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State of Punjab - Section

Section 6 in Punjab Boiler Attendants Rules, 1961

6. Certificate holder to produce it when required.

- The holder of a certificate or a provisional order under these rules shall, at all reasonable times during the period any boiler is under his charge, be bound to produce such certificate when called upon to do so by any of the persons empowered upon section 15 to call for the production of the certificate or provisional order authorising the use of the boiler.