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State of Odisha - Section

Section 11 in The Orissa Urban Police Act, 2003

11. General powers of Commissioner.

- The Commissioner shall, within his sphere of authority, direct and regulate all matters of arms, drill, exercise, observation of persons and events, mutual relations, distribution of duties, study of laws, orders and modes of proceedings and all matters of executive detail including the fulfilment of duties by the police force under him.