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[Cites 0, Cited by 0] [Section 269(2)] [Section 269] [Entire Act]

Union of India - Subsection

Section 269(2)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Out of the three annual assessments immediately preceding re-enrolment, he must have had at least two assessments of character and efficiency not below 'VG' and 'Sat', respectively.