Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(2) in Punjab Open Air Jails Rules, 1978 (2)On the completion of training, each inmate shall be eligible for the grant of a Certificate for having acquired proficiency in the subject or any of the subjects mentioned in sub-rule (1).
