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[Cites 0, Cited by 0] [Section 275] [Entire Act]

Bombay Presidency - Subsection

Section 275(2) in The Bombay Provincial Municipal Corporations Act, 1949

(2)The Standing Committee shall, after consideration of any such objection, representation or suggestion and after inserting in the scheme such modification as it thinks fit, submit the scheme together with any objection, representation or suggestion to the Corporation for its approval.