Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(3)Unless their membership of the Executive Council is previously terminated as provided in sub-section (1) or (2), members of the Executive Council other than ex-officio members, shall relinquish their membership on the expiry of five years from the date on which they become members of the Executive Council.