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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(3)(i) in Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014

(i)to summon and enforce attendance of any person from any part of the State and examining him/her on oath.