Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir School Education Act, 2002

10. Exemption from attendance

— The Government may prescribe the grounds on which a child may be exempted from attending school.