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[Cites 0, Cited by 2] [Section 2(60)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(60)(v) in The Companies Act, 2013

(v)any person in accordance with whose advice, directions or instructions the Board of Directors of the company is accustomed to act, other than a person who gives advice to the Board in a professional capacity;