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State of Haryana - Section

Section 3 in Haryana State Agricultural Marketing Board Service Rules, 1974

3. Number and character of posts.

- The Service shall comprise the posts shown in Appendix A to these rules :Provided that nothing in these rules shall affect the inherent right of the Board to add or reduce the number of such posts or create new posts with different designations [-] [Omitted the words 'and scales of pay' vide Haryana Notification dated 30.11.1984.] either permanently or temporarily.