Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(a) in The United Provinces Agriculturists Relief Act 1934

(a)a person who, in districts not subject to the Benaras Permanent Settlement Regulation, 1795, pays land revenue not exceeding Rs. 1,000 per annum ; or