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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1)(b) in The U.P. Godam Niyamavali, 1972

(b)an indemnity bond in favour of the State Warehousing Corporation for an amount double the value of the goods represented by the original receipt, and