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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(4) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(4)Every licence issued to a manufacturer, repairer, or dealer shall be valid for a period of one calendar year and may be renewed from one calendar year to another calendar year by the Controller or such other Legal Metrology Officer as may be authorized by him in this behalf on payment of such fee as specified in the Schedule IV.