAKKAL
WEST, KOLLAM 691 001.
2 SINDHU R.G
PROPRIETOR, TRANS DIGITAL SYSTEMS AND EQUIPMENTS, SREE
SAVIDHAM, OPPOSITE CONGRESS BHAVAN, MUNDAKKAL WEST, KOLLAM 691
001.
3 T.RAJEEV
PROPRIETOR, SBN WEIGHING EQUIPMENTS, PADINJARE UNNIMANGADU
THAZHAM, MEENAD, CHERANALLUR, KOLLAM 691 672.
4 ANIL KUMAR R
MANAGING PARTNER, ARYA SCALES SERVICES, ANU BHAVANAM,
VALLIYAKAVU NAGAR 170, KUREEPUZHA, KOLLAM.
5 SIRISH BABU
PROPRIETOR, EVA WEIGHING MACHINES SYSTEMS, PUNALUR, KOLLAM 691
307.
6 RENJU R
PROPRIETOR, KERALA SCALES AND SERVICES, KADAVELIL, ADINADU
SOUTH, KOLLAM 690 542.
7 JOSEPH WILLIAM
MANAGING PARTNER, ST.JOSEPH WEIGHING SERVICE, BOBY NIVAS,
THANKASSERY, PUNNATHALA WARD, KOLLAM 1.
8 Y. SAMUEL
PROPRIETOR, SARA SCALES, SARA BHAVAN, KALYAPURAM P.O,
KOTTARAKKARA, KOLLAM 691 560.
9 JOHN MATHEW
PROPRIETOR, ST.GEORGE MECHANICAL WORKS, 12/967, EVERGREEN
HOUSE, JANANI NAGAR, 40, KADAPPAKKADA, KOLLAM 691 008.
10 VINOD KUMAR G
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 45
PROPRIETOR, WAZ SCALES, THETTUMUGHATHU, KODUVILA P.O, EAST
KALLADA KOLLAM 691 502.
11 LATTITIYA R
MANAGING PARTNER, S.V SCALES, 900 [22/367], SRUTHY BHAVAN, 15,
VADAKKEVILA, KOLLAM 691 021.
12 JOBIT JOHN
PROPRIETOR, SCALES HOUSE, 2616 [17/3037], KULATHIPURAYIDOM,
CHINNAKKADA, KOLLAM.
13 SEENA K.R
PROPRIETOR, V.S WEIGHING POINTS, THEVANATTU VADAKKETHIL,
PALLISSERIKKAL, SASTHAKOTTA P.O, KOLLAM 690 521.
14 S.VIJAYA KUMAR
PROPRIETOR, V.S ELTRO TECH, VADAKKETHIL, PALLISSERIKKAL,
SASTHAMKOTTA, KUNNATHUR, KOLLAM 690 521.
15 AJAYAKUMAR S
PROPRIETOR, AJAY WEIGHT AND FARE EQUIPMENTS, ANIL BHAVANAM,
KALLELIBHAGOM P.O, KOLLAM 690 519.
16 K.R.SHINE SHINEMON K.R
PROPRIETOR, MICROWEIGH EQUIPMENTS AND SCALE SERVICES, 679A,
KODUR, 3 WEST OF KALLELI BHAGOM, THODIYOOR, KOLLAM 690 546.
17 LIJA RAJAN
PROPRIETOR, MARK WEIGHING SYSTEMS, KUNNATHUPUTHEN HOUSE, KALLEI
BHAGOM P.O, KARUNAGAPPILLY, KOLLAM 690 546.
18 RAMAN PILLAI
PROPRIETOR, SYNDICATE SCALE SERVICES, 404, KESAVABHAVAN, 10,
MARANAD, PADINJARU, PAVITHRESWARAM, KOLLAM.
19 MURUGAN S
PROPRIETOR, VINAYAKA SCALES, AAKKOLIL, VALATHUNGAL, KOLLAM.
20 ANZAR J
PROPRIETOR, TEXAS ASSOCIATES, KODAMBIL HOUSE, PALACKAL,
THEVAKKARA P.O, KOLLAM 690 524.
21 PRADEEP T.G
PROPRIETOR, SN SCALES, JYOTHI BHAVAN, KANRINGANNUR P.O, KOLLAM.
22 RENJITH
PROPRIETOR, WESTERN SCALES, UZHUNNIVILA HOUSE, KOTTARAKKARA,
CHANDANATHOPE P.O, KOLLAM 691 014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 46
23 B.SASIKUMAR
PROPRIETOR, WAIVEL [SCALES] INDIA, 40/1142, MUPRASSERYTHODIYIL,
SARGADHARA NAGAR, ERAVIPURAM P.O, KOLLAM 691 001.
24 NAZEER B.P
PROPRIETOR, FLAME INDIA SYSTEMS, PATHAPALLIL PUTHEN VEEDU,
VALIYAKULANGARA, OCHIRA P.O, KOLLAM 690 526.
25 SUNIL K.GEORGE
PROPRIETOR, SIGMA SCALES AND SYSTEMS, KANJIRAMVILAIL,
CHATHANOOR P.O, KOLLAM 691 572.
26 BINU MARIAM SUNIL
PROPRIETOR, GRAVITA SCALES, KANJIRAMVILAYIL, CHATHANOOR P.O,
KOLLAM 691 572.
27 ANIL A
PARTNER, MEASURE INDUSTRIES, THAYYILVEEDU, THATTAMALA P.O,
KOLLAM 691 020.
28 ABHISHEK T.S
PROPRIETOR, VENAD THRASS SALES AND SERVICES, THULASI BHAVAN,
THEKKEMURI, SOORANADU, KOLLAM.
29 BIJU JOSEPH
PROPRIETOR, THRASS BAZAR, DOOR NO. KP 1/219, ISWARYA THEATRE
COMPLEX, KATTAPPANA P.O, PIN 685 508.
30 RAJESH MATHEW
PROPRIETOR, GEO SCALES SERVICE, KUZHIVELITHADATHIL, PULYANMALA
ROAD, KATTAPPANA 685 508.
31 SILLA K. GEORGE
PROPRIETOR, GEO SCALES, PULYANMALA ROAD, KATTAPPANA, IDUKKI 685
508.
32 LISSY AUGUSTINE
PROPRIETOR, APPOLO AGENCY, KP 12/2016, CHITTATTUKUNNEL
BUILDING, KATTAPPANA SOUTH P.O, IDUKKI 685 515.
33 S.RAJESH
PROPRIETOR, S.S COMPANY, KP VII/38, VELLAYAMKUDI P.O,
KATTAPPANA, IDUKKI.
34 VIJU T.V
PROPRIETOR, INDIAN HARDWARE, PADINJAREKAVALA, NEDUMKANDAM,
IDUKKI.
35 SOMESH P.S
PROPRIETOR, THRASS WORLD, RP VII/140-B & C, RAJAKKAD P.O,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 47
RAJAKKAD, IDUKKI 685 566.
36 K.M.SATHEESAN
PROPRIETOR, THRASS WORLD, KP XII/28 E, KATTAPPANA P.O,
PARAKKADAVU, IDUKKI.
37 ARAVINDAKSHAN V
PROPRIETOR, ARUN SCALES, BUILDING NO. 427, PAMBANAL, IDUKKI.
38 P.RAJAN
PROPRIETOR, HIGH RANGE SCALES, 12/61-A, PEZHUMKAVALA, IRATTAYAR
ROAD, KATTAPPANA P.O, IDUKKI.
39 RINCY RENNY
PROPRIETOR, RIGHT SCALES, X/618, NEAR LIC OFFICE, CHERUTHONI,
IDUKKI.
40 P.K.SANTHOSH
MANAGING PARTNER, BHARATH SCALES AND SERVICES, AGP 8/334 [10],
MERINA PARK COMPLEX ADIMALY, IDUKKI 685 585.
41 AROMAL SIVAN
PROPRIETOR, MICRO WEIGH EQUIPMENTS, 11/665, MURIKKASSERY P.O,
MURIKKASSERY, IDUKKI.
42 OMANA V.G
PROPRIETOR, S & S WEIGHING SYSTEM, BUILDING NO. XXII/184,
NEELIMA COMPLEX, THODUPUZHA EAST P.O, IDUKKI.
43 K.K.ISMAIL
PROPRIETOR, S & S WEIGHING SYSTEM, PMC XV 629, PATTARUMADOM
COMPLEX, KSRTC ROAD, PERUMBAVOOR, PIN 683 542.
44 RATHEESH GOPI
PROPRIETOR, HINDUSTAN WEIGHING SYSTEM, PADINJAREKKARA BUILDING,
ROOM NO. 28/193, OPPOSITE MUNDAMATTOM PUMP, MUPPA ROAD,
THODUPUZHA, IDUKKI 685 584.
45 ARUN SOY
PROPRIETOR, S & S WEIGHING SYSTEM, XL/559, PARACKALBUILDING,
MUNDAKKAYAM ROAD, KANJIRAPPALLY, KOTTAYAM 686 507.
46 SHINOD K
PROPRIETOR, WEIGHING TECH, GOVIND VIHAR, THENAMKUNNU P.O,
MANKAVE, KOZHIKODE 673 007.
47 M.K.SHAJI
PROPRIETOR, WEIGH TECH, KAIKKAL HOUSE, PARAPPANPOYIL,
THAMARASSERY VIA, KOZHIKODE 673 573.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 48
48 V.BALAKRISHNAN
PROPRIETOR, PRASHOB SCALES, 3/1939, VALIYAVEETTIL HOUSE,
KUZHIKANDY PARAMBA, NADAKKAVU S.O, KOZHIKODE 670 011.
49 SURESH K
PROPRIETOR, SURABHI ENGINEERING CO., KOLATHAI HOUSE P.O, G.A
COLLEGE, CALICUT 673 014.
50 RAMESHAN A.K
PROPRIETOR, DEVI METER SERVICE, EROTH THAZHA KUNI, ORKATTERI,
VADAKARA, ERAMALA, KOZHIKODE 673 501.
51 R.MANOJ
PROPRIETOR, KELVIN METER SERVICE, RIJA NIVAS, CHELANNUR,
KOZHIKODE 673 616.
52 K.SHARATH KUMAR
PROPRIETOR, SSS ENTERPRISES, NANDANAM, KUZHIKKANDI PARAMP,
NELLIKKODE P.O, KOZHIKODE 673 016.
53 PROMOD ILLATHMEETHAL
PROPRIETOR, SIVA METERS, ILLATHMEETHAL HOUSE, PUTHUR P.O,
VATAKARA, KOZHIKODE 673 104.
54 BAIJU V.P
PROPRIETOR, SURYA METER SERVICE, PURTHEPARAMBATH HOUSE,
RAYARANGOTH P.O, VATAKARA, KOZHIKODE 673 102.
55 BAVIJA T.M
PROPRIETOR, SREE VINAYAKA METER SERVICE, ISHWARYA BUILDING,
EDODI, VADAKARA, KOZHIKODE 673 105.
56 JYOTHISH K.V
PROPRIETOR, ACE ELECTRONICS, AMRUTHAM, VAZHAVALAPPIL HOUSE,
NIVEDITHA JUNCTION, KALLAI P.O, KOZHIKODE 673 003.
57 SHYLESH K
PROPRIETOR, THRASS INDIA TRADING CORPORATION, NEAR THALI
TEMPLE, THALI CROSS ROAD, KOZHIKODE.
58 NIDHEESH T.M
PROPRIETOR, VINAYAKA SCALES AND FARE METRE SCALES, 17/183C,
MEEPAYIL P.O, VADAKARA, KOZHIKODE DISTRICT.
59 VINEESH M
PROPRIETOR, LIFE TIME TECHNOLOGIES, P.M.K TOWER, KOZHIKODE
DISTRICT.
60 MAHESH P.S
PROPRIETOR, ACCURATE MEASUREMENT TECHNOLOGY, V.P.B BUILDING,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 49
G.A COLLEGE P.O, KOZHIKODE.
61 A.ABDULLA
PROPRIETOR, MEASUREMENT AND CONTROLLS, UNITED COMPLEX, I.G
ROAD, KOZHIKODE.
62 SIVADASAN K
MANAGING PARTNER, METRIC SCALES, VII/57A, PAVANDOOR P.O,
KAKKOOR, KOZHIKODE.
63 SATHEESH E
MANAGING PARTNER WEIGHER, ONIM COMPLEX, PUTHIYARA ROAD,
KOZHIKODE 4.
64 SUSHITHA KUMARI P
PROPRIETOR, VINAYAKA SCALES, CREZANT BUILDING, NET STREE,
VADAKARA, KOZHIKODE.
65 PREMAN M.V
PROPRIETOR, THREE STAR SCALES, CREZANT BUILDING, NET STREET,
VADAKARA, KOZHIKODE.
66 K.K.RAMACHANDRAN
PROPRIETOR, NIRMAL SCALES, TP XI/184/A, KARADI, THAMARASSERI,
KOZHIKODE.
67 T.B.GOPINATH
PROPRIETOR, SOUTH INDIA INDUSTRIES, R.C ROAD, KOZHIKODE.
68 K.AJITHKUMAR
PROPRIETOR, CORRECT INDIRA BUILDING [CORPORATION BUILDING], M.M
ALI ROAD, PALAYAM KOZHIKODE.
69 P.JAYAPRAKASH
PROPRIETOR, DYANA SCALE SERVICE, OLD COURT ROAD, KOZHIKODE.
70 K.K.GOPINATH
PROPRIETOR, TREVENI SCALES, NEAR MUNICIPAL PARK, VADAKARA
MUNICIPALITY, VADAKARA 1, KOZHIKODE.
71 K.P.BINEESH
PROPRIETOR, DIGI SCALES, SOUHARDHA BUILDING, NEW BUS STAND,
VADAKARA, KOZHIKODE
72 T.C.SREEJITH
PROPRIETOR, WAYANAD SCALE SERVICE, K.M.C MAIN ROAD, KALPETTA
673 121.
73 P.M.SIVADASAN
PROPRIETOR, MAVELI SCALES, THADAMPATTUTHAZHAM, KOZHIKODE 673
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 50
010.
74 T.C.SHIJI
PROPRIETOR, KAVERI SCALE SERVICE,
THADAMPATTUTHAZHAM,KARAPARAMBU, KOZHIKODE.
75 REMYA RAJAN
PROPRIETOR, XIONA SCALES COMPANY, POROTHUTHAZHAM, CHELANALLUR,
KOZHIKODE 673 616.
76 RAJEESH T
PROPRIETOR, KARTHIKA AGENCIES, OLAVANA P.O, KOZHIKODE.
77 K.P.BINEESH
PROPRIETOR, DIGI WEIGH MARK, NEAR GOVERNMENT HOSPITAL,
VADAKARA, KOZHIKODE.
78 K.PRABHA
PROPRIETOR, SUPREME SURGICALS, DHANYAPRABHA, CHALAPURAM P.O,
KOZHIKODE.
79 RAJESH ROSHAN K.K
PROPRIETOR, R.C SCALE SERVICES, THAMARASSERY, KOZHIKODE.
80 K.K.MOOSA KUTTY
PROPRIETOR, ACQUERATE SCALES, BYEPASS ROAD, NAYARMUZHI,
KOZHIKODE.
81 P.SASIKUMAR
PROPRIETOR, GAMA SCALES, CONVENT ROAD, KOZHIKODE.
82 E.SHINE
PROPRIETOR, THRASS N THULAS, WEST PLILASSERY, KUNNAMANGALAM,
KOZHIKODE.
83 K.BALAKRISHNAN
PROPRIETOR, INDIA SCALES, KIZHAKKEYIL HOUSE, KOZHIKODE 673 613.
84 K.S.AJITHAN
PARNTER, KAITHAKKATTU WEIGHING SERVICES, IDAVILANGU,
KODUNGALLUR, THRISSUR.
85 K.V.NOUSHAD
PARTNER, KRANGANNUR SCALE SERVICE, THANATHUPARAMBIL BUILDING,
KUNNATHERI, PUTHENCHIRA P.O, MUKUNDAPURAM, THRISSUR.
86 C.S.JAMES
PARNTER, RIJU SCALES AND SERVICE, VADAKKANCHERRY, THRISSUR.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 51
87 V.R.SUMESH
PROPRIETOR, SUMESH INDUSTRIES, MANGARA BUILDING, KARA P.O,
KODUNGALLUR, THRISSUR 680 671.
88 BAIJU POULOSE
CHIRAYATHU THOKKUPARAMBIL, MALAKKARAN ROAD, CHALAKKUDY,
THRISSUR DISTRICT.
89 MANIKANDAN N
PROPRIETOR, ASWATHI ASSOCIATES, VARKEYS COMPLEX, KANJANI ROAD,
THRISSUR.
90 SREEJA MANIKANDAN
PROPRIETOR, ADWITHI AUTOMATIONS, NEAR BHAGAVATHI TEMPLE,
KUTTANELLUR, THRISSUR.
91 A.B.SURESH BABU
PROPRIETOR, KARTHIKA SCALES AND SERVICES, PUTHENPURAKKA HOUSE,
MYLIPPADOM, THRISSUR.
92 K.R.GOPALAKRISHNAN
PROPRIETOR, AKSHAY SCALES SERVICES, KORNAKKADAN HOUSE,
VETTUKADU P.O, THRISSUR.
93 M.P.ABILASH
PROPRIETOR, ABILASH TRADES, C.R EYUNNI ROAD, MYLIPPADOM,
THRISSUR.
94 K.T.PETER
PROPRIETOR, THOMSON SCALE SERVICE, KUTTIKKAD P.O,
CHITTILAPPALLY, THRISSUR.
95 A.B.THILAKAN
PROPRIETOR, NIKHIL SCALE SERVICE, NAMBIAR ROAD, PUTHOOR P.O,
THRISSUR.
96 A.C.SASIDHARAN
PROPRIETOR, SASINDRA SCALE SERVICE, MALLIPADAM, IYUNNI ROAD,
THRISSUR 20.
97 SAJI V.F
PROPRIETOR, FRANSISKARAN WEIGHTS AND MEASURES REPAIRER, ALOOR
P.O, THRISUSR, PIN 680 683.
98 C.A.BABU
PROPRIETOR, CBEES SCALES, CHETIPARAMBU, IRINJALAKUDA, THRISSUR,
PIN 680 121.
99 DEVASSY RAPAYI
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 52
STALL NO.3, MUNICIPAL MARKET, IRINJALAKUDA.
100 K.V.HANIFA
PROPRIETOR, SIGMA SCALES SERVICES, KOTTAPURAM P.O, KODUNGALLUR,
THRISSUR.
101 K.M.SIVASANKARAN
PROPRIETOR, SCALES ENGINEERING CORPORATION, WEIGHING MACHINE
SPECIALIST AND ENGINEERS, VELAPAYA, AVANTHUR PANHAYATH,
THRISSUR.
102 C.U.JOHN
PROPRIETOR, CHOONDAL SCALES AND SERVICES, ROOM NO.4 XI/454,
NEAR MUNDOOR CHURCH, P.O MUNDOOR, THRISSUR.
103 K.N.VELAPPAN
BLACKSMITH, PATTAKKAD P.O, VIYYUR, THRISSUR DISTRICT.
104 NIRMALA K.N
K.N.VELAPPAN SCALES, BUILDING NO. II/865, VADAKKANCHERRY,
THRISSUR 680 582.
105 K.D.VARGHESE
KOLLANNUR HOUSE, NEAR R.C CHURCH, CHALAKKUDY, THRISSUR 680 307.
106 P.G.SURESH KUMAR
PROPRIETOR, K.SURYA SCALES AND SERVICES, PERAKATH, PERAKOM,
CHAVAKKAD, THRISSUR.
107 JOHN SILAS
PROPRIETOR, SILAS INDUSTRIES, RAMAVARMAPURAM P.O, THRISSUR
DISTRICT.
108 P.JOLLY DANIEL
PROPRIETOR, TRANSWORLD AGENCIES, AARATTUROAD, KANNUR.
109 T.C.RAGHAVAN
PROPRIETOR, SASTHA SCALES, PERUMBA, PAYYANNUR, KANNUR DISTRICT.
110 THOMAS C.J
PROPRIETOR, INTEL ELECTRONICS, MALABAR COMPLEX, ALAKODE P.O,
KANNUR 670 571.
111 M.RAVENDRAN
PROPRIETOR, RAVEENDRAS SCALES, PAZHAYANIRATH JUNCTION,
KUTHUPARAMBA, KANNUR.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 53
112 SIVADAS C.V
PROPRIETOR, NATIONAL SCALES, ROOM NO. 24354, THIRUVANGAD,
THALASSERY, KANNUR.
113 T.C.SREEDHARAN
PROPRIETOR, KANANUR SCALES AND SERVICES, YOGASALA ROAD, KANNUR.
114 R.RAMESHKUMAR
PROPRIETOR, T.K.S.1/577, THALIKKAVU ROAD, KANNUR.
115 C.H.RAMESH
PROPRIETOR, DELMA SCALES, THYALANGOLY, KASARAGOD.
116 SANDESH P.K
PROPRIETOR, NEW THRASS KADA, MADATHIL COMPLEX, NEAR S.N PARK,
KANNUR.
117 SUNAND P
PROPRIETOR, NEW TECH SYSTEM, COLONY GATE, AZHIKODE, KANNUR 670
009.
118 REETHA SURESH
PROPRIETOR, PROFESSIONAL VENTURES, NEAR HIGH SCHOOL,
KALLIASSERY, KANNUR 670 572.
119 C.MAHESH BABU
PROPRIETOR, M/S. STANDARD SCALES, V 160, MANNA, THALIPARAMBU,
KANNUR.
120 T.K.SATHEESHAN
PROPRIETOR, EVIN SCALE, KANNUR MUNICIPALITY, THALLIKKAVU ROAD,
KANNUR.
121 K.SHAFEER
PROPRIETOR, A.K TRADERS, PACHI COMPLEX, MATTANNUR ROAD,
MUNDAYAD P.O, KANNUR.
122 S.P.SUBRAHMANIYAN NAMBOOTHIRI
PROPRIETOR, M/S. SOUTHERN AGENCIES, THEKKE BAZAR, PAYYANNUR,
KANNUR 670 307.
123 P.LEELA ANTHARJANAM
PROPRIETOR, METRO CENTRE, CHIRAVAKKIL, THALIPARAMBU, KANNUR.
124 K.SAHIR
PROPRIETOR, A.K. TRADERS, OPPOSITE KRISHNANKOVIL, M.A ROAD,
KANNUR 670 001.
125 PREETHI K.V
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 54
PROPRIETOR, AISWARYA SCALES, IRITTY ROAD, MATTANNUR, KANNUR.
126 K.K.MANOJ KUMAR
PROPRIETOR, VIRAD SCALES, CHERANKUNNU, CHENGALAL P.O, KANNUR.
127 SHEEJA
PROPRIETOR, KANDANKOTTI VEETTIL, SREE SCALE SERVICES,
PANAPPUZHACHAL P.O, PANAPPUZHA, KANNUR 670 306.
128 K.M.NIZAR
PROPRIETOR, KUPPAM P.O, THALIPPARAMBU, KANNUR.
129 A.T.SUDHEESH
PROPRIETOR, VINAYAKA SCALE SERVICES, KEEZHOOR P.O, IRITTY,
KANNUR DISTRICT.
130 MAHIPAL SABAL
PROPRIETOR, ELMAS SYSTEM AND SERVICES, AND ELMAS TRADE LINKS,
ALANKAR APARTMENT, VAZHAKKALA, ERNAKULAM 682 030.
131 JOSHI JOSEPH
PROPRIETOR, ESTEEM ENTERPRISES, SURYA CENTRE, SIGNAL JUNCTION,
MUVATTUPUZHA 686 673.
132 FRANCIS RODRIGVES
PROPRIETOR, TRINITY WEIGHING SERVICES, VADUTHALA, KOCHI 682
023.
133 P.M.MEERAN
PROPRIETOR, MODERN SCALE SERVICES, NELLIMATTOM, KAVALANGAD P.O,
KOTHAMANGALAM, ERNAKULAM, 68667.
134 T.N.NITHEESH
PARTNER, VENKITESWARA SCALES, KORATTI PARAMBIL, T.D ROAD,
KAMMATH LANE, ERNAKULAM AND PARTNER, KALPANA WEIGHING SERVICE,
FLOWER JUNCTION, ERNAKULAM 682 035.
135 TREVOR PEREIRA
PROPRIETOR, TREF ELECTRONICS, SOUTH THAMARAPARAMBU, KOCHI 682
001.
136 SATHYANARAYANAN
MANAGING DIRECTOR, UNIWEIGH SCALES AND SERVICES PVT. LTD,
OPPOSITE PAVAKKULAM TEMPLE, KALOOR, KOCHI 17.
137 V.T.SATHEESHKUMAR
PROPRIETOR, BRIGHT SYSTEM AND SERVICES, OPP. GOVERNMENT
HOSPITAL, ALATTUCHIRA P.O, 683 544.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 55
138 RAJAGOPAL M.K
MANAGING PARTNER, IPA SYSTEMS, MAMPATTU LINES, NORTH EROOR P.O,
TRIPUNITHURA.
139 A.J.ROBIN
PROPRIETOR, ROBIN SCALE SERVICES, T&R CROSS ROAD, THOPPUMPADY,
KOCHI 682 005.
140 BOBI R.O
PROPRIETOR, MICRO SCALES AND ENGINEERING, ELOOR UDYOGAMANDAL,
ERNAKULAM.
141 ROLAND BENNET A.B
PROPRIETOR, SURYA ELECTRONIC WEIGHING SCALES, NARAKKAL P.O,
PERUMPILLY, ERNAKULAM.
142 VALSALA K
PROPRIETOR, VENAD SCALE, VEDIVECHANKOVIL, BHAGAVATHINADA POST,
TRIVANDRUM 695 503.
143 NITHIN V.N
PROPRIETOR, VENAD SCALES, THIRABHAVAN, PALLICHAL,
THIRUVANANTHAPURAM.
144 SREEKANDAN K
PARTNER, R.K AGENCIES, TC NO.38/1929, CHALA, TRIVANDRUM.
145 HARISH M.R
PROPRIETOR, ACCURATE TRADE LINKS, NEAR SBI, OOTTUKUZHI ROAD,
TRIVANDRUM 1.
146 T.SUBHASH
PROPRIETOR, AVENUE INTERNATIONAL VENGAVILA, IRINJAYAM P.O,
NEDUMANGAD P.O, TRIVANDRUM.
147 ALIF L
PROPRIETOR, DIGITAL TRADE LINKS, GOURI COMPLEX, MARKET ROAD,
ATTINGAL, TRIVANDRUM.
148 DEEPU RAJ R
PARTNER, FRIENDS AUTO FAIR METRE WORKS, KALLAMBALAM,
TRIVANDRUM.
149 C.N.MURALEEKRISHNA
PARTNER, M/S. VENKITESWARA SCALES, MARAKKAD P.O, TRIVANDRUM.
150 DINESH P
PROPRIETOR, KANGHANGAD SCALES, KOVALPULLY, KANGHANGAD SOUTH
P.O, KASARGOD AND AUTO WEIGHING SYSTEM, KANDOTH, PAYYANNUR,
KANNUR 670 307, AND KASARGOD METRE SERVICE, GURUKKAL BUILDING,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 56
ANANGUR, KASARAGOD, RESIDING AT POOTHANGANAM HOUSE, NEAR
MANIYOTTU KSHETHRAM, KANGHANGAD P.O, KASARAGOD.
151 MOHANKUMAR B.D
PROPRIETOR, WEIGHTMEN ELECTRONIC SCALES SERVICE CENTRE,
INDUSTRIAL ESTATE ROAD, VYDYANAGAR P.O, KASARAGOD 671 121.
152 UDAYA D.K
PROPRIETOR, ANJANA, SAROJINI COMPLEX, ANANGUR, KASARAGOD.
153 ARISHA V
PROPRIETOR, KANHANGAD ELECTRONICS WEIGH SYSTEM, KOVVALPALLY,
KANGHANGAD SOUTH.
154 P.G.SHAMEER
PROPRIETOR, CITIZEN SCALES AND SERVICES, ALANGOD P.O,
MALAPPURAM, AND PROPRIETOR, EMERALD AGENCIES, PONNANI, EDAPPA,
MALAPPURAM, AND BHARATH THRASS AND AUTO METRE, TIRUR,
MALAPPURAM, RESIDING AT PARAYIL HOUSE, ALANGOD, PONNANI,
MALAPPURAM 679 585.
155 K.K.MOOSAKUTTY
PROPRIETOR, ACCURATE SCALES, KURAPPATH, KONDOTTY, MALAPPURAM
673 638.
156 T.C.SHIBINI
PROPRIETRORICS, NEW MANJERI SCALES AND MELAKOM SCALES, MELAKOM,
MANJERI P.O, KARUVAMPURAM, MALAPPURAM 676 172.
157 MOHANAKRISHNAN P.P
PROPRIETOR, NANDANAM SCALES AND SERVICES, PATTAMBI ROAD,
PERUNTHALMANNA, MALAPPURAM.
158 C.P.UNNIKRISHNAN
PROPRIETOR, KNIGHT STAR ELECTRONIC SYSTEM AND SERVICES,
VELAMBUR POST, MALAPPURAM 679 325.
159 MOHAMMED HASSAN K.P
PROPRIETOR, CHIPDOT ENTERPRISES, ASMA TOWER, KOTTAKKAL, TIRUR,
MALAPPURAM.
160 T.K.RAGHAVAN
PROPRIETOR, ARADHANA SCALES, KONDOTTY, MALAPPURAM.
161 SELVAN P.P
PROPRIETOR, P.M SCALES, NEAR MOULANA HOSPITAL, OOTTY ROAD,
PERINTHALMANNA, PIN 679 322.
162 V.P.PRAJESH
PROPRIETOR, VINAYAKA SCALES, OOTTY ROAD, PERINTHALMANNA, PIN
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 57
679 322.
163 C.BABU
PROPRIETOR, PRISAM WEIGHING INSTRUMENTS, OPP. GOVERNMENT POLI
QUARTERS, CALICUT ROAD, ANGADIPPURAM P.O, MALAPPURAM 679 321.
164 P.K.ANU
PROPRIETOR, DANES, THIRUVALLI P.O, MANJERI, MALAPPURAM.
165 ABDUL SALAM M.P
PROPRIETOR, MASS ELECTRONIC SYSTEM, JANATHA BUILDING BUSSTAND,
VALANCHERRY, MALAPPURAM.
166 K.M.UDAYAKUMAR
PROPRIETOR, STAR SCALES, NILAMBOOR ROAD, MANJERI, MALAPPURAM.
167 P.T.SREEDHARA PANICKER
PROPRIETOR, ANJALI SCALES, KACHERITHAZHAM, KUZHIMANNA,
MALAPPURAM.
168 U.NIZAR
PROPRIETOR, DIGITAL SCALES, KARATHIL BUILDING, MUKKAM ROAD,
AREEKKODU, MALAPPURAM.
169 SUNIL C.V
PROPRIETOR, MERIT SYSTEM AND SERVICES, ANVARUL YATHEEM KHABA
BUILDING, CALICUT ROAD, ANGADIPURAM, MALAPPURAM.
170 C.SIVADASAN
PROPRIETOR, MALAPPUAM SCALE SERVICES, PATTAMBI ROAD,
PERUTHALMANNA, MALAPPURAM.
171 A.VIJAYA KUMAR
PROPRIETOR, LEO SCALE AND SERVICES, CALICUT ROAD, ANGADIPURAM,
MALAPPURAM.
172 P.T.ABDUL RAHIMAN
PROPRIETOR, RASHI SCALES AND METALS, CHAMMARAVATTOM JUNCTION,
PONNANI P.O, MALAPPURAM.
173 P.ABDUL MAJEED
PROPRIETOR, EDAPPAL SCALES, M1 COMPLEX, PATTAMBI ROAD, PONNANI,
MALAPPURAM.
174 P.T.ABDUL RAHIMAN
PROPRIETOR, SABEENA SCALES, CHAMMARAVATTOM ROAD, PONNANI P.O,
MALAPPURAM.
175 RESIYA MUJEEB C.V
PARTNER, CENTRAL TRADERS, DOOR NO.20/160, COURT ROAD, THIRUR,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 58
MALAPPURAM.
176 S.NARAYANAN
PROPRIETOR, WESTERN AGENCIES, C.P TOWER, KANOOR, MALAPPURAM.
177 VINU K.K
PROPRIETOR, THUMBA METER SERVICES, KACHERIPADY, MANJERI,
MALAPPURAM.
178 K.K.KHAMARUNISA
PARTNER, CENTRAL SCALES, PAZHAYANGADI, THIRUR, MALAPPURAM.
179 MANOJ KUMAR M
PROPRIETOR, PRECISE ELECTRONIC INSTRUMENTATION, COMPANY AND
PRECISE INDIA, C.K BUILDING, MANJERI, MALAPPURAM, RESIDING AT
MUTHADI HOUSE, VENGARI P.O, KOZHIKODE.
180 T.SEKHARAN
PROPRIETOR, ASHOK SCALES AND SERVICES, EDARIKKODU P.O,
PROPRIETOR, THAMARASSERY AGENCIES, EDARIKKODU P.O, MALAPPURAM.
181 MINI SEKHAR
PROPRIETOR, PRINCE SCALES, CHANGUVETTI JUNCTION, KOTTACKAL
ROAD, CHANGUVETTI, MALAPPURAM.
182 P.REGHU
PROPRIETOR, ALWIN SCALES AND SERVICES, PANDAMANGALAM,
KOTTAKKAL, MALAPPURAM.
183 PRAVI T
PROPRIETOR, METRIC SCALE SERVICES, EDARIKKODU P.O, MALAPPURAM.
184 T.PRAVEEN
PROPRIETOR, GALAXY SCALES, VENGARA, MALAPPURAM.
185 K.C.MUHAMMED NIYAZ
PROPRIETOR, KAIRALI METER SERVICE, NILAMBUR, MELAKKARAN,
MANJERI, MALAPPURAM.
186 SUBAIDA C.P
PROPRIETOR, GLOBA MEASUREMENT SYSTEM, BRIGHT COMPLEX, CALICUT
ROAD, MANJERI, MALAPPURAM.
187 FAISAL A.K
PROPRIETOR, NISSAN ELECTRONICS SCALES PVT. LTD, BRIGHT COMPLEX,
CALICUT ROAD, MANJERI, MALAPPURAM.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 59
188 K.V.DINESHAN
PROPRIETOR, STAR AGENCIES, THATTAMPADY, EDAPPAL, MALAPPURAM
DISTRICT.
189 SAKKIR HILAL O.P
PROPRIETOR, NILAMBUR ROAD, MANJERI, MALAPPURAM.
190 T.C.KRISHNADAS
PROPRIETOR, NILAMBUR SCALES, CHANDAKUNNU, NILAMBUR P.O,
MALAPPURAM.
191 T.P.UNNIKRISHNAN
PROPRIETOR, ACTIVE SCALE AND SERVICES, NILAMBUR, MALAPPURAM.
192 P.UNNIKRISHNAN
PROPRIETOR, VIVEK SCALE AND SERVICES, RAILWAY STOP, NILAMBUR
P.O, MALAPPURAM.
193 N.MUHAMMED AIFAS
PROPRIETOR, MEHRAIN ELECTRONICS, KALIKAVU ROAD, VANDUR P.O,
MALAPPURAM.
194 SAILESH K
PARTNER, THRASS INDIA SYSTEM AND SERVICES, P.K TOWER,
CHANGUPETTI, KOTTACKAL, MALAPPURAM AND ADCO DIGITAL SYSTEM,
MANJERI, RESIDING AT SRISAILAM, KARUMBALATH HOUSE, ATHANICKAL
P.O, MALAPPURAM.
195 JYOTHISH K.V
PROPRIETOR, THRASS INDIA SCALE AND SERVICES, BYE PASS ROAD,
MANJERI, MALAPPURAM.
196 ASHOK KUMAR K.C
PROPRIETOR, PREMIER METER SERVICES, MELAKAM BUS STOP, MELAKAM,
MANJERI, MALAPPURAM.
197 M.C.ANIL KUMAR
PROPRIETOR, AMABI BUILDING, CHAMVRAVATTOM, PONNANI, MALAPPURAM.
198 JESSIR K.M
PROPRIETOR, THRASSCO SOLUTIONS, ALATHIYOOR, THIRUR, MALAPPURAM.
199 RAJEEVAN A
PROPRIETOR, SABARI SCALES, VII/509, MANGAKUZHI, MAVELIKKARA,
ALAPPUZHA.
200 HARIKUMAR C
PROPRIETOR, GAYATHRI ENTERPRISES, 6/398, KADUVINAL THEKKETHIL,
ERAVANGARA JUNCTION, MAVELIKKARA, ALAPPUZHA.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 60
201 SAJU N.S
PROPRIETOR, MODERN AGENCIES, BUILDING NO. XI/389 C,
PATHIRAPPALLY, ALAPPUZHA.
202 SABI N.S
PROPRIETOR, MODERN SCALES, AMC/W-10-780C, SANATHANAPURAM,
ALAPPUZHA.
203 BINU N.T
PROPRIETOR, BALANCE BAZAR, NO.11/16D, POTHAPPALLY NORTH,
HARIPPAD, ALAPPUZHA.
204 PRASAD P.R
PROPRIETOR, KULATHOOR AGENCIES, KSRTC STALL NO.3, PULIYOOR
PANCHAYATH, CHENGANNUR, ALAPPUZHA.
205 VINOD K.R
PROPRIETOR, CARMEL WEIGHING SCALES NO.14/500G, STORE JUNCTION,
MANNAR, ALAPPUZHA.
206 T.G RAJAN
PROPRIETOR, ST.MARYS SCALES, NO.1/119, CHERIYANAD, CHENGANNUR,
ALAPPUZHA.
207 SRINI L
PROPRIETOR, BIN TECH ELECTRONIC WEIGHING SCALES, XVI/134B,
RAMAPURAM, KEERIKKAD, ALAPPUZHA.
208 SAJI CHERIAN
PROPRIETOR, ASHIN SCALES, 5/363A, CHERUKOLE, MAVELIKKARA,
ALAPPUZHA.
209 SAJEE T
PROPRIETOR, GIL GAL ENTERPRISES, VETTIPEEDIKA JUNCTION,
CHERNGANNUR, ALAPPUZHA.
210 T.G.RAJAN
PROPRIETOR, 111/439, CHERIYANAD, CHENGANNUR, ALAPPUZHA.
211 MARIAMMA N.G
PROPRIETOR, ST.MARYS METER SERVICES, THEKKUMMOOTTIL, VIII/439A,
CHERIYANAD, ALAPPUZHA.
212 K.P.VIJAYAKUMAR
PROPRIETOR, VIJAYA SCALES, BUILDING NO. 1/283, CHUNAKKARA,
KIZHAKKADUTHANAM, ALAPPUZHA.
213 VIJAYAN PILLAI
PROPRIETOR, THRASSU KADA, IX/97, THEKKE NADA, HARIPPAD,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 61
ALAPPUZHA.
214 K.V.SASIDHARAN
PROPRIETOR, KVS INDUSTRIES, MMC 28/1315A, PALACE WARD,
ALAPPUZHA.
215 V.G.HARIDASAN
PROPRIETOR, AL TECH, VELLIKKAKATHU HOUSE, PATTANAKKAD,
ALAPPUZHA.
216 M.T.BABU
PROPRIETOR, VICTORY SCALES, MANIKATHINAL BUILDING, IX/786A,
KUMARANALLUR, KOTTAYAM.
217 ASHIL THOMAS
PROPRIETOR, BELL SCALE SHOWROOM, ROOM NO.430, A8, CSI,
ASSUMPTION SQUARE, RS ROAD, KOTTAYAM.
218 BIJEESH P.M
PROPRIETOR, BUILDING NO. XIV/642 G, PALLTHIL BUILDING,
PERUMBAYAIKADU, ADHCHIRA, KOTTAYAM.
219 GOPALAKRISHNAN P.B
PROPRIETOR, G.TECH AUTOMATION, IST FLOOR, XVII/563, GOPI
SADANAM BUILDING, TEMPLE ROAD, THIRUNAKKARA, KOTTAYAM.
220 RESHMI B NAIR
PROPRIETOR, G.TECH TRADE LINKS, VI/518, SANJOSE BUILDING,
PAROLICKAL, ATHIRAMPUZHA, KOTTAYAM.
221 JOHN EASOW
PROPRIETOR, SHALOM SCALES, KUNNIL KIZHAKKETHIL BUILDING, 282 B,
WARD NO.6, CHINGAVANAM, KOTTAYAM.
222 S.RAJESH
PROPRIETOR, SSR TRADERS, XV/568B, TEMPLE ROAD, THIRUNAKKARA,
KOTTAYAM.
223 V.G.RAJEEV
PROPRIETOR, XII/92D, MARIATHURUTHU P.O, KOTTAYAM.
224 RENJU CHACKO
PROPRIETOR, JOEAL WEIGHING SYSTEMS, AND HINDUSTAN SCALE
SERVICES, EDINA BUILDING, ROOM NO. 537, CHINGAVANAM, KOTTAYAM,
RESIDING AT KOZHIMATTAM HOUSE, CHINGAVANAM, KOTTAYAM.
225 C.N.SIVAN
PARTNER, PROMPT SCALE AND SERVICES, CHELATT, VI/299B,
ETTUMANOOR, KOTTAYAM.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 62
226 E.D.JOSEPH
PROPRIETOR, JOSCO SCALES, JOSCO SCALE BUILDING, 1304/B, WARD
NO.IX, GOOD SHEPHERD ROAD, KOTTAYAM.
227 DILEEP BABU
PROPRIETOR, EMCEES WEIGHING SYSTEMS AND SERVICES, 388/2,
VELAMPARAMBIL BUILDING, PALLIKATHODU, KOTTAYAM.
228 GEORGE K. JOSEPH
PARTNER, ST.THOMAS STORES, 354, BCCKK ROAD, KOTTAYAM.
229 JOSEPH A CHIRAYIL
PARTNER, ST.GEORGE AGENCY HARDWARE MERCHANT, PEEDIKAYIL
BUILDING, MUNDAKKAYAM, K.K ROAD, KOTTAYAM.
230 LINUMOL C. GEORGE M
PROPRIETOR, SCALE LAND WARD NO.XI/128A, MC ROAD,
PERUMBAYIKKARA, SANKARANTHI, KOTTAYAM.
231 ANOOP CHANDRAN
PROPRIETOR, ASHA METER SCALE AND SERVICES, IX/NSG-86, NEHRU
STADIUM, NAGAPPADAM, KOTTAYAM.
232 DHARMARAJAN
MANAGING PARTNER, ACCURACY PRIVATE COMPANY, ANCHERIL COMMERCIAL
COMPLEX, SASTHRI ROAD, KOTTAYAM.
233 SHIHABDEEN P.S
PROPRIETOR, WEIGH TEC ELECTRONICS, XX/10, THERTHANANTH,
PUKADIYIL BUILDING, ARTHUTTI JUNCTION, KOTTAYAM.
234 V.G.JOSEPH
PROPRIETOR, UMBABANATTU HOUSE, KUMARANALLOOR, KOTTAYAM 16.
235 THOMAS JOSEPH
PROPRIETOR, LISS AGENCIES, SH MOUNT P.O, CHOOTUVELY JUNCTION,
KOTTAYAM.
236 WANIYAR PERUMAL
PROPRIETOR, HINDUSTAN WEIGHING SYSTEM, WARD NO.VI, ROOM NO.667,
668, 669, VEGETABLE MARKET, VATTILPALLY, CHANGANASSERY,
KOTTAYAM.
237 AZHAKKAMAL
PROPRIETOR, SCALE INDIA, 576/6, KANDATHODU BUILDING,
VATTAPPALLY, CHANGANACHERRY, KOTTAYAM.
238 T.J.MATHEW
PROPRIETOR, MATHA SCALES, CHAMAKKAL BUILDINGS, ROOM NO. 357,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 63
MANJOOM, KOTTAYAM.
239 ELIYAMMA SCARIA
PROPRIETOR, MATHA AGENCIES, BUILDING NO. VII/357, BB B9,
MAJAOOR, KOTTAYAM.
240 HAFSAL HAMEED
PROPRIETOR, THYVALAPPIL PUTHEN PURAYIL, IX/33, CHANGANASSERY,
KOTTAYAM.
241 MUSHTAFA RAWTHER
PROPRIETOR, MUSHTHAFA HARDWARES, 8/507, CHANGANSSERY, KOTTAYAM.
242 MATHEW JOSEPH
PROPRIETOR, APPOLO SCALES MANUFACTURING COMPANY, APLO SCALES
AND APOLO SCALE SERVICES, ANADAVILASOM VII/167, ETTUMANOOR,
KOTTAYAM, RESIDING AT ANADAVILASAOM VII/167, ETTUMANOOR,
KOTTAYAM.
243 JAIMOL JACOB
PROPRIETOR, MARIA WEIGHING SYSTEM, VII/883C, VETTOOR BUILDING,
ETTUMANOOR, KOTTAYAM.
244 GIRI KAPOOR M.R
PROPRIETOR, SAKTHI AGENCIES, 9/17A, TV PURAM, VAIKOM, KOTTAYAM.
245 BABU ACHARY
PROPRIETOR, KEECHERIL, VAZHAPPILLY WEST P.O, CHANGANASSERY,
KOTTAYAM, ASHID C.H, PROPRIETOR, G.F ELECTRONICS [GOLD FINGERS]
P.P 8/487, PADINJARATHARA VILLAGE AND POST, NEAR BUS STAND,
VYTHIRI TALUK, WAYANAD 673 575.
246 NAJIMDEEN M.A
PROPRIETOR, SATHYAM SCALES ENGINEERING, MP XII/818 [NEW
XIII/96], MAIN ROAD, MEENAGADI P.O, MEENAGADI, SULTHAN BATHERY,
WAYANAD.
247 ABDULKAREEM
PARTNER, SONY SCALE SERVICE, MP 111/985, MEENAGADI, WAYANAD.
248 SIJU C.P
PROPRIETOR, VYGA SCALES, ROOM NO.V/360, KARIYAMBAD P.O, MUTTIL,
WAYANAD.
249 ABDUL RAZAK T.K
PROPRIETOR, CALICUT SCALES, ST. MARYS COLLEGE ROAD, BATHERY,
WAYANAD.
250 SUMENA
PROPRIETOR, POWER METER SERVICE, KM 13/885, LEO HOSPITAL ROAD,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 64
KALPETTA, WAYAND.
251 SARITHA V
PROPRIETOR, THRASS WORLD WEIGHING SYSTEMS, ROOM NO. SBP V/429
[1], IST FLOOR, CITY CENTRE SHOPPING COMPLEX, MAIN ROAD,
SULTHAN BATHERY, WAYANAD.
252 SHARATH K
PROPRIETOR, ROYAL SYSTEM AND SERVICE, SBGP V/429 - A3 CITY
CENTRE SHOPPING COMPLEX, MAIN ROAD SULTHAN BATHERY, WAYANAD.
253 U.NIZAR
PROPRIETOR, DIGITAL TECHNOLOGIES, SBGP/VII/633M, MARIA COMPLEX,
SULTHAN BATHERY, WAYAND.
254 BIJOY GEORGE
PROPRIETOR, GS SYSTEMS, VI/527B, ANASWARA COMPLEX, SULTHAN
BATHERY, WAYAND.
255 VINOD KUMAR
PARTNER, JVS THRASS KADA, BUILDING NO. 12/22B, KALPETTA,
WAYANAD.
256 M.P.MUHAMMED
PROPRIETOR, WAYANAD HARDWARES, SULTHAN BATHERY, WAYNAD.
257 K.G.LATHEEF
PROPRIETOR, PRINCE SCALES, V/194, MEENANGADI, WAYANAD.
258 K.BASHEER
PROPRIETOR, MALANADU SCALES SERVICE, 5/130, MEENANGADI,
WAYANAD.
259 NAZEERA K
PROPRIETOR, KAIRALI SCALES, MEPPADI, WAYANAD.
260 JEEVAN JOY
PROPRIETOR, TRUE WEIGH TECHNOLOGIES, PALAPPASSERY, CHENGAMANAD
P.O, ALUVA, ERNAKULAM.
261 RENSE GEORGE
PROPRIETOR, R.G SCALES AND SERVICES, AVOLY P.O, MUVATTUPUZHA,
ERNAKULAM.
262 RAFEEQUE M.A
PROPRIETOR, ROYAL SCALES AND SERVICES, KOTHAMANGALAM,
ERNAKULAM.
263 AJEESH KUMARAN
PROPRIETOR, KOOTHATTUKULAM SCALES, UPPUKANDAM, KARIMPANA,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 65
ERNAKULAM.
264 SAFIA SHAJI
PROPRIETOR, FATHIMA SCALE AGENCY AND BAVA SCALES, KAVUMKARA,
MARKET P.O, MUVATTUPUZHA.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SRI.PAUL C THOMAS
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O, THIRUVANANTHAPURAM 695 033.
BY ADV SRI.R.PRASANTH KUMAR, CGC
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 41217 OF 2016
PETITIONER/S:
1 FRANCIS T.CHANDY
AGED 56 YEARS
PARTNER, M/S.CHANDY F.THIMOTHY HARDWARE & PAINTS,HIGH ROAD,
THRISSUR-680 001.
2 AJAYAKUMAR R
M/S QUALITY THRASS (D NO.4031)(R.NO.944),ALBIN TOWER, MANORAMA
KAVALA,CHERTHALA, ALAPPUZHA.
3 DENNY PAUL
PAUL TECHNO SOLUTIONS (D NO.3094),NEAR EAST CHURCH,
ANGAMALY.P.O.,ERNAKULAM.
4 JITHESH
HIGHTONE INSTRUMENTS, (D.NO.2721)(R.NO.1005),KIZHAKKEKKARA
BUILDING, AMBADIMOOLA,KAKKANADU.P.O., ERNAKULAM.682 021.
5 K.RAJESH
RAJ TECH ELECTRONICS & SYSTESM, (D NO.2760),AMA SHOPPING
COMPLEX, POOTHOLE ROAD, THRISSUR-4.
6 V.K.SAMEER
SOLID SOLUTIONS, (D.NO.3091),PORUVELIL BUILDINGS, POOKKATTUPADI
ROAD,EDAPPALLY.
7 BINU SHANKAR K
V-PROTECT SYSTEMS, (D.NO.2848 (R.NO.1068),VALIYAVEETTIL
BUILDING, NEAR JUMA MASJID BUILDING),EDAPPALLY TOLL JUNCTION,
KOCHI-24.
8 A.M.JOYAL
RELIABLE SCALES, (D.NO.3076)(R NO.1029),BUILDING NO.15/1238,
NAZRATH, KOCHI-2.
9 OMANA V.G
S&S WEIGHING SYSTEM, (D NO.2743),BUILDING NO.21/644-G,BABY'S
ARCADE, STATUE, THRIPPUNITHURA.
10 SHEMEENA
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 67
TRUE WEIGH MACHINE SERVICE (R.NO.1119),KUNJJATTUKARA,
EDATHALA.P.O., ALUVA.
11 K.J.BABU JOSEPH
MAJESTIC ACCURACY SYSTEMS,M.NO.269, D NO.1239, K.M.C.P.B
NO.21,KOTHAMANGALAM, ERNAKULAM.
12 SILVY BABU
B.K.TRADERS, D.NO.2015,K.M.C.IX/320, KOTHAMANGALAM, ERNAKULAM.
13 SHABEER V.H
MASTER INDIA AGENCIES,R.NO.1025/10, D NO.2337,M.C.ROAD,
PERUMBAVOOR.
14 SHABEER V.H
MASTER INDIA AGENCIES,M.NO.305, MANJIRAKAD,
RAYONPURAM.P.O.,PERUMBAVOOR.
15 JIYAS A.K
MARVEL SCALES, D.NO.2840,KAROTHUKUZHI JUNCTION, ALUVA.
16 SMT.JUDARIYA
MAJOR TRADERS, D.NO.2979,OUSHADHI JUNCTION, PERUMBAVOOR.
17 JOSEPH KUNUKKASSERIL
AGATHA SCALES AND SERVICES R.NO.1141,31/1003 F, CHETTICHIRA,
PONNURUNNI, KOCHI.
18 MADHAV PRASAD PUSHKARDUTTGUPTA
CALCUTTA DISPOSAL STORES, D NO.734,MATTANCHERY, KOCHI-2.
19 DEVASIA ULAHANNAN
INDIAN HARDWARES, D.NO.1388,POOMATTOM, KATTAPANA.
20 ANANDAN CHAMY
GOLDEN WEIGHING SERVICES,R.NO.835, D NO.2390, GURUVAYUR
ROAD,PATTAMBI, PALAKKAD.
21 ASHRAF MUHAMMED
SHEEBA TRADERS, D NO.1400,ALAPUZHA.
22 HARRIS M.R
EDATHALA SCALES, D.NO.3062,EDATHALA P.O., ALUVA.
23 SUNUMOL THOMAS JOHN
UNION HARDWARES, D NO.2704,WARD NO.5, DOOR NO.835,
KANJIRAPALLY, KOTTAYAM.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 68
BY ADVS.
SRI.C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CONSUMER AFFAIRS,NEW
DELHI.110 001.
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM.695 001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS,GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM.695 001.
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN.P.O., THIRUVANANTHAPURAM.695 033.
BY ADVS.
SRI.M.N.MANMADAN, CGC
GOVERNMENT PLEADER, SMT.VIDYA KURIAKOSE
SRI.M.N.MANMADAN CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 39514 OF 2018
PETITIONER/S:
1 SHYMON.E.K
AGED 37 YEARS
A.G.AGENCIES, SBM-11/151-F(NEW NO.20/262-B), KARAKKANDY,
SULTHANBATHERI, WAYANAD-673592.
2 M.ARAVINDAKSHAN
GOLDEN SCALES, 45/57(NEW NO.49/57) THALASSERY, PALISSERY,
KANNUR.
3 PRINCE GOP.M.
PROPRIETOR, VEVTEK WEIGHING EQUIPMENTS, 18/555-1, NEAR EDESA
CONVENT PALLIKKUNNU, KANNUR-670004.
4 NIDHEESH.T.M.
PROPRIETOR, VINAYAKA SCALES AND FARE METER SERVICE, 9/21D, B
FATHIMA BUILDING, RAILWAY STATION ROAD, CHIRAKKARA.P.O.,
THALASSERY, KANNUR-670104.
5 NEENA.K.P.
PROPRIETRIX, M/S DEVA METERS, 12/979, TOWN HALL ROAD,
THALASSERY.
6 BINDU.K.
PROPRIETRIX, UDHAYA SCALES SHOP NO.24/561, THAZHAYANGADI ROAD,
KOYILANDY.P.O., KOYILANDY-673305.
7 ABDUL RAHIMAN.A.K
PROPRIETOR, HYDAKER INDUSTRIES P.T.KADHISABI CITY,NEAR BUS
TERIMINAL MEENCHANDA.P.O., NALLALAM, CALICUT-673027.
8 AHAMMED MANZUR.A.K.
M/S. ABROASS ACCURATES 3/369, NALLALAM.P.O., CALICUTY-3.
9 SHOUKATH.M.K.
PROPRIETOR, ROYAL METERS, WOODLAND COMPLEX, 17/139-H, MAIN
ROAD, KODUVALLY, KOZHIKODE-673572.
10 MUNEER.M.M
PROPRIEGTOR, MOODAKUZHIYIL MEETHEL(HOUSE), MODAKKALLUR.P.O.,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 70
ATHOLI, KOZHIKODE-673315.
11 K.M.DINEESH
PROPRIETOR, M/S.CLASSIC SCALES N.P.-9/507, NARIKUNI VIA
NARIKUNI.P.O., KOZHIKODE-
12 UNNIMOHAMMED.U
PROPRIETOR, M/S., DIGITAL SCALES MP1/1682 J, BUS STAND , BYPASS
ROAD, MUKKAM.
13 ABOOBACKAR SIDHEEK.P.K
PROPRIETOR, M/S. SONIC SYSTEM, 18/1521 A, POOVATHINGAL ARCADE,
PUTHIYAPALAM, KOZHIKODE-2.
14 ZIYAD AHAMED
PROPRIETOR, M/S. METRIC SCALES, 21/1697 N1, KALLAI.P.O.,
PAYYANAKAKKAL, CALICUT-3.
15 SHINOD.K
PROPRIETOR, WEIGHINGTECH, 20/234-G, 1ST FLOOR, BAFANI BUILDING
M.S.BABURAJ ROAD, NEAR MANGALAM PRESS KALLAI, KOZHIKODE-673003.
16 REETHA MOHANDAS.P.
PROPRIETOR, REETHA SCALES, ROOM NO.3/663 A, 3/663, WEST
NADAKKAVU, NEAR ENGLISH CHURCH PARK KANNUR ROAD, KOZHIKODE-11.
17 BALAKRISHNAN.K
AGED 1 YEARS
PROPRIETOR, INDIAN SCALES, KP-XIV/31, KANNUR, PAVANDUR.P.O.,
KOZHIKODE-673613.
18 V.SUBRAMANIAN
PROPRIETOR, M/S.INDEX SCALES MANUFACTURING UNIT, 18/1286,
PUTHIYAPALAM, KOZHIKODE-673002.
19 P.P.MOHAMMED ASHRAF
PROPRIETOR, M/S. FIXWELL HARDWARE 10/749, PALAYAM ROAD,
KOZHIKODE-673001.
20 K.PRADEEP
PROPRIETOR, M/S.WEIGHING WORLD 5/44/B1, NEAR GOVERNMENT
HOSPITAL PATTAMBI ROAD, CHERUPULLASSERY.P.O., PALAKKAD-679503.
21 JASEELA.T.M
PROPRIETOR, ELECTRO INDIA, 14/473 RADHADEVI BUILDING
CHERPPULASSERY, PALAKKAD-679503.
22 PRAJEESH.V.P.
PROPRIETOR, NEW VINAYAKA SCALES NEERANI BUILDING, ROOM NO.7/160
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 71
CHERUPULASERY, CHERPULLASSERY.P.O., PALAKKAD-679503.
23 PAUL MATHEW THOMAS
PROPRIETOR, M.G.WEIGHING SYSTEM XV/139, PRINCE ALEXANDER
BUILDING KALLUMKADAVU, PATHANAPURAM.P.O. KOLLAM-689695.
24 VARGHESE MATHEW
PROPRIETOR, M/S.SURABHI SCALES AND SERVICES 8/501(OLD
NO.10/121) N.K.BUILDING, K.K.N ROAD, GOVERNMENT HOSPITAL
JUNCTION, PATHANAMTHITTA.P.O., PATHANAMTHITTA-689645.
25 VIDYANATH.M.S
PROPRIETOR, SRI SIVA DIGITAL METER WORKS 18/524/3, PUTHOOR
BUILDING P.T.A.ROAD, NEAR POST OFFICE, KUMBAZHA.P.O,
PATHANAMTHITTA-
26 BIJO YOHANNAN
PROPRIETOR, A B WEIGHING SALES AND SERVICES VII/430,
KULATHINAL, VADAKKETHIL BUILDING KOTTARAKKAVU, MAVELIKKARA,
ALAPPUZHA-
27 VIJAYAKUMAR.D.
PROPRIETOR, ABC SCALES, KP-4/59(OLD NO.KP-4/844) RAJA RAJESWARY
KARAYOGAM BUILDINGS SOCIETY JUNCTION, KIZHUVILAM.P.O. ATTINGAL,
THIRUVANANTHAPURAM-
28 M.ABOOBACKER KUNJU
PROPRIETOR, M/S.CHOICE SCALES AND METERS TC-54/3369(1)
KATTAKKAL JUNCTION, KILLIPPALAM, BUND ROAD, KARAMANA.P.O.,
THIRUVANANTHAPURAM-695002.
29 M.ABOOBACKER KUNJU
PROPRIETOR, CHOICE TC-29/4350-2 NAS DIGITRONICS, NEELUVEETTIL
BUILDING OOTTUKUZHI JUNCTION, THIRUVANANTHAPURAM-695013.
30 HARISH.R.
PROPRIETOR, M/S., ACCURATE ENGINEERING TC26/640(27), GA-3,
FUTURE CENTRE, OOTTUKUJZHY JUNCTION THIRUVANANTHAPURAM-695013.
31 SREEKUMARAN THAMPI S
PROPRIETOR, PROPRIETOR SABARI SCALES TC 26/587, RADHABHAVAN,
OOTTUKUZHI, THIRUVANANTHAPURAM-695001.
32 K.P.PADMANABHAN NAIR
PROPRIETOR, M/S.SHIBI SCALES SERVICES, KP-IV/1636M, KONDOTTY,
BYPASS ROAD, MALAPPURAM.
33 JASEELA.E.K.
PROPRIETOR, DIGITAL SCALES, AP-18/1193, AT COMPLEX,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 72
PERINTHALMANNA ROAD, PANDIKAD, ERANAD, MALAPPURAM-673639.
34 MOHAMMED MUSTHAFA.A.K
PROPRIETOR, GLOBAL DIGITAL SYSTEM DOOR NO.20/278-B BARIS
COMPLEX, MAIN ROAD, THAZHE ANGADI NEAR MATTIL JUMA MASJID
VENGARA, MALAPPURAM-676304.
35 ABDUL RAUF.M.V
PROPRIETOR, MASTER ELECTRONIC SCALE DOOR NO.5/124 C(NEW NO.KP-
6/175), NEERAD, MUTHUVALLOOR.P.O., KONDOTTY, MALAPPURAM-673638.
36 AMINA.K.K
PROPRIETOR, M/S.DIGITRAL SCALE, VP/336E CITY GATE BUILDING,
OPPOSITE BUS STAND CALICUY ROAD, EDAVANNAPARA, MALAPPURAM-
673639.
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SRI.PAUL C THOMAS
SRI.A.TJOSE
KUM.NEETHU SOMAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI-
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN.P.O., THIRUVANANTHAPURAM-695033.
