Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(m) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(m)'pass' means a pass issued under this Act for driving of a vehicle on a sealed or restricted road, or both, as the case may be;