Section 21(10) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006
(10)Store vats shall be kept in a room or building set apart entirely for them and provided with only one door. Such room or building shall be named as the storeroom or a warehouse, and shall be under the lock and key of the licensee as well as the Excise Officer.
