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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(4) in Kashmir and Jammu Universities Act, 1969

(4)The Financial Adviser shall-
(a)present annual estimates and the statements of accounts to the Syndicate and the University Council ; and
(b)exercise such other powers and perform such other duties as may be prescribed by the Statutes and Regulations.