Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 265 in Orissa Municipal Rules, 1953

265.

Applications for stipends shall either be made to the Council through District Inspector or be made direct to the Council which shall in that case send them to the District Inspector concerned for report. The opinion of the District Inspector in writing shall be recorded on the application before orders are passed. The decision of the Council shall be final.