Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(4) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011 (4)It shall apply to Micro Finance Institutions whether they had come into existence before or after the commencement of this Act.
