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State of Uttar Pradesh - Section

Section 214 in U.P. Revenue Code, 2006

214. Applicability of Code of Civil Procedure, 1908 and Limitation Act, 1963.

- Unless otherwise expressly provided by or under this Code, the provisions of the Code of Civil Procedure, 1908 and the Limitation Act, 1963 shall apply to every suit, application or proceeding under this Code.