Himachal Pradesh High Court
Fateh Singh vs . Hrtc & Anr. on 30 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Fateh Singh vs. HRTC & Anr.
.
Ex. Pt. No. 308 of 2021.
30.08.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner/applicant.
Ms. Shubh Mahajan, Advocate, for the respondents.
CMP-T No. 690 of 2022.
Learned counsel for the respondents seeks time to file reply. Be positively filed on or before the next date.
List on 11th October, 2022.
(Satyen Vaidya) Judge.
30th August, 2022.
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