Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of West Bengal - Subsection Section 74(2) in West Bengal Industrial Disputes Rules, 1958 (2)[* * * * *] [Omitted by Notification No. 4249-IR/EIL/1A-118/79 dated 30.10.1981, w.e.f. 25.9.1979.]
