Delhi High Court - Orders
Sakshi Agrawal vs National Board Of Examination In ... on 12 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~33, 35, 36 and 38 to 50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15888/2024
SAKSHI AGRAWAL .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCE AND ORS .....Respondent
Through: Mr. Siddharth Garg, Mr. Srijan Sinha,
Mr. Himanshu Chaubey, Miss Lihzu
Shiney Konyak, Mr. Srajan Yadav,
Miss Trisha Garimala, Advs. for R-
1/NBEMS
Mr. Neeraj, SPC with Mr. Soumyadip
Chakraborty, Adv.
Mr. Tv Singhdev, Mr. Vedant Sood,
Mr. Sourabh Kumar, Advs.
35
+ W.P.(C) 174/2025 & CM APPL. 764/2025
REKHA FARAHAT SHEIKH .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ANR. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Tv Singhdev, Mr. Vedant Sood,
Mr. Sourabh Kumar, Advs.
36
+ W.P.(C) 4975/2025 & CM APPL. 26573/2025, CM APPL.
47369/2025
TANNI LASKAR .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Srivats Kaushal (SPC), Vinod
Yadav, Advs. for R-3
Mr. Tv Singhdev, Mr. Vedant Sood,
Mr. Sourabh Kumar, Advs.
38 to 50
+ W.P.(C) 6469/2025 & CM APPL. 29443/2025
NIKHIL DILIPBHAI CHAUDHARY .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
Mr. Manish Kumar Senior Panel
Counsel with Mr. Ankit Kumar
Tiwari, Advs. for R-3
39
+ W.P.(C) 6534/2025 & CM APPL. 29720/2025, CM APPL.
29721/2025
ASIF KALAM .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01
40
+ W.P.(C) 6537/2025 & CM APPL. 29726/2025, CM APPL.
29727/2025, CM APPL. 72329/2025
POOJA GUPTA .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Vinay Yadav, CGSC with Ms.
Kamna Behrani, Mr. Ansh Kalra, Mr.
Neeraj P. Raj, Advs.
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
41
+ W.P.(C) 6538/2025 & CM APPL. 29728/2025, CM APPL.
29729/2025
MOHAMMAD ARIF .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
42
+ W.P.(C) 6539/2025 & CM APPL. 29730/2025, CM APPL.
29731/2025
PANKAJ SHARMA .....Petitioner
Through:
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01
NATIONAL BOARD OF EXAMINATION IN MEDICAL & ORS.
.....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Sahil Munjal, SPC with Ms. Rhea
Gandhi, Advs.
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
43
+ W.P.(C) 6554/2025 & CM APPL. 29750/2025, CM APPL.
29751/2025
AJAY SAMDHAN RITHE .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
44
+ W.P.(C) 6586/2025 & CM APPL. 29825/2025, CM APPL.
29826/2025
SHUBHAM BHARAT BHOYAR .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Mukul Singh, CGSC with Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01
Aryan Dhaka, Ms. Nandini Aggarwal,
Advs.
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
45
+ W.P.(C) 6600/2025 & CM APPL. 30057/2025, CM APPL.
30058/2025
ROHILA ASLAM .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
46
+ W.P.(C) 6613/2025 & CM APPL. 30079/2025, CM APPL.
30080/2025
DIVYA KULHAR .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
47
+ W.P.(C) 6632/2025 & CM APPL. 30115/2025, CM APPL.
30116/2025
ANKIT CHANDEL .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
48
+ W.P.(C) 6689/2025 & CM APPL. 30342/2025
AATIF ALI LARI .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
49
+ W.P.(C) 6701/2025 & CM APPL. 30379/2025
PRASHANT CHANDRA .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Neeraj, SPC with Mr. Soumyadip
Chakraborty, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
50
+ W.P.(C) 6715/2025 & CM APPL. 30432/2025
ATUL DEVIDAS PARASKAR .....Petitioner
Through:
versus
NATIONAL BOARD OF EXAMINATION IN MEDICAL
SCIENCES & ORS. .....Respondent
Through: Mr. Waize Ali Noor, Mr. Mrinal
Kumar Sharma, Mr. Shashi Suman,
Mr. Varun Rajawat, Mr. Zillur
Rahman, Advs. for R-1
Mr. Bishwabandhu, Standing Counsel
with Ms Nisha, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 12.01.2026
List on 04.05.2026.
JASMEET SINGH, J
JANUARY 12, 2026/sp
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:01