Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Mizoram - Subsection Section 85(1) in Mizoram Excise Rules, 1983 (1)the name or names and the address or addresses of the person or persons applying; if a firm, the name of every partner of the firm; and if a company, registered name and address thereof;