BY ADV SR.GOVERNMENT PLEADER, SMT.DEEPA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 73
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 35539 OF 2019
PETITIONER/S:
1 SATHEESH KUMAR K
AGED 45 YEARS
S/O.KRISHNANKUTTY NAIR, MICRO TECH, 32/338, KOLANI P.O.,
THODUPUZHA.
2 MATHEW M.A.,
AGED 54 YEARS
S/O.CHACKO ANTONY, NEW SCALES LAND, POOZHIKUNNEL BUILDING,
XII/302, PERUMPAIKADU P.O., SANKRANTHY, KOTTAYAM.
3 SHAILY MATHEW,
AGED 42 YEARS
D/O.M.M.MATHEW, 2/367, CHAMAKKALA BUILDING, MANJOOR P.O.,
KURUPPANTHARA P.O., KOTTAYAM.
4 SEENA RENJU,
AGED 40 YEARS
W/O.RENJU CHACKO, HASA WEIGHING SYSTEMS, II/19-A6, VALUPARAMBIL
BUILDING, CHINGAVANAM P.O., KOTTAYAM.
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SMT.T.N.SREEKALA
SRI.FRANKLIN ARACKAL
SRI.M.B.SOORI
SRI.JAISON JOSEPH(KOOTHATTUKULAM)
SHRI.BABU M.
KUM.NEETHU SOMAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF CONSUMER AFFAIRS, NEW
DELHI-110001
2 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 74
THIRUVANANTHAPURAM-695001
3 SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM-695001
4 CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM- 695033.
BY ADV SRI.JAGADEESH LAKSHMAN, CGC, SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 35905 OF 2019
PETITIONER/S:
1 VIJAYAKUMAR S
AGED 51 YEARS
S/O.SADASIVAN NAIR.K., PROPRIETOR, M/S. TAKYON SYSTEMS,
BPV/918, BALARAMAPURAM, NEYYATTINAKRA
2 JAYAKRISHNAN.B.S.,
AGED 48 YEARS
S/O. BALAKRISHNAPILLIA, PROPRIETOR, MUDRA SCALES, DOOR
NO.XIII/834,MAHAVEER BUILDING, KALPETTA
3 S.P.JAYADEVAN NAMBOODIRI,
AGED 40 YEARS
S/O. SUBRAMANIAN NAMBOODIRI, PROPRIETOR, METRO SCALES CENTRE,
CP-2/491-A4,THIRUMENI ROAD, CHERUPUZHA, KANNUR
4 P.SASEENDRAN,
AGED 70 YEARS
S/O. CHAKKAI, PROPRIETOR,
M/S. KRISHNA METER SERVICES, 19/396,JUBILEE ROAD, THALASSERI
5 V.V.JAYAPRAKASH
AGED 49 YEARS
S/O. NANU MARAR, PROPRIETOR,AISWARYA SCALE, W.NO.AND
D.NO.13/1613-B20, THAVAKKAL COMPLEX, MATTANUR ROAD, IRITTY,
KANNUR
BY ADVS.
C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF CONSUMER AFFAIRS, NEW
DELHI-10 001
2 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 76
THIRUVANANTHAPURAM-695 001
3 THE SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
4 CONTROLLER OF LEGAL METROLOGY
VIKAS BHAVAN P.O, THIRUVANANTHAPURAM-695 033
BY ADVS.
SRI.N.S.DAYA SINDHU SHREE HARI
GOVERNMENT PLEADER, SMT.VIDYA KURIAKOSE
SHRI.P.VIJAYAKUMAR, ASG OF INDIA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 41681 OF 2018
PETITIONER/S:
1 BAIJU V.D
AGED 44 YEARS
PROPRIETOR, M/S. MARIA METER SERVICE,
10/546/11, S.S. COMPLEX THRISSUR -1,
2 V.N. JOY
PROPRIETOR,
CORRECT METER SERVICE CENTRE,
11/190, EAST PORT P.O., NELLIKKUNNU KURA, THRISSUR -5
3 C.K. GEORGE,
CHIRAMAN HOUSE,
ARANATTUKARA, THRISSUR 4.
BY ADV C.S.AJITH PRAKASH
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI 110001
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
3 SECRETARY,
DEPARTMENT OF CONSUMER AFFAIRS,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
4 CONTROLLER OF LEGAL
METROLOGY, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM 695 033
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 78
BY ADVS.
GOVERNMENT PLEADER, SMT. VIDYA KURIAKOSE
SRI.T.V.VINU, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943
WP(C) NO. 42386 OF 2018
PETITIONER/S:
1 M.B. SHAJI
AGED 51 YEARS
S/O.M.A.BAVA, PROPRIETOR MAB WEIGHING SYSTEM, IX/750-C
KAVUMKARA MARKET.P.O., MUVATTUPUZHA, ERNAKULAM-686673.
2 E.P.SABU,
AGED 46 YEARS
S/O.PRABHAKARAN, PROPRIETOR, M/S.S.B.SCALE SERVICES
VALAYANJIRANGARA.P.O, IRAPURAM, PERUMBAVOOR, ERNAKULAM
DISTRICT.
BY ADV C.S.AJITH PRAKASH
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS,
NEW DELHI-
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 SECRETARY
DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 CONTROLLER OF LEGAL METROLOGY,
VIKAS BHAVAN.P.O., THIRUVANANTHAPURAM-695033.
BY ADV SRI.JAGADEESH LAKSHMAN, CGC,
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 80
P.V.KUNHIKRISHNAN, J
------------------------------------------------------------
WP(C) Nos. 35302/2014, 40612/2016, 40732/2016,
41217/2016, 1037/2017, 39573/2017, 39850/2017,
39860/2017, 1152/2018, 39514/2018,41681/2018,
42386/2018, 1901/2019, 2405/2019, 33508/2019,
35539/2019, 35905/2019, 27505/2020, 28658/2020,
28682/2020,472/2021, 12431/2021, 28426/2021,
29304/2021, 29468/2021 & 1289/2022
----------------------------------------------------------------------
Dated this the 28th day of February, 2022
JUDGMENT
All these writ petitions are connected and therefore I am disposing of these batch of writ petitions by a common judgment. The writ petitions are filed mainly to declare that Schedule IV of the Kerala Legal Metrology (Enforcement) Rules, 2012 is violative of Article 14, 19(1)(g) and 21 of the Constitution of India and ultravires to Sec.53 of the Legal Metrology Act 2009 (for short "the Act, 2009"). There are other connected reliefs also prayed in the writ petitions. The learned counsel appearing in these writ petitions submitted that W.P.(C.) No. 35302/2014 may be taken as the leading case WP(C) NO. 35302 OF 2014 & CONNECTED CASES 81 and the facts in that case will be sufficient for the resolution of the issue in these writ petitions. Therefore, I will narrate the facts and exhibits in W.P.(C.) No. 35302/2014.
2. The 1st petitioner is an association representing the licensed manufacturers, dealers and repairers and also their employees, who are engaged in the field of trade dealing with weight and measures in the State of Kerala. The association is registered under the Indian Trade Union Act and the registration number is mentioned as registration No.02-10/97. The 2nd, 3rd, 4th and 5th petitioners are the licensees under the Act, 2009. The Central Government enacted the Act 2009 which has come into force on 1.4.2011. The said Act replaces the Standard of Weights and Measures Act, 1976 and Standard of Weights and Measures (Enforcement) Act, 1985. The main object of Act 2009 is to establish and enforce the standards of weights and measures, regulate trade and commerce in weights, measures and other goods which are sold or distributed by weight, measures or number and for matters connected therewith or incidental thereto. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 82
3. Sec. 23(1) of the Act, 2009 prohibits the manufacture, repair or sale of weights or measures without a license. As per Sec.23(2), for the purpose of sub-section (1), the controller shall issue a license in such form and manner, on such conditions, for such period and such area of jurisdiction and on payment of such fee as may be prescribed. The term 'manufacturer' is defined under Clause (i) of Section 2 and the term 'repairer' is defined under Clause (p) of Section 2 of the Act, 2009. The 'prescribed' is defined as per Sec.2(o) of the Act, 2009. Section 53 of the Act 2009 empowers the State Government to make rules with respect to the subjects listed therein. As per Sec.53, it is mandatory on the part of the State Government to have a consultation with the Central Government before making any rule. It is also mandatory that the rules are to be made under the said section only after the previous publication in the official gazette. It is also mandatory that the rule made under the section shall be laid before the house(s) of State Legislature.
4. The State Government published in the official WP(C) NO. 35302 OF 2014 & CONNECTED CASES 83 gazette a draft Kerala Legal Metrology (Enforcement) Rules, 2011 as per GO (MS) No.101/2011/CAD dated 10.1.2011 under sub-section (4) of Sec.53. Ext.P11 is the copy of the Kerala Legal Metrology (Enforcement) Rules, 2012. The Rule 11 provides the procedure for licensing of manufacturer, repairer and dealer of weight or measure. Sub-rule 4 and 5 of Rule 11 deals with the Schedule of fee required to remit for renewal, alteration of license, publication of license etc. The petitioners are mainly aggrieved because according to them, there is a steep increase of license fee to be remitted by the petitioners at the time of renewal as per Ext P11. The Government of Kerala had framed Kerala Standards of Weights and Measures (Enforcement) Rules, 1992 under the Standards of Weights and Measures (Enforcement) Act, 1985. The Schedule VI of the said rule prescribe the licensing and renewal fee for manufacturers, repairers or dealers of weights and measures. The above rule was amended in the year 2006 as per the Kerala Weights and Measures (Enforcement) Amendment Rules, 2005. As per the Amendment Rules, 2005, the Schedule VII of the Rules, 1992 was substituted. Ext.P12 is the relevant page of the WP(C) NO. 35302 OF 2014 & CONNECTED CASES 84 notification. As per Ext.P12 for taking or renewing a manufacturer's license under the Act, the license fee fixed was Rs. 500/- per year and that of the repairers and dealers was Rs.100/-. It is the case of the petitioners that within a span of 6 years, the license fee is enhanced to Rs.5,000/- for each category uniformly by virtue of 2012 Rules, which is produced as Ext.P11. As per Ext.P11, the license/renewal of license fee as far as manufacturer is concerned is fixed as Rs.5,000/- and the same amount is fixed for repairers. Whereas it was Rs.500 and Rs.100/- per year respectively as per the 2006 Rules. It is also the case of the petitioners that as far as the dealers are concerned, the licence/renewal of license fee is Rs.5,000/- and the enhancement is from Rs. 100/- to Rs.5,000/-. It is the case of the petitioners that the members of the 1 st petitioner union are finding it difficult to remit Rs. 5,000/- per year towards license fee. According to them, most of the members of the 1 st petitioner union are licensed repairers, who are working in different rural areas in the State of Kerala and their income from the profession is meagre. It is also stated that the members of the petitioner union are depending upon the WP(C) NO. 35302 OF 2014 & CONNECTED CASES 85 income derived from their business for their livelihood and the profit arising out of such business is very meagre. Aggrieved by the same the petitioners submitted Exts.P14 and P15 representations, but there was no response from the respondents.
5. It is also the case of the petitioners that as compared to other states in India, the enhancement in the license fee made by the State of Kerala is unreasonable, disproportionate and exorbitant. Exts.P16 to P19 are the rules framed by Tamil Nadu, Karnataka, Delhi and Rajasthan. There the license/renewal application fee is meagre compared to the license fee fixed by the State of Kerala as per Ext.P11. According to the petitioners, the license fee fixed is exorbitant, burdensome, discriminatory, unreasonable, arbitrary and therefore offends Article 14, 19(1)(g) and 21 of the Constitution of India. Hence, these writ petitions are filed.
6. A counter affidavit is filed by the 1 st and 2nd respondents disputing the facts in these writ petitions. According to the respondents, there is no illegality in framing WP(C) NO. 35302 OF 2014 & CONNECTED CASES 86 Ext.P11 Rule and it is strictly in accordance to Sec.53 of the Act, 2009. It is also the case of the respondents that the Government framed the Rules in accordance to Sec.53 and it is notified in the official gazette after following all mandatory requirement under the Act. It is the specific case of the respondents that prior to the notification of Ext.P11 rule, a draft rule was published by the Government on 11.1.2011 and objection was called for from the stakeholders and thereafter only, and that also in consultation with the Central Government, Ext.P11 rule was finalised and notified. It is also stated in the counter affidavit that the 1st petitioner-association or its members had not raised any objection against the draft rule notified by the Government at any point of time. It is also the case of the respondents that the license fee prescribed under the Schedule IV of Ext.P11 is a regulatory fee and it is not necessary that there should be any quid-pro-quo from the department for collecting the fee. According to the respondents, the fee prescribed under the Rules is not exorbitant or unreasonable. It is also stated that the levy of fee is a matter within the domain of the Government and being WP(C) NO. 35302 OF 2014 & CONNECTED CASES 87 regulatory fee, the Government have to depute technically qualified officers to ensure the standards in manufacture, maintenance and repair of the weights and measures in terms of the Act, 2009.
7. Considering the enforcement and to ensure standards, it is stated that the fee prescribed in the rule is needed and that is why the Government in its wisdom prescribed fees under the Schedule IV of Ext.P11 Rules. It is also stated that the Rules are finally notified only after consultation and approval of the Central Government. According to the respondents, the State Government cannot modify the Rules without any consultation with the Central Government. It is further stated that the mandatory requirements for the publication of notifications have been carried out by the State Government.
8. As far as the comparison of the fee structure with other States, in the counter affidavit it is stated that the fee structure is decided by the other States based on the prevalent conditions in those States. According to the respondents, it is WP(C) NO. 35302 OF 2014 & CONNECTED CASES 88 the responsibility of each Government to look up the state of affairs in their State and fix the fee structure accordingly. Several other contentions were also raised in the counter affidavit. An additional counter affidavit dated 14.11.2016 was also filed by the 1st respondent. The petitioners filed reply affidavit disputing the averments in the counter affidavit.
9. Heard Adv.C.S. Ajith Prakash, the learned counsel appearing for the petitioners in all these cases. I also heard Adv.Deepa Narayanan, the learned Senior Government Pleader for the State, Sri.S.Manu, the learned ASGI, Sri.T.V.Vinu, learned CGC and the other CGCs appeared in this case.
10. The short point to be decided is whether the enhancement of licence/renewal of licence fee fixed by Ext.P11 is exorbitant or whether the enhancement of licence/renewal fee violates the fundamental rights of the petitioners under Articles 14, 19(1)(g) and 21 of the Constitution of India. When these writ petitions came up for consideration, the learned Government Pleader submitted that the Government is proposing to revise the fee structure and a draft amendment to the Kerala Legal Metrology (Enforcement) Rules, 2011 is WP(C) NO. 35302 OF 2014 & CONNECTED CASES 89 published as Kerala Legal Metrology (Enforcement) Amendment Rules 2021. A copy of the notification published is made available by the learned Government Pleader. The learned Government Pleader also submitted that if the petitioners are aggrieved by the fixation of the licence fee, they are free to submit their objection before the authority concerned. The learned Government Pleader further submitted that the objections, if any, submitted will be considered in accordance with law by the authority concerned. The learned Government Pleader also submitted that as per Schedule IV of the draft rules 2021, a change is proposed regarding the licence fee of repairers and it is actually reduced from the rate fixed as per Ext.P11 Rules. The licence fee of the repairers is reduced to Rs.2,000/- per year (including electronic equipment) instead of Rs.5,000/- in Ext.P11. It is also mentioned that the licence/renewal fee of repairers (excluding electronics) is reduced to Rs.500/- from Rs.1,000/- in Ext.P11. It is submitted that there is a substantial change proposed in the draft rules and the petitioners are getting an opportunity to submit their grievance before the authorities against this draft. Without WP(C) NO. 35302 OF 2014 & CONNECTED CASES 90 availing that opportunity, it is submitted that, the petitioners are pursuing these writ petitions.
11. There is some force in the argument raised by the Government Pleader. When the Government proposed to modify the licence fee structure by publishing a draft and inviting objections to the draft rules, it is the duty of the petitioners to approach the Government with their objection instead of pursuing these writ petitions filed under Article 226 of the Constitution of India. Therefore, according to me, on that ground itself these writ petitions are to be dismissed, allowing the petitioners to raise their objections to the draft rules, before the State Goverment. When these writ petitions came up for consideration, this Court asked the counsel appearing for the petitioners to verify whether the petitioners are interested to proceed with these writ petitions or whether they want to submit their objection to the draft rule published. After getting instructions from the parties, the counsel for the petitioners submitted that since the writ petitions are pending before this Court from 2014 onwards and interim orders are passed by this Court allowing to pay a reduced licence fee, if these writ WP(C) NO. 35302 OF 2014 & CONNECTED CASES 91 petitions are closed, there will be a huge liability to the petitioners and therefore, the petitioners want to pursue these writ petitions.
12. The first point raised by the petitioners is that there is a huge increase from Rs.500/- to Rs.1000/- as far as licence/renewal fee of manufacturers is concerned. It is also submitted that the licence/renewal fee of the repairers are concerned, it is enhanced from Rs.100/- to Rs.5000/- . But one aspect which is to be noted is that as per 2012 rules the repairers are bifurcated to two groups namely "including electronics equipment" and "excluding electronics". The fee of Rs.100/- per year fixed as per 2006 to repairers is enhanced to Rs.5000/- per year to the category "including electronics equipment". As far as the category of licensees of repairers "excluding electronics", the enhancement is only to Rs.1000/- from Rs.100.
13. Moreover, the licence/renewal fee is an amount to be paid annually. The earlier rule was in 2006 and after about six years the annual fee is enhanced to Rs.5000/- and Rs.1000/- respectively to different categories. Prima facie this Court is of WP(C) NO. 35302 OF 2014 & CONNECTED CASES 92 the opinion that there is no huge enhancement of the licence fee as contended by the petitioners. It is a one time payment in a year. Moreover, it is a specific case of the respondents that the licence fee is a regulatory fee and it is not necessary that there should be any quid-pro-quo from the department for collecting the fee. In paragraph 5 of the counter affidavit the reason for the same is mentioned in detail. It is stated that the levy of the fee is a matter within the domain of the Government and being regulatory fee, Government have to depute technically qualified officers to ensure the standards in manufacturer, maintenance and repair of the weights and measures in terms of the Legal Metrology Act, 2009. The State of Kerala formed the department of consumer affairs in the year 2007 by incorporating the Section of consumer affairs under the Food and Civil Supplies Department and Legal Metrology Department under the Revenue Department for strengthening and coordinating the consumer protection measures and activities in the State. To regulate these activities the licence fee is prescribed. It is a regulatory fee and it is not necessary that there should be any quid-pro-quo from WP(C) NO. 35302 OF 2014 & CONNECTED CASES 93 the department for collecting the fee.
14. The counsel for the petitioner relied the judgment of this Court in Kerala Small Financier's Association vs. State of Kerala [1998 (2) KLT 813] and contended that without rendering any service to the members of the association, the enhancement of licence fee from Rs.2000/- to Rs 5000/- in that case is held as arbitrary and unreasonable. As I observed earlier, the above judgment is not applicable to the facts and circumstances of the case. The principle of quid-pro-quo is not applicable in a regulatory fee fixed by the respondents. Therefore, the dictum laid down by this Court in the above judgment is not applicable to the facts and circumstances of this case.
15. The counsel also relied the judgment of this Court in Vasudeva Pai vs. Municipal Commissioner Shertallai [1976 KHC 55]. That was also a case in which this Court was considering the case in which there was levy of licence fee for storing textile materials and this Court observed that levy was held invalid as not supported by quid-pro-quo. Since I already observed that it is a regulatory fees fixed by the respondents, WP(C) NO. 35302 OF 2014 & CONNECTED CASES 94 the above judgment is also not applicable.
16. The learned Government Pleader relied on the judgment of the Apex Court in Vam Organic Chemicals Ltd. and another vs State of U.P. and others [1997 (2) SCC 715]. The Government Pleader submitted that, in that case the Apex Court observed that there is a distinction between the fee charged for licenses which are regulatory fees and fees for services rendered as compensatory fees. It will be better to extract paragraphs 11 and 18 of the judgment.
"11. The second part of the case relates to the question of quid pro quo between the services rendered by the State and the rate of fee charged. According to the petitioners/appellants, the fee charged was excessive and hence bad. The High Court pointed to the distinction between the regulatory fee and compensatory fee. It opined that the licence fee imposed for regulatory purposes may not carry with it any service rendered, but that such licence fee must be reasonable. Further, the High Court said, it would be appropriate to look to the expenditure which the State incurs for administering the regulation and if there is a broad corelation between the expenditure which the State incurs and the fees charged, the fees could be sustained as reasonable. It also referred to the counter - affidavit of the State to conclude that a good number of officers and employees are engaged in managing the laboratories besides the staff which is posted at the distilleries and so the rate of 7 paise per litre was in order.
