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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(1) in The Indian Electricity Rules, 1956

(1)The expressions "coal-seam of first degree gassiness", "coal-seam of second degree gassiness", "coal-seam of third degree gassiness" and "flame-proof apparatus", shall have the meanings respectively assigned to them in the Coal Mines Regulations, 1957.