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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(y) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(y)"DVC" means the Damodar Valley Corporation established under sub-section (1) of Section 3 of the Damodar Valley Corporation Act, 1948;