18. The High Court in the impugned judgment has drawn a WP(C) NO. 35302 OF 2014 & CONNECTED CASES 95 distinction between fees charged for licences, i.e., regulatory fees and the fees for services rendered as compensatory fees. The distinction pointed out by the High Court can be seen in clause (2) of Article 110:
"110.(2) A Bill shall not be deemed to be a Money Bill by reason only that it provides for the imposition of fines or other pecuniary penalties, or for the demand or payment of fees for licences or fees for services rendered, or by reason that it provides for the imposition, abolition, remission, alteration or regulation of any tax by any local authority or body for local purposes"
The High Court has quoted from this Court's decision in Corpn. of Calcutta v. Liberty Cinema, which was based on a Privy Council judgment in George Walkem Shannon v. Lower Mainland Dairy Products Board. This Court said in the Corpn. of Calcutta v. Liberty Cinema:
"In fact, in our Constitution fee for licence and fee for services rendered are contemplated as different kinds of levy. The former is not intended to be a fee for services rendered. This is apparent from a consideration of Article 110(2) and Article 199(2) where both the expressions are used indicating thereby that they are not the same."
The High Court has taken the view that in the case of regulatory fees, like the licence fees, existence of quid pro quo is not necessary although the fee imposed must not be, in the circumstances of the case, excessive. The High Court further held that keeping in view the quantum and nature of the work involved in supervising the process of renaturation and the consequent expenses incurred by the State, the fee of 7 paise per litre was reasonable and proper. We see no reason to differ with this view of the High Court."
17. The Apex Court upheld the finding of the High court in that case that it would be appropriate to look to the WP(C) NO. 35302 OF 2014 & CONNECTED CASES 96 expenditure which the State incurs for administering the regulation and if there is a broad corelation between the expenditure which the State incurs and the fees charged, the fees could be sustained as reasonable. The Apex Court also upheld the view of the High court that in case of regulatory fees like the licence fees, existence of quid pro quo is not necessary although the fee imposed must not be in the circumstances of the case, excessive. As I observed earlier, this Court can not presume that the fee fixed by the respondents are excessive especially because it is only an annual fee. The manufacturers, dealers and repairers need to pay this only once in a year. Moreover it is a regulatory fees fixed by the State Government. Therefore according to me, there is nothing to interfere with the enhancement made as per Ext P11.
18. The next point raised by the petitioners is that there is no proper consultation before framing Ext.P11 Rules. The counsel submitted that as per Section 53 of the Act 2009, the State Government may frame the Rule only after consultation with the Central Government. The counsel for the petitioner WP(C) NO. 35302 OF 2014 & CONNECTED CASES 97 submitted that the consultation is not a formality. The counsel also relied on the judgment of the Apex Court in Justice K.P.Mohapatra v. Sri Ram Chandra Nayak [2002 KHC 1060].
19. On this point, the learned Government Pleader takes me through the counter affidavit filed by respondents 1 and 2, in which it is specifically stated that there was proper consultation with the Central Government and the mandatory requirements for the publication of the notifications have been carried out by the State Government. The Central Government Counsel appearing in W.P.(C)No.33508/2019 takes me through the counter affidavit filed by the 1 st respondent Union of India in that case. Paragraph No.6 of the counter affidavit filed by the 1st respondent in W.P.(C)No.33508/2019 is relevant and the same is extracted hereunder:
"6. In furtherance of implementing the provisions of the Legal Metrology Act, 2009, the Government of Kerala has promulgated the Legal Metrology (Enforcement) Rules, 2012 (hereinafter referred as "the Rules"). The Rules have been notified after following all legal procedures and formalities. The Government of Kerala has published the rules as per notification G.O. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 98 (Ms.)No.01/2011/CAD dated 10.01.2011 and objections were called from the stakeholders; and thereafter, in consultation with the Government of India the rules were finalized and notified as per G.O.(Ms.)No.5/2012/CAD dated 20.07.2012 (S.R.O.No.584/2012)."
In the light of the above statement from the State Government and from the Central Government, the contention that there is no proper consultation, can not be accepted.
20. The next point raised by the petitioner is based on Exts.P16 to P19. Exts.P16 to P19 are the Rules framed by the State of Tamil Nadu, State of Karnataka, Delhi and State of Rajasthan fixing the license fee. According to the petitioners, the fee fixed by the State Government as per Ext.P11 is too high compared to the fee fixed by the other States as evident by Exts.P16 to P19. The learned Government Pleader takes me through paragraph 8 of the counter affidavit filed by respondents 1 and 2. The Government Pleader submitted that the fixation of the fee is based on the condition in each State and it will differ from State to State. The Government Pleader submitted that there is no provision in the Act 2009 restricting the fee to a fixed amount. The State Governments are free to fix the license fee according to the condition prevailing in that WP(C) NO. 35302 OF 2014 & CONNECTED CASES 99 State. It is the responsibility of each Government to look up the state of affairs in their State and fix a fee structure accordingly. I think, there is force in the argument of the Government Pleader. The licence/renewal fee is fixed based on the circumstances of each State. It may differ from State to State. That is not a ground to challenge the enhancement of fee by the Kerala State as per Ext.P11. Therefore, that point is also unsustainable.
21. The counsel for the petitioner also submitted that, in addition to the license fee, other fees and payments are to be paid by the manufacturers, repairers and dealers. Therefore, even if the licence/ renewal fee is once in a year, that is a burden to the petitioners is the contention. This point also can not be accepted. The other fees that is payable which was bring to the notice of this Court by the petitioner are Rule 11 and other similar rules of Ext.P11. Rule 11(8) says about the security deposit for each licence as specified in Schedule VI. Schedule VI says about the security deposit to be made by the licensed repairer on weights and measures including weighting and measuring instruments. The counsel also submitted that WP(C) NO. 35302 OF 2014 & CONNECTED CASES 100 as per Rule 11(11) every person applying for a licence to repair should have passed at least a metric trade in ITI/VHSE or equivalent thereof. Unreasonable levy of fee will affect the fundamental right of the licensees under Article 19(1)(g) of the Constitution is the contention. The counsel also submitted that as per Rule 14 of Ext.P11, for every person using or intending to use any weight or measures in any transaction or protection shall present such weight or measures for re-verification as the case may be at the office of the Legal Metrology Officer, for which also there is user fee. But that is not a liability of the manufacturer, dealer of repairer. Hence, the contention that there are other liabilities in addition to the license fee/renewal fee to the manufacturer, dealer and repairer cannot be accepted.
22. Therefore, in the light of the facts narrated above, according to me, there is nothing to be interfered with the licence/renewal fee fixed as per schedule IV of Ext.P11. Payment of an annual fee of Rs.5,000/- or Rs.1,000/- by the respective licensee may not infringe the fundamental rights of WP(C) NO. 35302 OF 2014 & CONNECTED CASES 101 the petitioners under Article 14, 19(1)(g) or 21 of the Constitution of India. In the light of the statements made by the State Government and the Central Government, it cannot be said that there is no valid consultation as per Section 53 of the Act, 2009.
23. The counsel for the petitioners also submitted that from 2014 onwards, based on the interim order passed by this Court, the petitioners are renewing the license on payment of double the license fee based on pre-amended rate and if this Court dismiss the same, there will be a huge liability to the petitioners. The first order passed by this Court was on 17.12.2015 in WP(C) No.35302 of 2014, which is extracted hereunder:
"The writ petition is filed challenging validity of the Kerala Legal Metrology Rules for enhancing renewal of licence fee.
2. No counter affidavit is seen filed in spite of lapse of more than one year.
3. In that view of the matter the petitioner's licence shall be renewed on payment of double the licence fee based on pre amended rate, which will be subject to the result of WP(C) NO. 35302 OF 2014 & CONNECTED CASES 102 the writ petition.
4. If ultimately the writ petition is dismissed, the petitioners will have to pay the enhanced rate with effect from the date on which it was enhanced.
Post immediately after the vacation."
24. In the above order it is clearly stated that if ultimately the writ petition is dismissed, the petitioners will have to pay the enhanced rate with effect from the date on which it was enhanced. The petitioners in these writ petitions took the risk and paid the amount based on the interim orders passed by this Court. Therefore, at this stage, the petitioners cannot say that there will be a huge liability, if the writ petitions are dismissed. Therefore, that contention also cannot be accepted.
25. In the light of the above discussion, this court is of the view that, there is no merit in these writ petitions. The petitioners are free to raise their objections, if they are aggrieved by the fixation of licence fee, based on the draft rule published as Kerala Legal Metrology (Enforcement, Amendment) Rule, 2021. The observations in these writ WP(C) NO. 35302 OF 2014 & CONNECTED CASES 103 petitions will not stand in the way of the petitioners in raising their objections before the competent authority and if such objections are submitted, the competent authority will consider the same, in accordance to law.
With the above observation, these writ petitions are dismissed.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS JV rpk DM das WP(C) NO. 35302 OF 2014 & CONNECTED CASES 104 APPENDIX OF WP(C) 472/2021 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 1ST PETITIONER N DOCUMENT NO. D 6261. EXHIBIT P2 A TRUE COPY OF THE D & O LICENCE ISSUED BY THE CHENGANNUR MUNICIPALITY.
EXHIBIT P3 A TRUE COPY OF THE DEALERS LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO. D 6296, RENEWED UP TO 31.12.2020.
EXHIBIT P4 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 5TH PETITIONER IN DOCUMENT NO. D-6263 RENEWED UP TO 31.12.2020.
EXHIBIT P5 A A TRUE COPY OF THE MANUFACTURES LICENSE IN THE NAME OF THE 6TH PETITIONER IN DOCUMENT NO. M-321. EXHIBIT P6 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 10TH PETITIONER IN DOCUMENT NO. D-6004. EXHIBIT P7 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 12TH PETITIONER IN DOCUMENT NO. D-6317. EXHIBIT P8 A TRUE COPY OF THE TRADE LICENSE ISSUED BY BALAL GRAMA PANCHAYAT IN THE NAME OF THE 14TH PETITIONER. EXHIBIT P9 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 15TH PETITIONER IN DOCUMENT NO. D-2757. EXHIBIT P10 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 15TH PETITIONER IN DOCUMENT NO. R - 1047. EXHIBIT P11 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 17TH PETITIONER IN DOCUMENT NO.D- 5056. EXHIBIT P12 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 18TH PETITIONER IN DOCUMENT NO. R - 923. EXHIBIT P13 A TRUE COPY OF THE MANUFACTURERS LICENSE IN THE NAME OF THE 19TH PETITIONER IN DOCUMENT NO.M. 275. EXHIBIT P14 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 19TH PETITIONER IN DOCUMENT NO. D-2251. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 105 EXHIBIT P15 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 20TH PETITIONER IN DOCUMENT NO. D- 2517. EXHIBIT P16 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 21ST PETITIONER IN DOCUMENT NO. R - 1059. EXHIBIT P17 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 21ST PETITIONER IN DOCUMENT NO.D-2859. EXHIBIT P18 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 22ND PETITIONER IN DOCUMENT NO.D-6318. EXHIBIT P19 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 22ND PETITIONER IN DOCUMENT NO. R - 1171. EXHIBIT P20 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 23RD PETITIONER IN DOCUMENT NO. D-5068. EXHIBIT P21 A TRUE COPY OF THE KERALA LEGAL METRO LOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA, AS PER G.O. (MS) NO. 5/2012/CAD DATED 20TH JULY 2012. EXHIBIT P22 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO. G.O.(MS) 69/06/RD DATED 1.3.2006. EXHIBIT P23 A TRUE COPY OF THE RELEVANT PAGE OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES 2011. EXHIBIT P24 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN WPC NO. 35302/2014.
EXHIBIT P25 A TRUE COPY OF THE INTERIM ORDER DATED 09.12.2020 IN WPC NO. 27505/2020.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 106 APPENDIX OF WP(C) 1289/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REPAIRER LICENCE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO. R-1253 DATED 31.03.2021 RENEWED UP TO 31.12.2021. Exhibit P2 A TRUE COPY OF THE DEALERSHIP LICENCE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO.D-6216 DATED 05.03.2021, RENEWED UP TO 31.12.2021. Exhibit P3 A TRUE COPY OF THE REPAIRER LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO. R-1227 DATED 21.04.2021 RENEWED UP TO 31.12.2021. Exhibit P4 A TRUE COPY OF THE MANUFACTURERS LICENSE IN THE NAME OF THE 3RD PETITIONER IN DOCUMENT NO.M-416 DATED 14.05.2021 RENEWED UP TO 31.12.2021. Exhibit P5 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 5TH PETITIONER IN DOCUMENT NO.D-6334 DATED 12.01.2021 RENEWED UP TO 31.12.2021. Exhibit P6 TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 6TH PETITIONER IN DOCUMENT NO.D-6364 DATED 01.02.2021 RENEWED UP TO 31.12.2021. Exhibit P7 A TRUE COPY OF THE REPAIRER LICENCE IN THE NAME OF THE 7TH PETITIONER IN DOCUMENT NO. R-1114 RENEWED UP TO 31.12.2021.
Exhibit P8 A TRUE COPY OF THE MANUFACTURES LICENSE IN THE NAME OF THE 7TH PETITIONER IN DOCUMENT NO. M-409 DATED 22.01.2021 RENEWED UP TO 31.12.2021. Exhibit P9 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 7TH PETITIONER IN DOCUMENT NO.D-2737 RENEWED UP TO 31.12.2021.
Exhibit P10 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 8TH PETITIONER IN DOCUMENT NO. D 5066 DATED 19.03.2021 RENEWED UP TO 31.12.2021. Exhibit P11 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 9TH PETITIONER IN DOCUMENT NO.D-6354 DATED 23.01.2021 RENEWED UP TO 31.12.2021. Exhibit P12 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 10 TH PETITIONER IN DOCUMENT NO. D-2236 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 107 DATED 20.09.2021 RENEWED UP TO 31.12.2021. Exhibit P13 A TRUE COPY OF THE REPAIRER LICENCE IN THE NAME OF THE 10TH PETITIONER IN DOCUMENT NO. R0896 DATED 05.03.2021 RENEWED UP TO 31.12.2021. Exhibit P14 A TRUE COPY OF THE MANUFACTURERS LICENSE IN THE NAME OF THE 10TH PETITIONER IN DOCUMENT NO. M-279 DATED 05.03.2021 RENEWED UP TO 31.12.2021. Exhibit P15 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 11TH PETITIONER IN DOCUMENT NO.D-6493 DATED 13.10.2021 RENEWED UP TO 31.12.2021. Exhibit P16 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 12TH PETITIONER IN DOCUMENT NO.D-6295 DATED 26.08.2020.
Exhibit P17 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 13TH PETITIONER IN DOCUMENT NO.D-3010 DATED 12.06.2019.
Exhibit P18 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 14TH PETITIONER IN DOCUMENT NO.D-6442 DATED 05.07.2021 RENEWED UP TO 31.12.2021. Exhibit P19 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 15TH PETITIONER IN DOCUMENT NO.D-4076 DATED 07.01.2021, RENEWED UP TO 31.12.2021. Exhibit P20 A TRUE COPY OF THE MANUFACTURER LICENSE IN THE NAME OF THE 16TH PETITIONER IN DOCUMENT NO. M-413 DATED 26.03.2021, RENEWED UP TO 31.12.2021. Exhibit P21 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA, AS PER G.O(MS) NO.5/2012/CAD DATED 20TH JULY, 2012. Exhibit P22 A TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION NO.G.O(MS) 69/06/RD DATED 01.03.2006. Exhibit P23 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. Exhibit P24 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN WP(C) NO. 35302/2014.
Exhibit P25 A TRUE COPY OF THE INTERIM ORDER DATED 09.12.2020 IN WP(C) NO. 27505/2020.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 108 APPENDIX OF WP(C) 1901/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 5018 DATED 22.08.2017 RENEWED UPTO 31.12.2018 OF THE 1ST PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 2410 DATED 29.05.2003 RENEWED UP TO 31.12.2018. EXHIBIT P3 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-2627 DATED 26.12.2017 RENEWED UP TO 31.12.2018 OF THE 3RD PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE LICENCE DOCUMENT NO.R-776 DATED 28.10.2017 RENEWED UP TO 31.12.2018. EXHIBIT P5 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-2955 DATED 24.09.2013 RENEWED UP TO 31.12.2018 OF THE 4TH PETITIONER.
EXHIBIT P6 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-5055 DATED 27.03.2018 OF THE 5TH PETITIONER.
EXHIBIT P7 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-5062 DATED 21.04.2018 OF THE 6TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT P9 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS)69/06/RD DATED 1.3.2006. EXHIBIT P10 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P.(C) 35302/2014.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED 05.12.2018 IN W.P.(C)NO.39514/2018.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 109 APPENDIX OF WP(C) 2405/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT D-6000 DATED 25.10.2018 RENEWED UP TO 31.12.2018 EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-5038 DATED 16.11.2017 EXHIBIT P3 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-5086 DATED 31.07.2018 OF THE 5TH PETITIONER EXHIBIT P4 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-2805 DATED 21.12.2017 OF THE 6TH PETITIONER EXHIBIT P5 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-3060 DATED 04.05.2015 OF THE 7TH PETITIONER EXHIBIT P6 A TRUE COPY OF THE LICENCE DOCUMENT NO.D- 2913 DATED 16.10.2012 OF THE 8TH PETITIONER EXHIBIT P7 A TRUE COPY OF THE LICENCE DOCUMENT NO.D- 2997 DATED 07.06.2014 OF THE 9TH PETITIONER EXHIBIT P8 A TRUE COPY OF THE LICENCE DOCUMENT NO.D- 5037 DATED 16.11.2017 OF THE 10TH PETITIONER EXHIBIT P9 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-3001 DATED 15.07.2014 OF THE 11TH PETITIONER EXHIBIT P10 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT)RULES, 2012 EXHIBIT P11 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O(MS) 69/06/RD DATED 1.3.2006 EXHIBIT P12 A TRUE COPY OF THE RELEVANT PAGES OF TH TAMIL NADU LEGAL METROLOGY (ENFORCEMENT)RULES,2011 EXHIBIT P13 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P(C) 35302/2014 EXHIBIT P14 A TRUE COPY OF THE INTERIM ORDER DATED 05.12.2018 IN W.P(C) 39514/2018 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 110 APPENDIX OF WP(C) 12431/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RESOLUTION DATED 01/06/2021 PASSED BY THE PETITIONER SOCIETY.
Exhibit P2 THE TRUE COPY OF THE SCHEDULE VII OF THE KERALA STANDARDS OF WEIGHTS AND MEASURES (ENFORCEMENT) RULES, 1992, PRESCRIBING THE LINCENSING AND RENEWAL FEES FOR MANUFACTURERS, REPAIRERS AND DEALERS OF WEIGHTS AND MEASURES.
Exhibit P3 THE TRUE COPY OF THE SCHEDULE IV OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012, PRESCRIBING THE LINCENSING AND RENEWAL FEES FOR MANUFACTURERS, REPAIRERS AND DEALERS OF WEIGHTS AND MEASURES.
Exhibit P4 THE TRUE COPY OF THE RELEVANT SCHEDULE OF THE LICENCE FEE AND RENEWAL FEE FIXED BY THE STATES OF TAMIL NADU, KARNATAKA, BIHAR, GUJARAT, DELHI AND MEGHALAYA UNDER THE RELEVANT LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
Exhibit P5 THE TRUE COPY OF THE RELEVANTY INTERIM ORDERS PASSED BY THIS HON'BLE COURT IN THE WRIT PETITIONS OF WPC NOS.35302/2014, 40612/2016, 40732/2016, 41217/2016, 40844/2016, 41226/2016, 1037/2018, 39573/2017, 39850/2017, 39860/2017, 11521/2017, 39514/2018, 41681/2018 AND 42386/2018. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 111 APPENDIX OF WP(C) 1037/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE LICENCE NO.R-1073 DATED 4-1-2012 OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE LICENCE NO.D-2059 DATED 16-7-97 OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE LICENCE NO.D-1513 DATED 18-11-2014 OF THE 3RD PETITIONER.
EXHIBIT P4 TRUE COPY OF THE LICENCE NO.D-1513 DATED 18-11-2014 OF THE 3RD PETITIONER.
EXHIBIT P5 TRUE COPY OF THE LICENCE NO.D-3019 DATED 28-11-2014 OF THE 5TH PETITIONER.
EXHIBIT P6 TRUE COPY OF THE LICENCE NO.D.4022 DATED 9-2-2016 OF THE 6TH PETITIONER.
EXHIBIT P7 TRUE COPY OF THE KERALA LEGAL METROLOGY ENFORCEMENT RULES, 2012.
