Bombay High Court
Rajan Shanker Bhosale vs Shankarrao Dhondiram Bhosale Alias ... on 17 July, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 17th July, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
34 MPTL/726/2019 ) Ms. Ketki Pansare I/b. Kachwala Misar ) and Company, Advocate for Petitioner.
) ) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and/or ) registered on or before 14.08.2019, ) failing Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
35 MPTL/733/2019 ) None present.
with )
NMTL/58/2019 ) P.C. : Petitioners and/or their Advocates to
MPTL/733/2019 ) remove office objections on the Petitions
) and get the same numbered and/or
36 MPTL/768/2019 ) registered on or before 07.08.2019,
37 MPTL/770/2019 ) failing Petitions to stand rejected for
39 MPTL/772/2019 ) non-removal of office objections under
40 MPTL/773/2019 ) O.S.Rule 986.
38 MPTL/771/2019 ) Mr. Vedang M. I/b. Deven Dwarkadas,
) Advocate for Petitioners.
)
) P.C. : Petitioners and/or their Advocate to ) remove office objections on the Petition ) and get the same numbered and/or ) registered on or before 14.08.2019, ) failing Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 17.07.2019 Prothonotary & Senior Master
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