Section 43(3)(a) in The Food Safety And Standards Act, 2006

[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(3)(a) in The Food Safety And Standards Act, 2006

(a)the functions of food laboratory and referral food laboratory and the local area or areas within which such functions may be carried out; tc " (a) the functions of food laboratory and referral food laboratory and the local area or areas within which such functions may be carried out;"

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 43(3)(a) in The Food Safety And Standards Act, 2006