Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(2)(x) in Punjab Regional and Town Planning and Development Act, 1995

(x)the form of Register of applications under sub-section (6) of section 67;