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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(5a) in The Bengal Tanks Improvement Act, 1939

(5a)[ "person having control over a tank" does not include a person by whom the tank is held for a limited time and whose interest in the tank is not transferable ;] [Clause (5a) inserted by W.B. Act 2 of 1944.]