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Calcutta High Court (Appellete Side)

M/S. Energetics Investment & ... vs The Principal Commissioner Of Income ... on 12 April, 2019

Author: I.P. Mukerji

Bench: I.P. Mukerji

                                            1


3   12.4.19

                                         M.A.T. 125 of 2019




                          M/s. Energetics Investment & Consultants Pvt. Ltd.
                                             Vs.
                       The Principal Commissioner of Income Tax Central-1 & Ors.



              Mr. Saubhagya Agarwal
              Mr. P. Sharma      .... For the Appellant.


              Mr. Vipul Kundalia   ... For the Respondents.

List this appeal as a first matter on 26th April, 2019 under the heading 'Specially Fixed Matter'.

(I.P. Mukerji, J.) (Md. Nizamuddin, J.) S.D.