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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(ii) in The U.P. Participatory Irrigation Management Act, 2009

(ii)interferes with, increases or diminishes the supply of water in or the flow of water from, through, over or under, any canal or field drain;