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[Cites 0, Cited by 0] [Section 404] [Entire Act]

State of Tamilnadu - Subsection

Section 404(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)A book shall be kept at the municipal office in which the places registered, licensed, or provided under section 401 or section 402 or section 403 and all such places, registered, licensed or provided before the commencement of this Act, shall be recorded and the plans of such places shall be filed in such office.