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[Cites 0, Cited by 0] [Section 66D] [Entire Act]

State of Maharashtra - Subsection

Section 66D(iii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iii)to identify the deficiencies in the water supply, sewage disposal, public sanitation, storm water management, roads and street lighting arrangements in the area of the Area Sabha and suggest remedial measures;