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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(1) in Kerala Veterinary and Animal Sciences University Act, 2010

(1)There shall be an Extension Council for the University and it shall consist of the following members, namely:-
(i)The Vice-Chancellor;
(ii)The Registrar;
(iii)Director of Entrepreneurship;
(iv)Head of the Department of Extension;
(v)Representative of Institute of Management in Government or such other institutions like Indian Institute of Management, Kozhikode; and
(vi)Two members elected by Management Council members from amongst themselves.