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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3) in The Darjeeling Gorkha Hill Council Act, 1988

(3)[ The Government may provide for due representation of minorities, Scheduled Castes, Scheduled Tribes and women, while nominating the remaining Councillors.] [Sub-sections (2) and (3) substituted by W.B. Act 3 of 1994.]