Section 4 in The Rajasthan State Road Transport Services (Development) Rules, 1965
4. Particulars of the Scheme.
- The scheme or approved scheme to be published in the official Gazette as required under section 68-C or 68-D as the case may be, shall contain the following particulars(i)Name of route indicating its course and mileage;(ii)the number of vehicles proposed to be operated on each route;(iii)the total number of trips to be performed daily on each route; and(iv)the nature of services;(v)any other information which the General Manager wants to add.
