Section 34(2) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016
(2)The Provision of section 100 (1), 100 (3), 100 (4) and 100 (5) of the code of the Criminal Procedure, 1973 relating to search and seizure shall, so far as may be applied to searches and seizures under this section.