EXHIBIT P8 TRUE COPY OF THE RELEVANT PAGE OF NOTIFICATION NO.G.O.(MS)69/06/RD DATED 1-3-2006. EXHIBIT P9 TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P10 TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P11 TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P12 TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P13 TRUE COPY OF THE INTERIM ORDER DATED 12-4-2007 IN WPC NO.12923/2007 OF THIS HON'BLE COURT. EXHIBIT P14 TRUE COPY OF THE INTERIM ORDER DATED 13-12-2016 IN WPC NO.35302/2014 OF THIS HON'BLE COURT. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 112 APPENDIX OF WP(C) 27505/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO.D-4096 DATED 06.02.2020 RENEWED UPTO 31.12.2020. EXHIBIT P2 A TRUE COPY OF THE TRADE LICENSE NO.444/2020 ISSUED BY WADAKANCHERY MUNICIPAL COUNCIL IN THE NAME OF K. SURESH BABU DATED 01.04.2020.
EXHIBIT P3 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO.R-1212 DATED 07.02.2020 RENEWED UPTO 31.12.2020. EXHIBIT P4 A TRUE COPY OF THE TRADE LICENSE NO.445/2020 ISSUED BY WADAKANCHERY MUNICIPAL COUNCIL IN THE NAME OF K. SURESH BABU DATED 01.04.2020.
EXHIBIT P5 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES 2012.
EXHIBIT P6 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS) 69/06/RD DATED 01.03.2006. EXHIBIT P7 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P8 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P.(C) NO.35302/2014.
EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED 05.12.2018 IN W.P.(C) NO.39514/2018.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 113 APPENDIX OF WP(C) 28426/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO.D-5077 VALID UPTO 31/12/2021.
Exhibit P2 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO.D-6375, RENEWED UP TO 31/12/2021.
Exhibit P3 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 3RD PETITIONER IN DOCUMENT NO.D-6454, RENEWED UP TO 31/12/2021.
Exhibit P4 A TRUE COPY OF THE MANUFACTURER'S LICENSE IN THE NAME OF THE 4TH PETITIONER IN DOCUMENT NO.M-417 RENEWED UP TO 31/12/2021.
Exhibit P5 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 4TH PETITIONER IN DOCUMENT NO.D-6438 RENEWED UP TO 31/12/2021.
Exhibit P6 A TRUE COPY OF THE MANUFACTURES LICENSE IN THE NAME OF THE 5TH PETITIONER IN DOCUMENT NO.M-414 RENEWED UP TO 31/12/2021.
Exhibit P7 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 5TH PETITIONER IN DOCUMENT NO.D-6314. Exhibit P8 A RUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 6TH PETITIONER IN DOCUMENT NO.D-6485 RENEWED UPTO 31/12/2021.
Exhibit P9 A TRUE COPY OF THE MANUFACTURES LICENSE IN THE NAME OF THE 7TH PETITIONER IN DOCUMENT NO.M-415 RENEWED UPTO 31/12/2021.
Exhibit P10 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 8TH PETITIONER IN DOCUMENT NO.D-6178. Exhibit P11 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 9TH PETITIONER IN DOCUMENT NO.D-6002. Exhibit P12 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 10TH PETITIONER IN DOCUMENT NO.D-6374 RENEWED UPTO 31/12/2021.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 114 Exhibit P13 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 11TH PETITIONER IN DOCUMENT NO.D-6233 VALID UPTO 31/12/2021.
Exhibit P14 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 12TH PETITIONER IN DOCUMENT NO.D-6406 VALID UPTO 31/12/2021.
Exhibit P15 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 13TH PETITIONER IN DOCUMENT NO.D-6509 VALID UPTO 31/12/2021 Exhibit P16 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 14TH PETITIONER IN DOCUMENT NO.D-6332 VALID UPTO 31/12/2021.
Exhibit P17 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 15TH PETITIONER IN DOCUMENT NO.D-4096. Exhibit P18 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 15TH PETITIONER IN DOCUMENT NO.R-1167. Exhibit P19 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 16TH PETITIONER IN DOCUNMENT NO.D-1709 VALID UPTO 31/12/2021.
Exhibit P20 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 17TH PETITIONER IN DOCUMENT NO.D-6476. Exhibit P21 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 18TH PETITIONER IN DOCUMENT NO.D-6382 VALID UPTO 31/12/2021.
Exhibit P22 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 19TH PETITIONER IN DOCUMENT NO.D-6475. Exhibit P23 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 20TH PETITIONER IN DOCUMENT NO.D-6245. Exhibit P24 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 21ST PETITIONER IN DOCUMENT NO.D-6113. Exhibit P25 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 22ND PETITIONER IN DOCUMENT NO.D-6308. Exhibit P26 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 23RD PETITIONER IN DOCUMENT NO.D-6506. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 115 Exhibit P27 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 24TH PETITIONER IN DOCUMENT NO.D-6368. Exhibit P28 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 25TH PETITIONER IN DOCUMENT NO.D-2774. Exhibit P29 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 26TH PETITIONER IN DOCUMENT NO.D-2406. Exhibit P30 A TRUE COPY OF THE REPAIRER LICENSE IN THE NAME OF THE 26TH PETITIONER IN DOCUMENT NO.R-847. Exhibit P31 A TRUE COPY OF THE MANUFACTURER LICENSE IN THE NAME OF THE 27TH PETITIONER IN DOCUMENT NO.M-418. Exhibit P32 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 28TH PETITIONER IN DOCUMENT NO.D-6428. Exhibit P33 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 29TH PETITIONER IN DOCUMENT NO.D-6472. Exhibit P34 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 30TH PETITIONER IN DOCUMENT NO.D-6379. Exhibit P35 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 31ST PETITIONER IN DOCUMENT NO.D-6482. Exhibit P36 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 32ND PETITIONER IN DOCUMENT NO.D-6378. Exhibit P37 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 33RD PETITIONER IN DOCUMENT NO.D-6480. Exhibit P38 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 34TH PETITIONER IN DOCUMENT NO.D-6164. Exhibit P39 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 35TH PETITIONER IN DOCUMENT NO.R-1246. Exhibit P40 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 36TH PETITIONER IN DOCUMENT NO.D-6331. Exhibit P41 A TRUE COPY OF THE REPAIRERS LICENSE IN THE NAME OF THE 36TH PETITIONER IN DOCUMENT NO.R-1263. Exhibit P42 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 37TH PETITIONER IN DOCUMENT NO.D-6427. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 116 Exhibit P43 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA AS PER G.O.(MS) NO.5/2012/CAD DATED 20TH JULY, 2012. Exhibit P44 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS) 69/06/RD DATED 01/03/2006. Exhibit P45 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2021. Exhibit P46 A TRUE COPY OF THE INTERIM ORDER DATED 17/12/2015 IN WP(C) NO.35302/2014.
Exhibit P47 A TRUE COPY OF THE INTERIM ORDER DATED 09/12/2020 IN WP(C) NO.27505/2020.
Exhibit P48 A TRUE COPY OF THE INTERIM ORDER DATED 07/01/2021 IN WP(C) NO.472/2021.
Exhibit P49 A TRUE COPY OF THE INTERIM ORDER DATED 08/12/2020 IN WP(C) NO.2405/2019(A).
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 117 APPENDIX OF WP(C) 28658/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE REPAIRERS' LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO.R-1240 DATED 25/08/2020 RENEWED UP TO 31/12/2020. EXHIBIT P2 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO.D-6197 DATED 15/01/2020.
EXHIBIT P3 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 3RD PETITIONER IN DOCUMENT NO.3-1754 DATED 31/01/2020, RENEWED UPTO 31/12/2020. EXHIBIT P4 A TRUE COPY OF THE REPAIRER'S LICENSE IN DOCUMENT NO.R-495 DATED 28/01/2020 IN THE NAME OF THE 3RD PETITIONER.
EXHIBIT P5 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 5TH PETITIONER IN DOCUMENT NO.D-6267 DATED 03/06/2020, RENEWED UP TO 31/12/2020. EXHIBIT P6 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 9TH PETITIONER IN DOCUMENT NO.D-2745 DATED 17/07/2020, RENEWED UP TO 31/12/2020. EXHIBIT P7 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 10TH PETITIONER IN DOCUMENT NO.R-1012 DATED 08/10/2012.
EXHIBIT P8 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 11TH PETITIONER IN DOCUMENT NO.D-3065 DATED 15/01/2020 RENEWED UP TO 31/12/2020. EXHIBIT P9 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 12TH PETITIONER IN DOCUMENT NO.D-2959 DATED 23/02/2020 RENEWED UP TO 31/12/2020. EXHIBIT P10 A TRUE COPY OF THE MANUFACTURER'S LICENSE IN THE NAME OF THE 13TH PETITIONER IN DOCUMENT NO.M-321 DATED 09/11/2020, RENEWED UP TO 31/12/2020. EXHIBIT P11 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 13TH PETITIONER IN DOCUMENT NO.D-2660 DATED 31/01/2020 RENEWED UP TO 31/12/2020. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 118 EXHIBIT P12 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 13TH PETITIONER IN DOCUMENT NO.R-1049 DATED 28/01/2020 RENEWED UP TO 31/12/2020. EXHIBIT P13 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 14TH PETITIONER IN DOCUMENT NO.D-2743 DATED 23/02/2020, RENEWED UP TO 31/12/2020. EXHIBIT P14 A TRUE COPY OF THE RELEVANT PORTION OF THE DEALER'S LICENSE IN THE NAME OF THE 15TH PETITIONER IN DOCUMENT NO.D-2411.
EXHIBIT P15 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 16TH PETITIONER IN DOCUMENT NO.D-4063 DATED 01/02/2020.
EXHIBIT P16 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 16TH PETITIONER IN DOCUMENT NO.R-1145 DATED 28/01/2020.
EXHIBIT P17 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 17TH PETITIONER IN DOCUMENT NO.D-2950 DATED 4/7/13.
EXHIBIT P18 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 18TH PETITIONER IN DOCUMENT NO.R-791 (DATED 20/7/2020).
EXHIBIT P19 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 19TH PETITIONER IN DOCUMENT NO.D-2716 DATED 11/12/2013.
EXHIBIT P20 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 20TH PETITIONER IN DOCUMENT NO.D-4072 DATED 27/01/2020.
EXHIBIT P21 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 21ST PETITIONER IN DOCUMENT NO.D-6116 DATED 23/01/2020.
EXHIBIT P22 A TRUE COPY OF THE MANUFACTURER'S LICENSE IN THE NAME OF THE 22ND PETITIONER IN DOCUMENT NO.M-330 DATED 19/01/2020.
EXHIBIT P23 A TRUE COPY OF THE DEALER'S LICENSE IN THE NAME OF THE 22ND PETITIONER IN DOCUMENT NO.D-4099 DATED 29/3/17.
EXHIBIT P24 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 23RD PETITIONER IN DOCUMENT NO.D-6322 DATED WP(C) NO. 35302 OF 2014 & CONNECTED CASES 119 27/11/2020.
EXHIBIT P25 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 24TH PETITIONER IN DOCUMENT NO.D-4036 DATED 01/02/2020.
EXHIBIT P26 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 25TH PETITIONER IN DOCUMENT NO.D-6170 DATED 22/01/2020.
EXHIBIT P27 A TRUE COPY OF THE DEALERSHIP LICENSE IN DOCUMENT NO.D-6293 DATED 26/08/2020.
EXHIBIT P28 A TRUE COPY OF THE DEALERSHIP LICENSE IN DOCUMENT NO.D-6204 DATED 03/02/2020.
EXHIBIT P29 A TRUE COPY OF THE DEALERSHIP LICENSE IN DOCUMENT NO.D-6315 DATED 16/11/2020.
EXHIBIT P30 A TRUE COPY OF THE DEALERSHIP LICENSE IN DOCUMENT NO.D-6181 DATED 03/02/2020.
EXHIBIT P31 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 31ST PETITIONER IN DOCUMENT NO.D-6114 DATED 02/05/2020.
EXHIBIT P32 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 32ND PETITIONER IN DOCUMENT NO.D-6309 DATED 19/10/2020.
EXHIBIT P33 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 33RD PETITIONER IN DOCUMENT NO.D-6220 DATED 21/01/2020.
EXHIBIT P34 A TRUE COPY OF THE REPAIRER'S LICENSE IN DOCUMENT NO.R-1225 DATED 19/02/2020.
EXHIBIT P35 A TRUE COPY OF THE MANUFACTURER'S LICENSE IN THE NAME OF THE 34TH PETITIONER IN DOCUMENT NO.M-408 DATED 15/06/2020.
EXHIBIT P36 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 34TH PETITIONER IN DOCUMENT NO.D-6271 DATED 16/06/2020.
EXHIBIT P37 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 36TH PETITIONER IN DOCUMENT NO.D-6257 DATED 28/04/2020.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 120 EXHIBIT P38 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 37TH PETITIONER IN DOCUMENT NO.D-6236 DATED 19/02/2020.
EXHIBIT P39 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA AS PER G.O.(MS) NO.5/2012/CAD DATED 20TH JULY, 2012. EXHIBIT P40 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS) 69/06/RD DATED 1/3/2006. EXHIBIT P41 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P42 A TRUE COPY OF THE INTERIM ORDER DATED 17/12/2015 IN W.P.(C) NO.35302/2014.
EXHIBIT P43 A TRUE COPY OF THE INTERIM ORDER DATED 05/12/2018 IN WP(C) NO.39514/2018.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 121 APPENDIX OF WP(C) 29304/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO.D-6447 DATED 18.07.2021 RENEWED UP TO 31.12.2021. Exhibit P2 A TRUE COPY OF THE MANUFACTURER LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO.M-420 DATED 08.09.2021, RENEWED UP TO 31.12.2021. Exhibit P3 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO.D-6481. Exhibit P4 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 3RD PETITIONER IN DOCUMENT NO.R-1265 DATED RENEWED UP TO 31.12.2021.
Exhibit P5 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA AS PER G O (MS) NO.5/2012/CAD DATED 20TH JULY 2012.
Exhibit P6 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G O (MS) 69/06/RD DATED 01.03.2006. Exhibit P7 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. Exhibit P8 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN WPC NO.3502/2014.
Exhibit P9 A TRUE COPY OF THE INTERIM ORDER DATED 09.12.2020 IN WPC NO.27505/2020.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 122 APPENDIX OF WP(C) 35302/2014 PETITIONER EXHIBITS EXT.P-1: TRUE COPY OF THE CERTIFICATE OF REGISTRATION DATED 5.6.1997 ISSUED BY THE DEPUTY REGISTRAR OF TRADE UNIONS, KERALA STATE. EXT.P-2: TRUE COPY OF THE MANUFACTURERS LICENCE OF THE 2ND PETITIONER BEARING LICENSE NO.M.189 DATED 14.8.78 ISSUED BY THE 3RD RESPONDENT EXT.P-3: TRUE COPY OF THE REPAIRER'S LICENSE OF THE 2ND PETITIONER BEARING LICENSE NO.R.7 DATED 28.11.2014 ISSUED BY THE 3RD RESPONDENT EXT.P-4: TRUE COPY OF THE MANUFACTURER'S LICENCE OF THE 2ND PETITIONER BEARING LICENCE NO.M.318 DATED 13.5.2013 ISSUED BY THE 3RD RESPONDENT EXT.P-5: TRUE COPY OF THE DEALER'S LICENCE OF THE 3RD PETITIONER BEARING LICENCE NO.D.2940 DATED 2.5.2013 ISSUED BY THE 3RD RESPONDENT EXT.P-6: TRUE COPY OF THE REPAIRER'S LICENCE OF THE 3RD PETITIONER BEARING LICENCENO.R. 685 DATED 18.11.1997 ISSUED BY THE 3RD RESPONDENT EXT.P-7: TRUE COPY OF THE MANUFACTURER'S LICENCE OF THE 4TH PETITIONER BEARING LICENCE NO.M-250 ISSUED IN THE MONTH OF NOVEMBER, 1996 BY THE 3RD RESPONDENT.
EXT.P-8: TRUE COPY OF THE DEALER'S LICENCE OF THE 4TH PETITIONER BEARING LICENCE NO.D/2018 ISSUED IN THE MONTH OF NOVEMBER, 1996 BY THE 3RD RESPONDENT EXT.P-9: TRUE COPY OF THE REPAIRER'S LICENCE OF THE 4TH PETITIONER BEARING LICENCE NO.R-660 ISSUED IN THE MONTH OF NOVEMBER, 1996 BY THE 3RD RESPONDENT EXT.P-10: TRUE COPY OF THE REPAIRER'S LICENCE OF THE 5TH PETITIONER BEARING LICENCE NO.R 1056 DATED 2.2.2012 ISSUED BY THE 3RD RESPONDENT EXT.P-11: TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 123 EXT.P-12: TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O(MS) 69/06/RD DATED 1.3.2006 EXT.P-13: TRUE COPY OF THE DRAFT KERALA LEGAL METROLOGY (ENFORCEMENT) AMENDMENT RULES, 2014. EXT.P-14: TRUE COPY OF THE MEMORANDUM DATED 13.11.2013 SUBMITTED BEFORE THE HON'BLE MINISTER FOR REVENUE, STATE OF KERALA BY THE IST PETITIONER EXT.P-15: TRUE COPY OF THE REPRESENTATION 2.7.2014 SUBMITTED BEFORE THE HON'BLE MINISTER FOR REVENUE AND LEGAL METROLOGY, KERALA STATE BY THE IST PETITIONER EXT.P-16: TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011.
EXT.P-17: TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 EXT.P-18: TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT) RULES 2011 EXT.P-19: TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 EXT.P-20: TRUE COPY OF THE INTERIM ORDER DATED 12.4.2007 IN WPC NO.12923/07 EXT.P-21: TRUE COPY OF THE INTERIM ORDER DATED 22.2.2011 IN WPC NO.12923/07 EXHIBIT P22 A TRUE COPY OF THE MINUTES OF THE MEETING DATED 8/11/2016 IN THE CHAMBER OF THE HON'BLE MINISTER IN CHARGE OF THE LEGAL METROLOGY RESPONDENT'S EXHIBITS EXT.R3(A) THE DRAFT RULES IN RESPECT OF EXT.P11 RULES, PUBLISHED BY THE GOVERNMENT WP(C) NO. 35302 OF 2014 & CONNECTED CASES 124 APPENDIX OF WP(C) 33508/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENSE NO.R 980 ISSUED BY THE ASSISTANT CONTROLLER, LEGAL METROLOGY UNDER THE 4TH RESPONDENT EXHIBIT P2 A TRUE COPY OF THE POSSESSION CERTIFICATE NO.PMR1/935/2019 DATED 29.04.2019 EXHIBIT P3 A TRUE COPY OF THE PROPERTY TAX RECEIPT NO.85165 DATED 26.04.2019 ISSUED BY THE CORPORATION OF KOCHI EXHIBIT P4 A TRUE COPY OF THE RECEIPT OF LICENSE FEE DATED 24.12.2018, RECEIVED FROM LEGAL METORLOGY DEPARTMENT EXHIBIT P5 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 EXHIBIT P6 A TRUE COPY OF THE G.O NO.654/2018 DATED 28.12.2018 EXHIBIT P7 A TRUE COPY OF THE MODEL OF CONSENT LETTER/AFFIDAVIT INSISTED BY THE 4TH RESPONDENT TO BE UPLOADED WHILE APPLYING FOR RENEWAL OF LICENCES EXHIBIT P8 A TRUE COPY OF THE GUIDELINES ISSUED BY THE 4TH RESPONDENT EXHIBIT P9 THE TRUE COPY OF THE INTERIM ORDER DATED 30.01.2019 EXHIBIT P10 A TRUE COPY OF THE GO (RT) NO.201/2019 CONSUMER AFFAIRS DATED 17.06.2019 EXHIBIT P11 A TRUE COPY OF THE APPLICATION FOR REPAIRS LICENSE AS PER THE ONLINE SYSTEM EXHIBIT P12 A TRUE COPY OF THE LETTER NO.H2-125255/19 DATED 16.09.2019 ISSUED BY THE CHALAKKUDY MUNICIPALITY TO ANOTHER REPAIRER MR.K.D.VARGHESE EXHIBIT P13 A TRUE COPY OF THE PROCEEDINGS DATED 29.10.2019 EXHIBIT P14 A TRUE COPY OF THE FREE STRUCTURE AS PER TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 125 EXHIBIT P15 A TRUE COPY OF THE FEE STRUCTURE AS PER KARNATAKA LEGAL METOROLOGY (ENFORCEMENT) RULES, 2011 EXHIBIT P16 A TRUE COPY OF THE INTER ORDER DATED 28.12.2018 IN W.P(C) NO.41217/2016 EXHIBIT P17 A TRUE COPY OF THE INTERIM ORDER IN WPC NO.35860/17 DATED 11/12/2017 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 126 APPENDIX OF WP(C) 39573/2017 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT NO.R1153 DATED 7.1.2017 OF THE 1ST PETITIONER RENEWED UPTO 31.12.2017.
EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 4077 DATED 14.11.2016.
EXHIBIT P3 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 5012 DATED 3.6.2017 RENEWED UPTO 31.12.2017.
EXHIBIT P4 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 1636 DATED 31.12.2015.
EXHIBIT P5 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 2963, DATED 7.11.2013.
EXHIBIT P6 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 5017 DATED 1.8.2017 RENEWED UPTO 31.12.2017.
EXHIBIT P7 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1157, DATED 1.8.2017 RENEWED UPTO 31.12.2017. EXHIBIT P8 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 4050, DATED 17.08.2016.
EXHIBIT P9 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1139, DATED 2.4.2016.
EXHIBIT P10 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1018, DATED 18.9.2015.
EXHIBIT P11 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2846, DATED 21.11.2012.
EXHIBIT P12 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1055, DATED 21.11.2012.
EXHIBIT P13 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2113.
EXHIBIT P14 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D3009, DATED 29.09.2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 127 EXHIBIT P15 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1111, DATED 25.10.2014.
EXHIBIT P16 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D4087, DATED 4.1.2017 RENEWED UPTO 31.12.2017. EXHIBIT P17 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5011, DATED 3.6.2017 RENEWED UPTO 31.12.2017. EXHIBIT P18 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2775, DATED 30.6.2014.
EXHIBIT P19 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5026, DATED 19.9.2017 RENEWED UPTO 31.12.2017. EXHIBIT P20 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5016, DATED 5.7.2017 RENEWED UPTO 31.12.2017. EXHIBIT P21 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5001, DATED 6.4.2017 RENEWED UPTO 31.12.2017. EXHIBIT P22 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1159, DATED 31.10.2017 RENEWED UPTO 31.12.2017. EXHIBIT P23 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R572, DATED 5.9.1993.
EXHIBIT P24 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R806, DATED 17.7.2010.
EXHIBIT P25 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2996, DATED 7.6.2014.
EXHIBIT P26 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5021, DATED 22.8.2017 RENEWED UPTO 31.12.2017. EXHIBIT P27 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D1478, DATED 20.3.1984.
EXHIBIT P28 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5025, DATED 25.8.2017 RENEWED UPTO 31.12.2017. EXHIBIT P29 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2376, DATED NIL.
EXHIBIT P30 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2520, DATED 2.9.2004.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 128 EXHIBIT P31 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2777, DATED 25.3.2010.
EXHIBIT P32 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D3014, DATED 13.11.2014.
EXHIBIT P33 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D1800, DATED 11.06.2015.
EXHIBIT P34 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D1675, DATED 27.10.2015.
EXHIBIT P35 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D5000, DATED 6.4.2017 RENEWED UPTO 31.12.2017. EXHIBIT P36 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2781, DATED 19.4.2010.
EXHIBIT P37 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT P38 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O (MS.) 69/06/RD DATED 1-3-2006. EXHIBIT P39 A TRUE COPY OF THE MEMORANDUM DATED 13-11-2013 SUBMITTED BEFORE THE HON'BLE MINISTER FOR REVENUE, STATE OF KERALA BY THE 1ST PETITIONER. EXHIBIT P40 A TRUE COPY OF THE REPRESENTATION 2-7-2014 SUBMITTED BEFORE THE HON'BLE MINISTER FOR REVENUE AND LEGAL METROLOGY, KERALA STATE BY THE 1ST PETITIONER.
EXHIBIT P41 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT ) RULES, 2011. EXHIBIT P42 A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT ) RULES, 2011. EXHIBIT P43 A TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT ) RULES, 2011. EXHIBIT P44 A TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY (ENFORCEMENT ) RULES, 2011. EXHIBIT P45 A TRUE COPY OF THE INTERIM ORDER DATED 17-12-2015 IN W.P(C) 35302/2014.
EXHIBIT P46 A TRUE COPY OF THE MINUTES OF THE MEETING OF THE WP(C) NO. 35302 OF 2014 & CONNECTED CASES 129 HIGH LEVEL MEETING DATED 8-11-2016 CONVENED IN THE CHAMBER OF THE HON'BLE MINISTER IN CHARGE OF LEGAL METROLOGY.
EXHIBIT P47 A TRUE COPY OF THE INTERIM ORDER DATED 1-12-2016 IN WP(C) 35303/2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 130 APPENDIX OF WP(C) 39850/2017 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT NO.R473 DATED 2.10.2010 OF THE 1ST PETITIONER RENEWED UPTO 31.12.2017 EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO.D2925 DATED 11.1.2013 EXHIBIT P3 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1083 OF THE 2ND PETITIONER DSATED 30.3.2013. EXHIBIT P4 A TRUE COPY OF THE LICENCE DOCUMENT NO.M300,DATED 16.4.2017 EXHIBIT P5 A TRUE COPY OF THE LINCENCE DOCUMENT NO.D2985 DATED 8.4.2014 EXHIBIT P6 A TRUE COPY OF THE LICENCE DOCUMENT NO.D2664 DATED 24.11.2016 EXHIBIT P7 A TRUE COPY OF THE REPAIRER CERTIFICATE NO.R782, EXHIBIT P8 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R502,DATED 16.8.2012 EXHIBIT P9 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R492,DATED 1.8.1990 RENEWED UPTO 31.12.2017 EXHIBIT P10 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R981,DATED 27.6.2014 RENEWED UPTO 31.12.2017 EXHIBIT P11 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D 2665,DATED 30.6.2014 RENEWED UPTO 31.12.2017 EXHIBIT P12 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R 1076,DATED 22.10.2012 RENEWED UPTO 31.12.2017 EXHIBIT P13 A TRUE COPY OF THE OF DEALER LICENCE DOCUMENT NO.D 1460,DATED 3.5.2013 EXHIBIT P14 A TRUE COPY OF THE OF DEALER LICENCE DOCUMENT NO.D1459 DATED 14.1.2015 EXHIBIT P15 A TRUE COPY OF THE KERALA LEGAL WP(C) NO. 35302 OF 2014 & CONNECTED CASES 131 METROLOGY(ENFORCEMENT)RULES,2012 EXHIBIT P16 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS)KNO.69/06/RD DATED 1-3-2006 EXHIBIT P17 A TRUE COPY OF THE RELEVANT PAGE OF THE TAMIL NADU LEGAL METROLOGY(ENFORCEMENT)RULES,2011 EXHIBIT P18 A TRUE COPY OF THE RELEVANT PAGE OF THE KARNATAKA LEGAL METROLOGY(ENFORCEMENT)RULES,2011 EXHIBIT P19 A TRUE COPY OF THE RELEVANT PAGE OF THE DELHI LEGAL METROLOGY(ENFORCEMENT)RULES,2011 EXHIBIT P20 A TRUE COPY OF THE RELEVANT PAGE OF THE RAJASTHAN LEGAL METROLOGY(ENFORCEMENT)RULES,2011 EXHIBIT P21 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P(C)NO.35302/2014 EXHIBIT P22 A TRUE COPY OF THE INTERIM ORDER DATED 13.12.2016 IN W.P(C)NO.35302/2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 132 APPENDIX OF WP(C) 39860/2017 PETITIONER EXHIBITS EXHIBIT-P1: A TRUE COPY OF THE LICENCE DOCUMENT NO.R450 DATED 9.12.1988.
EXHIBIT-P2: A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2239 DATED 15.9.2004.
EXHIBIT-P3: A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R1109 DATED 1.3.2016.
EXHIBIT-P4: A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT-P5: A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS.)69/06/RD DATED 1.3.2006. EXHIBIT-P6: A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT-P7: A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT-P8: A TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT-P9: A TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT-P10: A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P.(C) 35302/2014.
EXHIBIT-P11: A TRUE COPY OF THE INTERIM ORDER DATED 13.12.2016 IN W.P(C) 35302/2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 133 APPENDIX OF WP(C) 40612/2016 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE NO.R972(8/2006) DATED 2.4.2007 RENEWED UPTO 31.12.2016.
EXHIBIT P2 A TRUE COPY OF THE LICENCE NO.D2653, 10/2006, DATED 1.6.2007 RENEWED UPTO 31.12.2016.
EXHIBIT P3 A TRUE COPY OF THE LICENCE DOCUMENT NO.R630(10/1995) DATED 21.11.2012 RENEWED UPTO 31.12.2016.
EXHIBIT P4 A TRUE COPY OF THE LICENCE NO.D1926, 8/1995, DATED 11.8.1995 RENEWED UPTO 31.12.2016.
EXHIBIT P5 A TRUE COPY OF THE LICENCE NO.D25911/2006, DATED 14.6.2013 RENEWED UPTO 31.12.2016.
EXHIBIT P6 A TRUE COPY OF THE LICENCE NO.D2934, 3/2013, DATED 30.3.2013 RENEWED UPTO 31.12.2016.
EXHIBIT P7 A TRUE COPY OF THE LICENCE NO.R1084, 4/2013, DATED 13.11.2014 RENEWED UPTO 31.12.2016. EXHIBIT P8 A TRUE COPY OF THE LICENCE NO.D2581, 9/2005, DATED 30.9.2005 RENEWED UPTO 31.12.2016.
EXHIBIT P9 A TRUE COPY OF THE LICENCE NO.R705, 10/1998, DATED 23.9.2006 RENEWED UPTO 31.12.2016.
EXHIBIT P10 A TRUE COPY OF THE LICENCE NO.D2560, 6/2005, DATED 27.6.2005 RENEWED UPTO 31.12.2016.
EXHIBIT P11 A TRUE COPY OF THE LICENCE NO.R937, 6/2005, DATED 16.12.2009 RENEWED UPTO 31.12.2016. EXHIBIT P12 A TRUE COPY OF THE LICENCE NO.M288, 6/2005, DATED 16.6.2005 RENEWED UPTO 31.12.2016.
EXHIBIT P13 A TRUE COPY OF THE LICENCE NO.D2824, 1/11 DATED 28.1.2011 RENEWED UPTO 31.12.2016.
EXHIBIT P14 A TRUE COPY OF THE LICENCE NO.R749 R7/9 DATED 1.12.2013 RENEWED UPTO 31.12.2016.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 134 EXHIBIT P15 A TRUE COPY OF THE LICENCE NO.R1052, 7/2011 DATED 18.7.2011 RENEWED UPTO 31.12.2016.
EXHIBIT P16 A TRUE COPY OF THE LICENCE NO.R691, 3/1998 DATED 4.3.1998 RENEWED UPTO 31.12.2016.
EXHIBIT P17 A TRUE COPY OF THE LICENCE NO.D2462, 11/2003 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P18 A TRUE COPY OF THE LICENCE NO.D1664, YEAR 7/88 DATED 14.5.2010 RENEWED UPTO 31.12.2016. EXHIBIT P19 A TRUE COPY OF THE LICENCE NO.R1072, YEAR 10/12 DATED 4.10.2012 RENEWED UPTO 31.12.2016. EXHIBIT P20 A TRUE COPY OF THE LICENCE NO.D2876, YEAR 4/12 DATED 10.4.2012 RENEWED UPTO 31.12.2016. EXHIBIT P21 A TRUE COPY OF THE LICENCE NO.D2250, YEAR 7/2000 DATED 27.1.2011 RENEWED UPTO 31.12.2016. EXHIBIT P22 A TRUE COPY OF THE LICENCE NO.R947, YEAR 10/2005 DATED 17.10.2005 RENEWED UPTO 31.12.2016. EXHIBIT P23 A TRUE COPY OF THE LICENCE NO.D2377, YEAR 11/02 DATED 20.11.2015 RENEWED UPTO 31.12.2016. EXHIBIT P24 A TRUE COPY OF THE LICENCE NO.R724, YEAR 10-99 DATED 20.11.2015 RENEWED UPTO 31.12.2016. EXHIBIT P25 A TRUE COPY OF THE LICENCE NO.D2448, YEAR 10/03 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P26 A TRUE COPY OF THE LICENCE NO.R888, YEAR 12/03 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P27 A TRUE COPY OF THE LICENCE NO.D2702, YEAR 10/07 DATED 16.10.2007 RENEWED UPTO 31.12.2016. EXHIBIT P28 A TRUE COPY OF THE LICENCE NO.D2747, YEAR 2/99 DATED 29.10.2010 RENEWED UPTO 31.12.2016. EXHIBIT P29 A TRUE COPY OF THE LICENCE NO.M307, YEAR 10/2009 DATED 22.10.2009 RENEWED UPTO 31.12.2016. EXHIBIT P30 A TRUE COPY OF THE LICENCE NO.R439, YEAR 1988 DATED 24.6.1988 RENEWED UPTO 31.12.2016.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 135 EXHIBIT P31 A TRUE COPY OF THE LICENCE NO.D1587, YEAR 11/86 DATED 17.11.86 RENEWED UPTO 31.12.2016. EXHIBIT P32 A TRUE COPY OF THE LICENCE NO.R461, YEAR 04/89 DATED 6.8.2015 RENEWED UPTO 31.12.2016. EXHIBIT P33 A TRUE COPY OF THE LICENCE NO.R1008, YEAR 4/2008 DATED 1.4.2008 RENEWED UPTO 31.12.2016. EXHIBIT P34 A TRUE COPY OF THE LICENCE NO.R864, YEAR 7/03 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P35 A TRUE COPY OF THE LICENCE NO.D2495, YEAR 2004 DATED 14.7.2004 RENEWED UPTO 31.12.2016. EXHIBIT P36 A TRUE COPY OF THE LICENCE NO.R779, YEAR 06/02 DATED 14.11.2006 RENEWED UPTO 31.12.2016. EXHIBIT P37 A TRUE COPY OF THE LICENCE NO.R943, YEAR 9/2005 DATED 28.9.2005 RENEWED UPTO 31.12.2016. EXHIBIT P38 A TRUE COPY OF THE LICENCE NO.D2319, YEAR 8/2001 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P39 A TRUE COPY OF THE LICENCE NO.R957, YEAR 2/2006 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P40 A TRUE COPY OF THE LICENCE NO.D 2584, YEAR 11/05 DATED 17.11.2005 RENEWED UPTO 31.12.2016. EXHIBIT P41 A TRUE COPY OF THE LICENCE NO.R 771, YEAR 5/02 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P42 A TRUE COPY OF THE LICENCE NO.D 2428, YEAR 7/2003 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P43 A TRUE COPY OF THE LICENCE NO.D 3084, YEAR 10/2015 DATED 1.10.2015 RENEWED UPTO 31.12.2016. EXHIBIT P44 A TRUE COPY OF THE LICENCE NO.R 1142, YEAR 5/2016 DATED 13.5.2016 RENEWED UPTO 31.12.2016. EXHIBIT P45 A TRUE COPY OF THE LICENCE NO.D 2474, YEAR 2004 DATED 5.3.2004 RENEWED UPTO 31.12.2016. EXHIBIT P46 A TRUE COPY OF THE LICENCE NO.R 1032, YEAR 12/2010 DATED 21.12.2010 RENEWED UPTO 31.12.2016. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 136 EXHIBIT P47 A TRUE COPY OF THE LICENCE NO.D 2562, YEAR 6/05 DATED 29.6.2003 RENEWED UPTO 31.12.2016. EXHIBIT P48 A TRUE COPY OF THE LICENCE NO.D 2800/10, YEAR 10/10 DATED 1.10.2010 RENEWED UPTO 31.12.2016. EXHIBIT P49 A TRUE COPY OF THE LICENCE NO.R 941, YEAR 9/2005 DATED 28.9.2005 RENEWED UPTO 31.12.2016. EXHIBIT P50 A TRUE COPY OF THE LICENCE NO.R 995 YEAR 8/2007 DATED 6.5.2014 RENEWED UPTO 31.12.2016. EXHIBIT P51 A TRUE COPY OF THE LICENCE NO.D 2374, YEAR 11/02 DATED 7.5.2014 RENEWED UPTO 31.12.2016. EXHIBIT P52 A TRUE COPY OF THE LICENCE NO.R 769, YEAR 4/02 DATED 8.4.2007 RENEWED UPTO 31.12.2016. EXHIBIT P53 A TRUE COPY OF THE LICENCE NO.D 2340, YEAR 4/02 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P54 A TRUE COPY OF THE LICENCE NO.M 324, YEAR 11/2005 DATED 12.11.2015 RENEWED UPTO 31.12.2016. EXHIBIT P55 A TRUE COPY OF THE LICENCE NO.R 1031/10, YEAR 12/2010 DATED 12.11.2015 RENEWED UPTO 31.12.2016. EXHIBIT P56 A TRUE COPY OF THE LICENCE NO.D 2823, YEAR 1/11 DATED 28.1.2011 RENEWED UPTO 31.12.2016. EXHIBIT P57 A TRUE COPY OF THE LICENCE NO.D 1923, YEAR 1995 DATED 7/95 RENEWED UPTO 31.12.2016.
EXHIBIT P58 A TRUE COPY OF THE LICENCE NO.D 1674, YEAR 8/88 RENEWED UPTO 31.12.2016.
EXHIBIT P59 A TRUE COPY OF THE LICENCE NO.R 824, YEAR 11/02 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P60 A TRUE COPY OF THE LICENCE NO.D 2736 YEAR 8/2008 DATED 26.8.2008 RENEWED UPTO 31.12.2016. EXHIBIT P61 A TRUE COPY OF THE LICENCE NO.D 2894, YEAR 7/12 DATED 19.7.2012 RENEWED UPTO 31.12.2016. EXHIBIT P62 A TRUE COPY OF THE LICENCE NO.R 1036/11, YEAR 3/11 DATED 10.3.2011 RENEWED UPTO 31.12.2016. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 137 EXHIBIT P63 A TRUE COPY OF THE LICENCE NO.R 905, YEAR 8/2004 DATED 8.8.2004 RENEWED UPTO 31.12.2016. EXHIBIT P64 A TRUE COPY OF THE LICENCE NO.D 2281, YEAR 2001 DATED 1/2001 RENEWED UPTO 31.12.2016. EXHIBIT P65 A TRUE COPY OF THE LICENCE NO.R 636, YEAR 1996 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P66 A TRUE COPY OF THE LICENCE NO.M 245, YEAR 3/96 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P67 A TRUE COPY OF THE LICENCE NO.D 1970, YEAR 1/96 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P68 A TRUE COPY OF THE LICENCE NO.R 54, YEAR 1965-66 DATED 10.10.77 RENEWED UPTO 31.12.2016. EXHIBIT P69 A TRUE COPY OF THE LICENCE NO.D 595, YEAR 1964-65 DATED 10.10.1977 RENEWED UPTO 31.12.2016. EXHIBIT P70 A TRUE COPY OF THE LICENCE NO.M 103, YEAR 1966-67 DATED 21.11.1966 RENEWED UPTO 31.12.2016. EXHIBIT P71 A TRUE COPY OF THE LICENCE NO.R 844, YEAR 5/03 RENEWED UPTO 31.12.2016.
EXHIBIT P72 A TRUE COPY OF THE LICENCE NO.D 2238, YEAR 5/2000 DATED NIL RENEWED UPTO 31.12.2016.
EXHIBIT P73 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT P74 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS.)69/06/RD DATED 1.3.2006. EXHIBIT P75 A TRUE COPY OF THE MEMORANDUM DATED 13.11.2013 SUBMITTED BEFORE THE HON'BLE MINISTER FOR REVENUE, STATE OF KERALA BY THE 1ST PETITIONER. EXHIBIT P76 A TRUE COPY OF THE REPRESENTATION 2.7.2014 SUBMITTED BEFORE THE HON'BLE MINISTER FOR REVENUE AND LEGAL METROLOGY, KERALA STATE BY THE 1ST PETITIONER.
EXHIBIT P77 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P78 A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA WP(C) NO. 35302 OF 2014 & CONNECTED CASES 138 LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P79 A TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P80 A TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P81 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P[C].35302/2014.
EXHIBIT P82 A TRUE COPY OF THE COUNTER AFFIDAVIT. EXHIBIT P83 A TRUE COPY OF THE REPLY AFFIDAVIT. EXHIBIT P84 A TRUE COPY OF THE MINUTES OF THE MEETING OF THE HIGH LEVEL MEETING DATED 8.11.2016 CONVENED IN THE CHAMBER OF THE HON'BLE MINISTER IN CHARGE OF LEGAL METROLOGY.
EXHIBIT P85 A TRUE COPY OF THE INTERIM ORDER DATED 1.12.1016 IN W.P[C] 35302/2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 139 APPENDIX OF WP(C) 40732/2016 PETITIONER EXHIBITS EXHIBIT P1. COPY OF THE MANUFACTURING LICENCED OF THE IST PETITIONER NO. 294 DATED 29.7.15.
EXHIBIT P2. COPY OF THE KERALA LEGAL METROLOGY [ENFORCEMENT] RULES, 2012.
EXHIBIT P3. COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O[MS] 69/06/RD DATED 1.3.06.
