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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Daman and Diu - Subsection

Section 17(5) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(5)The appropriate government shall within thirty days from the date of receipt of the recommendation by the Selection Committee, appoint one of the two persons recommended by the Selection Committee for the vacancy of the Chairperson or other Member, as the case may be.