Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 46 in The Board's Excise Rules, 1965 46. Scales and weights. - Every brewer shall provide and maintain the required scales and weights and render assistance to the Excise Officer mentioned in Sub-rule (2) of Rule 42 and any Inspecting officer in taking account.
