Calcutta High Court (Appellete Side)
M/S. Energetics Investment & ... vs The Principal Commissioner Of Income ... on 12 April, 2019
Author: I.P. Mukerji
Bench: I.P. Mukerji
1
3 12.4.19
M.A.T. 125 of 2019
M/s. Energetics Investment & Consultants Pvt. Ltd.
Vs.
The Principal Commissioner of Income Tax Central-1 & Ors.
Mr. Saubhagya Agarwal
Mr. P. Sharma .... For the Appellant.
Mr. Vipul Kundalia ... For the Respondents.
List this appeal as a first matter on 26th April, 2019 under the heading 'Specially Fixed Matter'.
(I.P. Mukerji, J.) (Md. Nizamuddin, J.) S.D.