Section 4(2) in Tamil Nadu Sandalwood Transit Rules, 1967
(2)In the case of sandalwood purchased at the Government sales depot in the [State of Andhra Pradesh, Mysore] [Now, renamed as Karnataka.] or Kerala and imported into the State, the permit shall be that issued by the Government of the State of Andhra Pradesh, Mysore or Kerala or any authority in that State responsible for the sale of sandalwood in that State and such permit shall be valid only for transport of sandalwood to the destination specified therein.
