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Calcutta High Court (Appellete Side)

Bla Projects Private Limited vs Damodar Valley Corporation & Ors on 28 March, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

   Ct. 05
Item No.15
28.03.2023

(Suvendu) WPA 27405 of 2022 BLA Projects Private Limited Vs. Damodar Valley Corporation & Ors.

Mr. Amitesh P. Ray ..........for the petitioner Mr. Swarajit Dey Ms. Riddhi Jain .....for the DVC Adjournment is prayed for on behalf of learned counsel appearing for the petitioner.

List this matter tomorrow, i.e. 29 th March, 2023.

(Moushumi Bhattacharya, J.)