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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(f) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(f)The date on which and the hours and the place at which the votes of the voters shall be taken, if there is a poll;