Supreme Court - Daily Orders
Snidha Mehra vs Union Of India on 6 January, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.23 Court 1 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 732/2020
SNIDHA MEHRA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No. 111528/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 67124/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 67125/2020 - EXEMPTION FROM FILING AFFIDAVIT)
Date : 06-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. D. N. Goburdhan, AOR
Ms. Pallavi Chopra,Adv.
Ms. Gauri Goburdhan,Adv.
For Respondent(s) Mr. Tushar Mehta,SG
Mr. K.M. Nataraj,ASG
Mr. Gurmeet Singh Makker,Adv.
Mr. Mohammed Akhil,Adv.
Mr. Rajat Nair,Adv.
Mr. Indra Bhakar,Adv.
Mr. A.K. Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Rule.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Madhu Bala Date: 2021.01.06 16:34:46 IST Reason: