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[Cites 0, Cited by 0] [Section 44CC] [Entire Act]

Union of India - Subsection

Section 44CC(e) in The Companies (Indian Accounting Standards) Rules, 2015

(e)how net gains or net losses on each category of financial instrument are determined [see paragraph 20(a)], for example, whether the net gains or net losses on items at fair value through profit or loss include interest or dividend income.