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Gujarat High Court

Himanshu Rajendrakumar Agarwal ... vs State Of Gujarat on 3 October, 2019

Author: S.H.Vora

Bench: S.H.Vora

      R/CR.MA/7882/2018                                  IA ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 7882 of 2018
                             With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 7883 of 2018
                             With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 8006 of 2018
                             With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 8067 of 2018
                             With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 8068 of 2018
                             With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 8078 of 2018
                             With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING)                 NO.
                           1 of 2019
        In R/CRIMINAL MISC.APPLICATION NO. 8142 of 2018
==========================================================

HIMANSHU RAJENDRAKUMAR AGARWAL AUTHORIZED SIGNATORY OF MARRIOTT COTSYN INDUSTRIES Versus STATE OF GUJARAT ========================================================== Appearance:

MR DAIFRAZ HAVEWALLA for the PETITIONER(s) No. MR HARDIK A DAVE for the RESPONDENT(s) No. MR LB DABHI, APP for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE S.H.VORA Date : 03/10/2019 Page 1 of 2 Downloaded on : Fri Oct 04 01:11:24 IST 2019 R/CR.MA/7882/2018 IA ORDER IA ORDER Having heard learned advocate for the applicants and considering the averments made in the present applications, same is allowed.
Registry to list main Criminal Misc. Application No.7882 of 2018, Criminal Application No.7883 of 2018, Criminal Misc. Application No.8006 of 2018, Criminal Misc. Application No.8067 of 2018, Criminal Misc. Application No.8068 of 2018, Criminal Misc. Application No.8078 of 2018 and Criminal Misc. Application No.8142 of 2018 for hearing on 10.10.2019.

In view of above, present applications stand disposed of.

(S.H.VORA, J) SATISH Page 2 of 2 Downloaded on : Fri Oct 04 01:11:24 IST 2019