EXHIBIT P4. COPY OF THE MEMORANDUM DATED 13.11.13 SUBMITTED BEFORE THE HONOURABLE MINISTER FOR REVENUE, STATE OF KERALA BY THE UNION.
EXHIBIT P5. COPY OF THE REPRESENTATION 2.7.14 SUBMITTED BEFORE THE HONOURABLE MINISTER FOR REVENUE AND LEGAL METROLOGY, KERALA STATE BY THE UNION OF THE PETITIONERS.
EXHIBIT P6. COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY [ENFORCEMENT] RULES, 2011. EXHIBIT P7. COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY [ENFORCEMENT] RULES, 2011. EXHIBIT P8. COPY OF THE RELEVANT PGES OF THE DELHI LEGAL METROLOGY [ENFORCEMENT] RULES, 2011. EXHIBIT P9. COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY [ENFORCEMENT] RULES, 2011. EXHIBIT P10. COPY OF THE INTERIM ORDER DATED 17.12.15 IN WPC 35302/2014.
EXHIBIT P11.
COPY OF THE COUNTER AFFIDAVIT.
EXHIBIT P12.
COPY OF THE REPLY AFFIDAVIT.
EXHIBIT P13. COPY OF THE MINUTES OF THE MEETING OF THE HIGH LEVEL MEETING DATED 8.11.16 CONVENED IN THE CHAMBER OF THE HONOURABLE MINISTER IN CHARGE OF LEGAL METROLOGY.
EXHIBIT P14. COPY OF THE INTERIM ORDER DATED 1.12.16 IN WPC 35302/2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 140 APPENDIX OF WP(C) 41217/2016 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT P2 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS.)69/06/RD DATED 1.3.2006. EXHIBIT P3 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT)RULES. EXHIBIT P4 A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P5 A TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P6 A TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P7 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P[C] 35302/2014.
EXHIBIT P8 A TRUE COPY OF THE COUNTER AFFIDAVIT IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P9 A TRUE COPY OF THE REPLY AFFIDAVIT IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P10 A TRUE COPY OF THE RELEVANT PAGE OF THE MINUTES OF THE HIGH LEVEL MEETING DATED 8.11.2016 CHAIRED BY THE HON'BLE MINISTER IN CHARGE OF LEGAL METROLOGY. EXHIBIT P10(A) A TRUE COPY OF THE ENGLISH TRANSLATION OF THE RELEVANT PAGE DEALING WITH THE SUBJECT TITLED AS LICENCE FEE ENHANCEMENT.
EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED 1.12.2016 IN W.P[C] 35302/2014.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED 20.12.2016 IN W.P[C]NO.40612/2016.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 141 APPENDIX OF WP(C) 39514/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-4084 DATED 29/11/2016 OF THE 1ST PETITIONER RENEWED UPTO 31/12/2018.
EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-2370 DATED 25/04/2014 RENEWED UP TO 31/12/2018. EXHIBIT P3 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R.812 OF THE 2ND PETITIONER DATED 07/05/2014. EXHIBIT P4 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-5065, DATED 28/04/2018.
EXHIBIT P5 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-4011 DATED 18/01/2016.
EXHIBIT P6 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2904, DATED 05/09/2012.
EXHIBIT P7 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
845, DATED 21/03/2003 RENEWED UP TO 31/12/2018. EXHIBIT P8 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-2203 DATED 20/01/2000 RENEWED UP TO 31/12/2018. EXHIBIT P9 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
221, DATED 7/1966.
EXHIBIT P10 A TRUE COPY OF THE LICENCE DOCUMENT NO.D-757 DATED 29/04/1968.
EXHIBIT P11 A TRUE COPY OF THE MANUFACTURER LICENCE DOCUMENT NO.M-157, DATED 01/03/1976.
EXHIBIT P12 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
3090, DATED 14/10/2015 RENEWED UPTO 31/12/2018. EXHIBIT P13 A TRUE COPY OF THE DELAER LICENCE DOCUMENT NO.D-
2907, DATED 17/09/2012 RENEWED UPTO 31/12/2018. EXHIBIT P14 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2709 DATED 12/11/2007 RENEWED UP TO 31/12/2018. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 142 EXHIBIT P15 A TRUE COPY OF THE OF DEALER LICENCE DOCUMENT NO.D-
2946, DATED 29/05/2013 RENEWED UP TO 31/12/2018. EXHIBIT P16 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2963, DATED 07/11/2013 RENEWED UPTO 31/12/2018. EXHIBIT P17 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2892, DATED 19/07/2012 RENEWED UPTO 31/12/2018. EXHIBIT P18 A TRUE COPY OF THE OF MANUFACTURER LICENCE DOCUMENT NO.N-334, DATED 04/04/2018.
EXHIBIT P19 A TRUE COPY OF THE DEALER LICENCE DOUCMENT NO.D.-
1904, DATED 15-07-2014 RENEWED UPTO 31/12/2018. EXHIBIT P20 A TRUE COPY OF THE MANUFACTURER LICENCE DOCUMENT NO.M-333, DATED 04/04/2018 EXHIBIT P21 A TRUE COPY OF THE REPAIRER LICNECE DOCUMENT NO.R.-
378, FROM 1984.
EXHIBIT P22 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
1604, DATED 25/06/1987.
EXHIBIT P23 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2698, DATED 31/08/2007.
EXHIBIT P24 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2958, DATED 25/05/2016.
EXHIBIT P25 A TRUE COPY OF THE OF DEALER LICENCE DOCUMENT NO.D-
5082, DATED 25/07/2018.
EXHIBIT P26 A TRUE COPY OF THE REPAIR LICENCE DOCUMENT NO.R-
1169, DATED 21/07/2018.
EXHIBIT P27 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5079, DATED 28/06/2018.
EXHIBIT P28 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
613, DATED 02/09/2014 RENEWED UP 31/12/2018. EXHIBIT P29 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
1894, DATED 03/01/2014 RENEWED UPTO 31/12/2018. EXHIBIT P30 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
1067, DATED 04/02/2015 RENEWED UPTO 31/12/2018. WP(C) NO. 35302 OF 2014 & CONNECTED CASES 143 EXHIBIT P31 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5071, DATED 17/05/2018.
EXHIBIT P32 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
4057, DATED 21/06/2016.
EXHIBIT P33 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
1152 DATED 04/01/2017 RENEWED UPTO 31/12/2018. EXHIBIT P34 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
4088, DATED 04/01/2017 RENEWED UPTO 31/12/2018. EXHIBIT P35 A TRUE COPY OF THE DEALER LICNECE DOCUMENT NO.D-
4072, DATED 08/09/2016 RENEWED UPTO 31/12/2018. EXHIBIT P36 A TRUE COPY OF THE OF MANUFACTURER LICENCE DOCUMENT NO.M-314, DATED 04/05/2012 RENEWED UPTO 31/12/2018. EXHIBIT P37 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5064 DATED 28/04/2018.
EXHIBIT P38 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
831, DATED 24/06/2010 RENEWED UPTO 31/12/208. EXHIBIT P39 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
3003 DATED 18/08/2014 RENEWED UPTO 31/12/2018. EXHIBIT P40 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5040 DATED 11/12/2017.
EXHIBIT P41 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5085 DATED 31/07/2018.
EXHIBIT P42 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
2969 DATED 18/12/2013 RENEWED UPTO 31/12/2018. EXHIBIT P43 A TRUE COPY OF THE KERALA LEGAL METROLOGY(ENFORCEMNET) RULES, 2012. EXHIBIT P44 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O(MS.)69/06/RD DATED 01/03/2006. EXHIBIT P45 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE ALL KERALA LEGAL METROLOGY LICENSEES AND EMPLOYEES- UNION DATED 13/11/2013.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 144 EXHIBIT P46 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE ALL KERALA LEGAL METROLOGY LICENSEES AND EMPLOYEES- UNION DATED 02/07/2013.
EXHIBIT P47 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY(ENFORCEMNT) RULES, 2011 EXHIBIT P48 A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY(ENFORCEMENT)RULES, 2011. EXHIBIT P49 A TRUE COPY OF THE RELEVANT PAGES OF THE DELHI LEGAL METROLOGY (ENFORCEMENT)RULES, 2011. EXHIBIT P50 A TRUE COPY OF THE RELEVANT PAGES OF THE RAJASTHAN LEGAL METROLOGY(ENFORCEMENT)RULES, 2011. EXHIBIT P51 A TRUE COPY OF THE INTERIM ORDER DATED 17/12/2015 IN WP(C)NO.35302/2014 IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P51 EXHIBIT P52 A TRUE COPY OF THE INTERIM ORDER DATED 13/12/2016 IN WP(C)35302/2014.
EXHIBIT P53 A TRUE COPY OF THE INTERIM ORDER IN WPC.1152/2018 DATED 11/01/2018.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 145 APPENDIX OF WP(C) 35539/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
6156 DATED 22.08.2019 OF THE 1ST PETITIONER. EXHIBIT P2 A TRUE COPY OF THE REPAIRER LICENCE DOCUMENT NO.R-
1214 DATED 02.10.2019 OF THE 1ST PETITIONER. EXHIBIT P3 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
6142.
EXHIBIT P4 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5053.
EXHIBIT P5 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D-
5046 DATED 19.01.2019.
EXHIBIT P6 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT P7 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O(MS.)96/06/RD DATED 01.03.2006. EXHIBIT P8 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P9 A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT) RULES, 2011. EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P(C) 35302/2014.
EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED 13.12.2016 IN W.P(C)NO.35302/2014.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 146 APPENDIX OF WP(C) 35905/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE DEALER LICENSE DOCUMENT NO.D-
6101 DATED 27.03.2019 OF THE 1ST PETITIONER EXHIBIT P2 A TRUE COPY OF THE DEALER LICENSE DOCUMENT NO.D-
5069 DATED 10.12.2019 OF THE 2ND PETITIONER EXHIBIT P3 A TRUE COPY OF THE DEALER LICENSE DOCUMENT NO.D-
5058 OF 27.03.2018 OF THE 3RD PETITIONER EXHIBIT P4 A TRUE COPY OF THE DEALER LICENSE DOCUMENT NO.D-
1863 RENEWED UPTO 31.2.2019 OF THE 14TH PETITIONER EXHIBIT P5 A TRUE COPY OF THE REPAIRER LICENSE OF THE 4TH PETITIONER EXHIBIT P6 A TRUE COPY OF THE DEALER LICENSE DOCUMENT NO.D-
6119 DATED 02.05.2019 OF THE 15TH PETITIONER EXHIBIT P7 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 EXHIBIT P8 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O(MS) 69/06/RD DATED 1.3.2006 EXHIBIT P9 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT ) RULES, 2011 EXHIBIT P10 A TRUE COPY OF THE RELEVANT PAGES OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT ) RULES, 2011 EXHIBIT P11 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P(C) 235302/2014 EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER DATED 13.12.2016 IN W.P(C) NO.35302/2014 EXHIBIT P13 A TRUE COPY OF THE INTERIM ORDER IN W.P(C) 35302/2014 AND CONNECTED CASES DATED 17.12.2019 EXHIBIT P14 A TRUE COPY OF THE PROCEEDINGS OF THE MINUTES OF THE 7 MEMBER COMMITTEE HELD AT THE CHAMBER OF CONTROLLER LEGAL METROLOGY DATED 29.10.2019 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 147 APPENDIX OF WP(C) 41681/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT NO. R-887 DATED NIL RENEWED UPTO 31.12.2018 OF THE 1ST PETITIONER EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO. D-2724 DATED8.2.2008 RENEWED UPTO 31.12.2018 OF THE 1ST PETITIONER EXHIBIT P3 A TRUE COPY OF THE LICNECE DOCUMENT R- 548 DATED 14.6.1993 UP TO 31.12.2018 EXHIBIT P4 A TRUE COPY OF THE LICENCE DOCUMENT NO. R-554 DATED 6/93 RENEWED UP TO 31.12.2018 EXHIBIT P5 A TRUE COPY OF THE KERALA LEGAL METROLOGY ENFORCEMENT RULES 2012 EXHIBIT P6 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O. (MS), 69/06/RD DATED 1.3.2006 EXHIBIT P7 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY ENFORCEMENT RULES 2011 EXHIBIT P8 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN WPC NO. 35302 /2014 EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED 5.12.2018 IN WPC NO. 39514/2018 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 148 APPENDIX OF WP(C) 42386/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE LICENCE DOCUMENT NO.D 6014 DATED 12/12/2018 RENEWED UPTO 31/12/2018 OF THE 1ST PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE LICENCE DOCUMENT NO.R-832 DATED 26/03/2011 RENEWED UPTO 31/12/2018. EXHIBIT P3 A TRUE COPY OF THE LICENCE DOCUMENT D-2988 DATED 19/09/2017 RENEWED UP TO 31/12/2018. EXHIBIT P4 A TRUE COPY OF THE KERALA LEGAL MERTROLOGY (ENFORCEMENT) RULES, 2012.
EXHIBIT P5 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS) 69/06/RD DATED 1/3/2006. EXHIBIT P6 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES 2011. EXHIBIT P7 A TRUE COPY OF THE INTERIM ORDER DATED 17/12/2015 IN W.P.(C) 35302/2014.
EXHIBIT P8 A TRUE COPY OF THE INTERIM ORDER DATED 05/12/2018 IN W.P.(C) NO.39514/2018.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 149 APPENDIX OF WP(C) 1152/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2582 DATED 17/10/2005 OF THE 1ST PETITIONER EXHIBIT P2 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2399 OF THE 2ND PETITIONER EXHIBIT P3 A TRUE COPY OF THE MANUFACTURER LICENCE DOCUMENT NO.M281 OF THE 2ND PETITIONER EXHIBIT P4 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D2916, DATED 31/10/2012 EXHIBIT P5 A TRUE COPY OF THE DEALER LICENCE DOCUMENT NO.D4099, DATED 29/3/2017 EXHIBIT P6 A TRUE COPY OF THE MANUFACTURER LICENCE DOCUMENT NO.M-330 DATED 30/3/2017 EXHIBIT P7 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 EXHIBIT P8 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO.G.O.(MS)69/06/RD DATED 1-3-2006 EXHIBIT P9 A TRUE COPY OF THE RELEVANT PAGE OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 EXHIBIT P10 A TRUE COPY OF THE RELEVANT PAGE OF THE KARNATAKA LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 EXHIBIT P11 A TRUE COPY OF THE RELEVANT PAGE OF THE DELHI LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 EXHIBIT P12 A TRUE COPY OF THE RELEVANT PAGE OF THE RAJESTAN LEGAL METROLOGY (ENFORCEMENT) RULES, 2011 EXHIBIT P13 A TRUE COPY OF THE INTERIM ORDER DATED 17/12/2015 IN WPC NO.35302/2014 EXHIBIT P14 A TRUE COPY OF THE INTERIM ORDER DATED 13/12/2016 IN WPC NO.35302/2014 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 150 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943 WP(C) NO. 28682 OF 2020 PETITIONER/S:
1 JOHNS TRADERS CHOONDAL SCALE SERVICE REPRESENTED BY ITS MANAGING PARTNER, DOOR NO.
XV/433, NEAR CARMEL CHURCH, MUNDOOR, THRISSUR-680 541 2 JOHN SILAS, PARNER, 12/287, CHERUMADATHIL HOUSE, RAMAVARMAPURAM P.O, THRISSUR-680 631 BY ADVS.
C.S.AJITH PRAKASH SRI.T.K.DEVARAJAN SMT.VILASINI NAYAK SHRI.BABU M. SMT.ANCY THANKACHAN SRI.HAARIS MOOSA SMT.DEVYANI DEVYANI RESPONDENT/S:
1 UNION OF INDIA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS, NEW DELHI-110 001 2 STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001 3 SECRETARY, DEPARTMENT OF CONSUMERS AFFAIRS, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 151 4 CONTROLLER OF LEGAL METROLOGY, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM 695 033 BY ADV R.PREMSANKAR, CGC, SMT.DEEPA NARAYANAN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 152 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN MONDAY, THE 28TH DAY OF FEBRUARY 2022 / 9TH PHALGUNA, 1943 WP(C) NO. 29468 OF 2021 PETITIONER/S:
1 C.S.JAMES, AGED 68 YEARS S/O. SEELAS, PROPRIETOR, M/S. REJUS SCALES, 13/190 B, CHERUADATHIL HOUSE, THEKKUMKARA PANCHAYATH, POOMALA.
2 SIVASANKARAN K.M., PROPRIETOR, M/S. SCALES ENGINEERING CORPORATION, XIV/126, VELAPPAYA ROAD, MULANGUNNATHUKAVU, THRISSUR.
3 ABHILASH A.P., PROPRIETOR, M/S. THRASS CITY, XXV/1878, THANJAN LINE, JAIHIND MARKET, THRISSUR.
BY ADVS.
C.S.AJITH PRAKASH T.K.DEVARAJAN FRANKLIN ARACKAL PAUL C THOMAS M.B.SOORI BABU M. NIDHIN RAJ VETTIKKADAN HAARIS MOOSA RICHU THERESA ROBERT MALINI M.A RESPONDENT/S:
1 UNION OF INDIA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS, KRISHIBHAVAN, NEW DELHI-110001.
2 STATE OF KERALA, WP(C) NO. 35302 OF 2014 & CONNECTED CASES 153 REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 THE SECRETARY, DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
4 STATE OF KERALA, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-695033.
OTHER PRESENT:
SMT.DEEPA NARAYANAN, SR.GP THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 28.02.2022, ALONG WITH WP(C).1152/2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 154 APPENDIX OF WP(C) 28682/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO. R-765 DATED 08.10.2020, RENEWED UP TO 31.12.2020.
EXHIBIT P2 A TRUE COPY OF THE TRADE LICENCE NO. B3- 4197(455)/2020-21-25 DATED 01.07.2020 ISSUED BY KAIPPARAMBU GRAMA PANCHAYATH IN THE NAME OF JOHN C.U. EXHIBIT P3 A TRUE COPY OF THE REPAIRER'S LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO. R-356 DATED 19.10.2020 RENEWED UPTO 31.12.2020.
EXHIBIT P4 A TRUE COPY OF THE TRADE LICENSE NO.
140170032000057 DATED 29.05.2020 ISSUED BY THRISSUR CORPORATION IN THE NAME OF JOHN SILAS.
EXHIBIT P5 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA AS PER G.O(MS) NO. 5/2012/CAD DATED 20TH JULY, 2012.
EXHIBIT P6 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO. G.O(MS) 69/06/RD DATED 1.3.2006.
EXHIBIT P7 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011.
EXHIBIT P8 A TRUE COPY OF THE INTERIM ORDER DATED 17.12.2015 IN W.P.C NO. 35302/2014.
EXHIBIT P9 A TRUE COPY OF THE INTERIM ORDER DATED 05.12.2018 IN W.P.C NO. 39514/2018 WP(C) NO. 35302 OF 2014 & CONNECTED CASES 155 APPENDIX OF WP(C) 29468/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO. D-1733 DATED 20/09/2021 RENEWED UP TO 31/12/2021.
Exhibit P2 A TRUE COPY OF THE REPAIRER LICENCE IN THE NAME OF THE 1ST PETITIONER IN DOCUMENT NO. R-293 DATED 20/09/2021 RENEWED UPTO 31/12/2021.
Exhibit P3 A TRUE COPY OF THE REPAIRER LICENSE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO.R-316 DATED 07/10/2021 RENEWED UPTO 31/12/2021.
Exhibit P4 A TRUE COPY OF THE DEALERSHIP LICENCE IN THE NAME OF THE 2ND PETITIONER IN DOCUMENT NO. D-1270 DATED 20/09/2021 RENEWED UPTO 31/12/2021.
Exhibit P5 A TRUE COPY OF THE DEALERSHIP LICENSE IN THE NAME OF THE 3RD PETITIONER IN DOCUMENT NO.D-2342 DATED 07/10/2021 RENEWED UP TO 31/12/2021.
Exhibit P6 A TRUE COPY OF THE KERALA LEGAL METROLOGY (ENFORCEMENT) RULES, 2012 PUBLISHED IN KERALA GAZETTE BY THE GOVERNMENT OF KERALA AS PER GO(MS) NO.5/2012/CA DATED 20TH JULE, 2012.
Exhibit P7 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION NO. GO(MS0 69/06/RD DATED 01/03/2006.
Exhibit P8 A TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU LEGAL METROLOGY (ENFORCEMENT) RULES, 2011.
WP(C) NO. 35302 OF 2014 & CONNECTED CASES 156 Exhibit P9 A TRUE COPY OF THE INTERIM ORDER DATED 17/12/2020 IN WPC NO. 35302/2014.
Exhibit P10 A TRUE COPY OF THE INTERIM ORDER DATED 09/12/2020 IN WPC NO.27505/2020.