Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Odisha - Subsection

Section 198(2)(b) in The Orissa Municipal Corporation Act, 2003

(b)where the annual value exceeds one lakh rupees, up to ten per cent of the annual value, as may be prescribed.