Karnataka High Court
Bhimanna A vs The Director Of Public Instructions on 19 October, 2011
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
EN ?HE §°éE§%°§ CQUR? G? éié-'aR?«§fix?£a?<§1 1%?" §£a§'--3§fiE_C%RiE mxga "ms §°?%E :9" gm' G? acmagg, QEFGRE mg §~%G§"x§§8LE EVER, 3i.iS"FECE mxs. V'§§éi.§${}_§3'z3;a1;*,5«:.::j§7,¥§'?§§'§.i2;'§-E "
wag? PE'"EETZQ§%£ W,§38é%?Z<3isM_i~;§é?%é"'- BE3"WEE%\é:
fig. fihimgnna,
359. A, Subbagpaf fiagafi 53%;: S8 yaars, Refiiding at Arzééw CE} Evéazxaéi Qfigigh ' Samba Ta§u§»:, V ' $h§m@ga Dégitrictg V _'
--. ;DE'?§T§G¥\EER {jay gr: Sme§jEé._E1,,_i{;;.§%E*'E;1--1M€§;d$.r.}_ .' "
&E'\§D 1, Zfizg §§res:ie*::r'*<::f * V ?:..§§i§§ §:2.$?;s*::£i:§':}':3$; _E'sir:;Qa§Ef1_§}Lsr'*;g*;% Regs; é Ea§:g&'£.€3%e,2,\A--L.A ' """ "
2? :;%iase;§;~g"§:;fg:::;%a.ite";::f $2;§§~%{:"'i7.:f:$i%'u<?_§é.§?:~§g;' ~'».E5;E':§:*:*::=§g, ' j..«.§§e:,.zc§<: Edzé'i:;a_ éi-gm Gfféiér, _ §é.?..§f§'§17%£§..T?a§§§'§<§ A «;'ilV§?';-%;f:"::::;§3;'_«Déstriii,
----fiiéae Ema §v'%a§*:e§wara,, "§§§'§F"§'%§§Eia§'§ Eféfiyg §?f~?§a§€§x%', ."'«$$>'$-§$'%'§'%'$$2'*=?<.3x'%?;%>$'3§§i<'£é?%'qx'§'&% \\\, W 3.