Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(3) in The Bombay University Act, 1974

(3)The term of office of the elected members, other than the Heads of the recognized institutions, shall be six years. The term of office of such Heads shall be three years.