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[Cites 0, Cited by 0] [Section 271J(1)] [Section 271J] [Entire Act]

State of Kerala - Subsection

Section 271J(1)(c) in Kerala Panchayat Raj Act, 1994

(c)Where the irregularity involves loss or waste or misuse of the fund of the Local Self Government Institution, realise such loss from those who are responsible for such irregularity, and